High Courts08 Apr 1966
C.D. Sekkizhar and Another Vs The Secretary, Bar Council and Others
Madras High Court · (1968) ILR (Mad) 823 : (1966) 79 LW 388 : (1966) 2 MLJ 249
COURT ARCHIVE
Madras High Court judgments, 1966
357 judgments · page 13 of 18
High Courts06 Apr 1966
In Re: Raja Goundan and Another
Madras High Court · (1966) 2 MLJ 518
Criminal Procedure Code, 1898 (CrPC) — Section 202, 403Penal Code, 1860 (IPC) — Section 307, 323
High Courts06 Apr 1966
Shamlal and Others Vs Parle's of Products Manufacturing Company (P.) Ltd. and Another
Madras High Court · (1966) 79 LW 523 : (1966) 2 MLJ 246
High Courts06 Apr 1966
D. Gobalousamy Vs Union Territory of Pondicherry and Others
Madras High Court · AIR 1968 Mad 298
Constitution of India, 1950 — Article 123, 363, 73(1)Government of Union Territories Act, 1963 — Section 18(2), 34Merger Act, 1962 — Section 10, 9
High Courts06 Apr 1966
D. Gobalousamy Vs The Union Territory of Pondicherry and Others
Madras High Court · (1967) ILR (Mad) 10 : (1967) 2 MLJ 85
Constitution of India, 1950 — Article 73(1)Pondicherry (Administration) Act, 1962 — Section 4(2)
High Courts04 Apr 1966
Pattayee Ammal Vs Manickam Gounder and Another
Madras High Court · AIR 1967 Mad 254 : (1967) CriLJ 900 : (1966) 79 LW 620
Hindu Marriage Act, 1955 — Section 13(1)
High Courts01 Apr 1966Dismissed
Chimaswami and Another Vs M. Vijayal and Others
Madras High Court · (1966) ACJ 317
High Courts01 Apr 1966
Netaji Bus and Lorry Service Vs S.G. Gurumurthy
Madras High Court · (1966) 79 LW 420 : (1966) 2 MLJ 170
High Courts01 Apr 1966
M.K. Venkatachari and Others Vs L.A.R. Arunachalam Pillai and Others
Madras High Court · AIR 1967 Mad 410 : (1967) ILR (Mad) 168 : (1967) 80 LW 552
Limitation Act, 1908 — Section 14, 14(1), 25
High Courts01 Apr 1966Dismissed
Sri Chinnaswami and another Vs M. Vijayal and others
Madras High Court · (1966) 04 MAD CK 0007
High Courts01 Apr 1966
Netaji Bus and Lorry Service, Madras Vs S.G. Gurumurthy
Madras High Court · AIR 1967 Mad 191
Limitation Act, 1963 — Article 31
High Courts30 Mar 1966
Mohamad Hussain Rowther Vs Kasaiyya Sholagar
Madras High Court · (1966) 79 LW 452 : (1966) 2 MLJ 312
High Courts30 Mar 1966
Employees' State Insurance Corporation Vs Pioneer Laundry
Madras High Court · (1966) 2 LLJ 425 : (1966) 79 LW 353
Employees State Insurance Act, 1948 — Section 2
High Courts30 Mar 1966
State Wakf Board, Madras Vs Abdul Azeez Sahib and Others
Madras High Court · AIR 1968 Mad 79 : (1967) 80 LW 170
High Courts29 Mar 1966
The Executive Officer, Bhavani Panchayat Vs M.K. Mani Iyer
Madras High Court · AIR 1967 Mad 89 : (1967) 80 LW 23 : (1966) 2 MLJ 428
High Courts28 Mar 1966Allowed
Gomathi Ammal and others Vs Ramachandran Pillai and another
Madras High Court · (1966) 03 MAD CK 0036
High Courts28 Mar 1966Allowed
Gomathi Ammal and Others Vs Ramchandran Pillai and Another
Madras High Court · (1966) 03 MAD CK 0030
High Courts25 Mar 1966
Periaswami Pillai and Others Vs Sri Arunjadeswaraswami Temple at Tirupanandal
Madras High Court · AIR 1967 Mad 257 : (1966) 79 LW 637
Transfer of Property Act, 1882 — Section 106, 107
High Courts25 Mar 1966
The Buckingham and Carnatic Company Ltd. and Others Vs The State of Madras and Others
Madras High Court · (1967) ILR (Mad) 604 : (1966) 2 MLJ 172