High Courts30 Jul 1965Dismissed
K.N.MM.ST. Sathappa Chettiar Vs Ammaponnu alias Kunjaram
Madras High Court · (1966) ILR (Mad) 511
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 13(2)(1)
COURT ARCHIVE
Madras High Court judgments, 1965
445 judgments · page 13 of 23
High Courts30 Jul 1965Allowed
Srimanavedam alias P.K. Kunhi Anujan Raja Vs Mariyayee
Madras High Court · (1966) ILR (Mad) 314
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3, 3(4)Tamil Nadu Cultivating Tenants Protection Rules, 1955 — Rule 4, 8
High Courts30 Jul 1965Dismissed
K.N.M. ST. Sathappa Chettiar Vs Ammaponnu alias Kunjaram
Madras High Court · (1966) ILR (Mad) 511
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 13(2)(i)
High Courts28 Jul 1965
Avudayappan Chettiar Vs Kanthimathi Ammal
Madras High Court · AIR 1966 Mad 319 : (1966) ILR (Mad) 295 : (1965) 2 MLJ 551
High Courts27 Jul 1965
T.A.M. Subramania Chettiar Vs K.M. Shanmugham and Others
Madras High Court · AIR 1967 Mad 300 : (1966) ILR (Mad) 302
High Courts27 Jul 1965Dismissed
State of Madras Vs Sri V.P. Ramulu Naidu
Madras High Court · (1966) ILR (Mad) 138 : (1965) 16 STC 865
High Courts23 Jul 1965
V.R. Subramaniyam, trading as Manyam and Co., Raja Snow Buildings Vs V.N.M.N. Balasubramaniam Nadar and Another
Madras High Court · (1966) 79 LW 525 : (1966) 2 MLJ 570
Trade and Merchandise Marks Act, 1958 — Section 12, 9
High Courts23 Jul 1965Dismissed
In Re: K.R. Reddy alias Ramaswami Reddiar, Gendikottai Reddigal Sangam of Tiruparankundram and another
Madras High Court · (1965) 07 MAD CK 0025
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 6 Rule 17, 30
High Courts23 Jul 1965
V.R. Subramaniyam trading as Manyam and Co., Bangalore Vs V.N.M.N. Balasubramania Nadar and Others
Madras High Court · AIR 1967 Mad 186 : (1966) ILR (Mad) 288
Trade and Merchandise Marks Act, 1958 — Section 109, 11, 12, 12(1), 9
High Courts23 Jul 1965
S.V.K.M. Ratnasamy Nadar and Brothers Vs K. Subbuswami Iyer and Another
Madras High Court · AIR 1967 Mad 180 : (1966) ILR (Mad) 308 : (1965) 78 LW 752
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 69
High Courts23 Jul 1965
A.K. Sundaram Vs Government of India
Madras High Court · AIR 1966 Mad 52
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, Order 44 Rule 1(2)
High Courts23 Jul 1965
A.S. Sheik Mohamed Maracair Vs K.T. Mohamed Ibrahim Ummal and Another
Madras High Court · AIR 1967 Mad 311 : (1966) ILR (Mad) 311
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 69
High Courts22 Jul 1965Allowed
R.P. David and Another Vs M. Daniel and Others
Madras High Court · (1966) ILR (Mad) 345
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11(1), 12, 13, 14, 14(1)
High Courts22 Jul 1965
Narayana Padayachi Vs Sundaralingam and Another
Madras High Court · (1966) ILR (Mad) 169 : (1965) 78 LW 728 : (1966) 2 MLJ 577
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(2)(b), 3(4)(a)
High Courts19 Jul 1965
East India Corporation Ltd., Madurai Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1967 Mad 7 : (1966) ILR (Mad) 350 : (1966) 61 ITR 16
Income Tax Act, 1922 — Section 23
High Courts19 Jul 1965
Mohamed Shareef Sahib and Another Vs Abdul Rahiman Sahib
Madras High Court · AIR 1966 Mad 50 : (1965) 1 MLJ 512
High Courts16 Jul 1965Allowed
Ponnumanickathammal and others Vs Arpudam Arokiaswamy
Madras High Court · (1965) 07 MAD CK 0031
Pondicherry (extension Of Laws) Act, 1968 — Section 4Transfer of Property Act, 1882 — Section 106, 117
High Courts16 Jul 1965
Sellakumara Gounder Vs Lakshmi Ammal and Others
Madras High Court · (1968) ILR (Mad) 543
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 15, 5Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Rules, 1956 — Rule 15
High Courts16 Jul 1965
D. Balasubramania Mudaliar Vs Doraikannu Ammal and Others
Madras High Court · AIR 1966 Mad 154 : (1966) CriLJ 547 : (1965) 78 LW 630 : (1965) 2 MLJ 549
Criminal Procedure Code, 1898 (CrPC) — Section 145(7), 411Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 87Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 101
High Courts16 Jul 1965
Kandappa Gounder Vs Official Receiver, Coimbatore and Another
Madras High Court · AIR 1967 Mad 204
Provincial Insolvency Act, 1920 — Section 53, 54, 75