High Courts19 Aug 1965

Rangaswami Reddiar Vs Gunnammal

Madras High Court · AIR 1966 Mad 456 : (1966) CriLJ 1457

Criminal Procedure Code, 1898 (CrPC) — Section 476, 477, 478, 479, 479Penal Code, 1860 (IPC) — Section 193, 194, 195, 209, 210
High Courts19 Aug 1965

C. Hariprasad Vs G. Vasantha Pai

Madras High Court · AIR 1966 Mad 136 : (1966) CriLJ 421 : (1966) ILR (Mad) 276 : (1965) 78 LW 597 : (1965) 2 MLJ 559

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)Constitution Act, 1950 — Section 270Contempt of Courts Act, 1971 — Section 3, 5