High Courts07 Jan 1965
Taj Mahal Transports (P) Ltd., Melapalayam, Tirunelveli Vs Secretary, Regional Transport Authority, Tirunelveli and Another
Madras High Court · AIR 1966 Mad 8 : (1965) ILR (Mad) 461 : (1965) 78 LW 394 : (1965) 2 MLJ 153
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 48, 57, 57(3), 57(4), 57(8)Tamil Nadu Motor Vehicles Rules, 1940 — Rule 196