High Courts17 Feb 1965
The Indian Mutual General Insurance Society Ltd., Madras Vs M. Kothandian Naidu and Another
Madras High Court · AIR 1967 Mad 54 : (1965) 78 LW 677
COURT ARCHIVE
Madras High Court judgments, 1965
445 judgments · page 21 of 23
High Courts17 Feb 1965
Milapchand R. Shah and Others Vs Commissioner of Income Tax, Madras
Madras High Court · (1965) 58 ITR 525
Income Tax Act, 1922 — Section 24Income Tax Act, 1961 — Section 10, 10(1), 10(2)(iii), 66(1), 66(2)
High Courts16 Feb 1965
O.R. Abdul Rahim and Others Vs II-Income Tax Officer and Another
Madras High Court · (1966) 59 ITR 273
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 22, 22(2), 26, 26(2), 46(2)
High Courts16 Feb 1965
The Madras Port Trust Vs K.P.A.T. Annamalai Nadar and Another
Madras High Court · (1966) ILR (Mad) 164 : (1967) 2 MLJ 594
Contract Act, 1872 — Section 161Madras Port Trust Act, 1905 — Section 39(3)
High Courts16 Feb 1965
T.P. Mohideen Vs The State of Madras and Another
Madras High Court · AIR 1965 Mad 461 : (1965) CriLJ 516 : (1965) 78 LW 526
Criminal Procedure Code, 1898 (CrPC) — Section 337, 338, 432
High Courts15 Feb 1965Dismissed
V. Lakshmana Konar and others Vs Lakshmana Chettiar
Madras High Court · (1965) 02 MAD CK 0025
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 36, 115
High Courts15 Feb 1965
A. Ramalingam Vs V.V. Mahalinga Nadar
Madras High Court · AIR 1966 Mad 21 : (1966) CriLJ 35 : (1965) 78 LW 314 : (1965) 2 MLJ 162
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(5), Order 39 Rule 2(3)Contempt of Courts Act, 1971 — Section 3
High Courts15 Feb 1965
A.S.K. Rathnaswamy Nadar Firm Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) ILR (Mad) 456 : (1965) 58 ITR 312
Income Tax Act, 1922 — Section 10, 10(4)(b), 33(5), 66(1)
High Courts12 Feb 1965
India Motor Parts and Accessories Ltd. (P), Madras Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1966 Mad 411 : (1966) ILR (Mad) 574 : (1966) 60 ITR 531
Income Tax Act, 1961 — Section 10, 12, 13, 66(2)
High Courts11 Feb 1965Dismissed
Muthiah Asari and others Vs P. Madasami Asari and others
Madras High Court · (1965) 02 MAD CK 0026
Constitution of India, 1950 — Article 26, 26(d)
High Courts10 Feb 1965Dismissed
Sri Gurupattathur Siddha Rama Swamigal Madathipathi Swamigal Guru of "Sivachar Mutt" Vs N. Pattayyan and Others
Madras High Court · (1966) ILR (Mad) 157
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts05 Feb 1965
Kandaswami Weaving Factory I Co. Vs Regional Director, Employees State Insurance Corporation, Madras
Madras High Court · AIR 1966 Mad 51 : (1966) ILR (Mad) 535 : (1965) 78 LW 622
Employees State Insurance Act, 1948 — Section 2(9), 73Limitation Act, 1963 — Section 12, 5
High Courts03 Feb 1965
Nalla Senapathi Sarkarai Manradiar. Vs Sri Ambal Mills (P) Ltd. and Others
Madras High Court · AIR 1966 Mad 53 : (1966) CriLJ 146 : (1966) ILR (Mad) 143 : (1965) 78 LW 437
Civil Procedure Code, 1908 (CPC) — Section 151, 20Contempt of Courts Act, 1971 — Section 3, 4
High Courts02 Feb 1965
N. Naganatha Iyer Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) 60 ITR 647
Income Tax Act, 1922 — Section 22(1), 22(2), 31, 34, 34(1)
High Courts01 Feb 1965
T. S. Srinivasan Vs Commissioner of Income Tax, Madras
Madras High Court · (1965) 56 ITR 455
Income Tax Act, 1961 — Section 16(3), 25A, 66(1)
High Courts01 Feb 1965
P. Kader Batcha Vs K.A. Alagarswami Naicker
Madras High Court · AIR 1965 Mad 438 : (1966) ILR (Mad) 393 : (1965) 78 LW 316 : (1965) 2 MLJ 530
Madras Police Standing Orders — Order 666Penal Code, 1860 (IPC) — Section 307Tamil Nadu District Police Act, 1859 — Section 53
High Courts29 Jan 1965
Huseinny J. Bhagat and Another Vs Life Insurance Corporation of India, Madras
Madras High Court · AIR 1965 Mad 440 : (1966) ILR (Mad) 530 : (1965) 78 LW 347
Evidence Act, 1872 — Section 108
High Courts29 Jan 1965
R. Narayanasami Vs The Presiding Officer, Labour Court, Coimbatore and Another
Madras High Court · AIR 1968 Mad 135
Industrial Disputes Act, 1947 — Section 33
High Courts29 Jan 1965
R.M. Ramanathan Chettiar Vs M.R.M.S. Chockalingam Chettiar
Madras High Court · AIR 1965 Mad 511 : (1965) 78 LW 344 : (1965) 2 MLJ 17
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts28 Jan 1965
Lakshmi Nivas and Co. Vs Commissioner of Income Tax, Madras
Madras High Court · (1965) 58 ITR 9
Income Tax Act, 1922 — Section 10(2)(xi), 66