High Courts04 Mar 1965
Raichand Nethaji Vs Sayar Bai and Another
Madras High Court · AIR 1966 Mad 173 : (1965) 78 LW 660 : (1965) 2 MLJ 168
Guardians and Wards Act, 1890 — Section 10, 7Hindu Minority and Guardianship Act, 1956 — Section 13, 13(2)
COURT ARCHIVE
Madras High Court judgments, 1965
445 judgments · page 20 of 23
High Courts03 Mar 1965Dismissed
G. Vagheesam Pillai Vs M.R. Krishnamurthi Padayachi and Another
Madras High Court · (1966) ILR (Mad) 580
Evidence Act, 1872 — Section 114, 34Representation of the People Act, 1951 — Section 100, 100(1), 100(3), 101, 116A
High Courts01 Mar 1965
R. Ganesan Vs Commissioner of Income Tax, Madras
Madras High Court · (1965) 58 ITR 411
Income Tax Act, 1961 — Section 16, 16(3), 6, 9, 9(1)
High Courts01 Mar 1965
S. Paramasiva Mudaliar and Sons Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) 60 ITR 283
Income Tax Act, 1922 — Section 28, 28(1)(c), 66(2)
High Courts26 Feb 1965
Felix Fernandez Vs Integral Coach Factory (by Deputy Chief Mechanical Engineer (Stores)) and Another
Madras High Court · (1966) ILR (Mad) 365 : (1966) 2 LLJ 881 : (1966) 79 LW 422
Constitution of India, 1950 — Article 226, 311Penal Code, 1860 (IPC) — Section 379
High Courts26 Feb 1965
Commissioner of Income Tax, Madras Vs N.H. Lee Manner
Madras High Court · AIR 1967 Mad 107
Income Tax Act, 1961 — Section 66(2), 66(8)Income Tax Rules, 1962 — Rule 24
High Courts25 Feb 1965
Shri Ramkishan Srikishan Jhaver and Others Vs Commissioner of Commercial Taxes and Others
Madras High Court · (1966) ILR (Mad) 267 : (1965) 16 STC 708
Central Excises and Salt Act, 1944 — Section 18Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 10, 14, 19, 226, 31
High Courts25 Feb 1965Dismissed
E. Venkatesa Archagar and Another Vs E. Ekambara Archagar and Others
Madras High Court · (1966) ILR (Mad) 374
High Courts24 Feb 1965
Merchants Bank Ltd., Tanjore Vs M. Dharmasambarthani Ammal and Others
Madras High Court · AIR 1966 Mad 26 : (1967) 37 CompCas 227 : (1966) ILR (Mad) 182 : (1965) 78 LW 569 : (1965) 2 MLJ 443
Banking Companies Act, 1949 — Section 45, 45(5)Companies Act, 1956 — Section 45L, 45L(4), 543Transfer of Property Act, 1882 — Section 2, 6
High Courts23 Feb 1965Dismissed
Abdul Ravoof Sahib Vs M. Kannappan and Another
Madras High Court · (1966) ILR (Mad) 538
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 35Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 26Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4, 4(1), 4(2), 4(3), 4(4)
High Courts23 Feb 1965
Beverley Estates Ltd. Vs Commissioner of Agricultural Income Tax, Madras
Madras High Court · (1966) 61 ITR 374
High Courts22 Feb 1965
The State of Madras and Others Vs R. Damodaran Chettiar and Co.
Madras High Court · (1966) ILR (Mad) 460 : (1966) 18 STC 451
Constitution of India, 1950 — Article 226
High Courts19 Feb 1965Dismissed
Union Leather Co. Vs The State of Madras
Madras High Court · (1966) ILR (Mad) 257 : (1965) 16 STC 1031
High Courts19 Feb 1965
P. Jayader Vs Thiruneelakanta Nadar Chinnaneela Nadar and Others
Madras High Court · (1966) ILR (Mad) 92 : (1966) 2 MLJ 278
High Courts19 Feb 1965
Thiruneelakanta Nadar Ponnuneela Vadivu Nadar (died) and others Vs Thirunilacanta Nadar Nilamarthanda Nadar (died) and others
Madras High Court · (1965) 02 MAD CK 0027
High Courts19 Feb 1965
The Municipal Council, Melapalayam Vs V.S.T. Sheik Mansoor and Others
Madras High Court · AIR 1966 Mad 20 : (1966) ILR (Mad) 33 : (1965) 78 LW 420 : (1965) 2 MLJ 223
Tamil Nadu District Municipalities Act, 1920 — Section 262
High Courts19 Feb 1965
Manicka Mudaliar and Another Vs Madras State Electricity Board
Madras High Court · AIR 1966 Mad 31 : (1966) ILR (Mad) 263
Minimum Wages Act, 1948 — Section 4(1)Tamil Nadu Electricity Supply Act, 1948 — Section 1(3), 1(4), 5, 5(1), 60
High Courts18 Feb 1965
Veeraswamy Naicker and Another Vs Alamelu Ammal and Others
Madras High Court · AIR 1965 Mad 442 : (1966) ILR (Mad) 177 : (1965) 78 LW 281 : (1965) 2 MLJ 188
Madras City Tenants Protection Act, 1922 — Section 111, 2(4), 9
High Courts18 Feb 1965
T.A. Narasimhan Vs Narayana Chettiar and Another
Madras High Court · (1968) ILR (Mad) 805 : (1968) 2 MLJ 48
High Courts18 Feb 1965
M. Hussain Ali and Sons Vs Commissioner of Income Tax, Madras
Madras High Court · (1965) 58 ITR 787
Income Tax Act, 1961 — Section 23(3), 28, 28(1)(c), 28(3), 34