High Courts31 Mar 1965Allowed
Sundaram Motors Private Limited and Others Vs Joint Commercial Tax Officer, Mount Road II Division and Others
Madras High Court · (1965) 16 STC 644
Constitution of India, 1950 — Article 132, 147
COURT ARCHIVE
Madras High Court judgments, 1965
445 judgments · page 18 of 23
High Courts30 Mar 1965
Commissioner of Income Tax, Madras Vs Associated Drug Co. (P.) Ltd.
Madras High Court · (1965) 58 ITR 306
Income Tax Act, 1922 — Section 10(2)(xv), 34, 66(1)
High Courts30 Mar 1965
A. Susiah Vs S. Muniswamy
Madras High Court · AIR 1966 Mad 175 : (1966) CriLJ 553 : (1965) 2 MLJ 377
Copyright Act, 1957 — Section 13, 14, 17, 19, 2
High Courts26 Mar 1965Dismissed
Sundaraperumal Vs Badrinarayanan alias Badrachaiam and others
Madras High Court · (1965) 03 MAD CK 0032
Civil Procedure Code, 1908 (CPC) — Section 66, 66(1)
High Courts26 Mar 1965
T.G. Balaji Chettiar Vs Hindustan Lever Ltd., Bombay
Madras High Court · AIR 1967 Mad 148 : (1967) ILR (Mad) 753
Trade and Merchandise Marks Act, 1958 — Section 109, 11, 12(1), 12(3), 18
High Courts26 Mar 1965Dismissed
M.K. Annamalai Chettiar and Co. Vs The Deputy Commercial Tax Officer and Another
Madras High Court · (1965) 78 LW 402 : (1965) 16 STC 687
High Courts25 Mar 1965
State of Madras Vs V. Guruviah Naidu and Another
Madras High Court · (1966) ILR (Mad) 1 : (1966) 2 MLJ 329
Madras General Sales Tax Act, 1939 — Section 12(3)(1), 6A
High Courts25 Mar 1965Dismissed
The Coimbatore Sri Ellaichandu Chettimai Vinayakar Koil by Chettimai C. Nanjappa Chettiar Vs The Commissioner, H.R. and C.E., Madras
Madras High Court · (1966) ILR (Mad) 11
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Mar 1965Dismissed
The Coimbatore Sri Ellaichandu Chettimai Vinayakar Koil, by Chettimai C. Nanjappa Chettiar Vs The Commissioner, H.R. and C.E., Formerly The Board of Commissioner for Hindu Religious Endowments
Madras High Court · (1966) ILR (Mad) 11
Civil Procedure Code, 1908 (CPC) — Section 92Madras Hindu Religious Endowments Act, 1926 — Section 84, 84(2), 84(3), 9(12)
High Courts25 Mar 1965
Kothari and Sons Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) 61 ITR 23
Income Tax Act, 1961 — Section 10(1), 10(2), 10(2)(i), 10(2)(xv), 66(2)
High Courts25 Mar 1965
P. Hajee Abdul Wahab and Sons and Another Vs The Government of Madras
Madras High Court · (1966) 17 STC 284
Constitution of India, 1950 — Article 301, 304Government of India Act, 1935 — Section 297
High Courts24 Mar 1965
Eagle Star Insurance Company Limited and Others Vs L. Foolchand and Others
Madras High Court · (1965) ILR (Mad) 599
Contract Act, 1872 — Section 151, 152, 161Railways Act, 1890 — Section 72, 75, 75(1), 75(2)
High Courts24 Mar 1965
Mrs. W. Kannia Lal and Others Vs The Collector of Madras.
Madras High Court · (1965) ILR (Mad) 470
Land Acquisition Act, 1894 — Section 17, 4(1)
High Courts24 Mar 1965
V. Kannia Lal and Others Vs Collector of Madras
Madras High Court · AIR 1966 Mad 82 : (1965) 78 LW 474 : (1965) 2 MLJ 464
Land Acquisition Act, 1894 — Section 17, 4(1)
High Courts19 Mar 1965
O.M.S. PL.A. Alagappa Chettiar and Another Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) 59 ITR 440
High Courts19 Mar 1965
M. Karunanidhi Vs M. Raman and Others
Madras High Court · AIR 1968 Mad 54 : (1968) CriLJ 177
Constitution of India, 1950 — Article 14, 21, 22, 226, 226(1)Criminal Procedure Code, 1898 (CrPC) — Section 491, 491(1)Defence of India Act, 1962 — Section 3(15)
High Courts19 Mar 1965
S. Kadir Ibrahim Rowther and Another Vs Noor Mohammad Rowther
Madras High Court · AIR 1966 Mad 60 : (1966) ILR (Mad) 660 : (1965) 78 LW 610
Income Tax Act, 1922 — Section 10(2)Partnership Act, 1932 — Section 48
High Courts19 Mar 1965
M. Karunanidhi Vs M. Raman, Assistant Commissioner of Police, Intelligence and Others
Madras High Court · (1966) ILR (Mad) 54 : (1966) 2 MLJ 283
Defence of India Rules, 1962 — Rule 30(1)(b)
High Courts17 Mar 1965
P. Appavu Pillai Vs Commissioner of Income Tax, Madras
Madras High Court · (1965) 58 ITR 622
Income Tax Act, 1922 — Section 10(2)(vii), 13
High Courts16 Mar 1965
S. Rajagopalaswamy Naidu Vs The Bank of Karaikudi Ltd.
Madras High Court · AIR 1965 Mad 537 : (1966) ILR (Mad) 620 : (1965) 78 LW 386 : (1965) 2 MLJ 233
Transfer of Property Act, 1882 — Section 67