High Courts09 Apr 1965
M. Bhoopathy (Died) and Others Vs M.S. Vijayalakshmi and Another
Madras High Court · AIR 1966 Mad 244 : (1966) ILR (Mad) 65 : (1965) 78 LW 643 : (1965) 2 MLJ 466
Motor Vehicles Act, 1988 — Section 95(1), 96, 96(1)
COURT ARCHIVE
Madras High Court judgments, 1965
445 judgments · page 17 of 23
High Courts09 Apr 1965
K.S. Shivji and Co. Vs Joint Commercial Tax Officer, Esplanade Division, Madras
Madras High Court · AIR 1967 Mad 135 : (1965) 16 STC 769
Constitution of India, 1950 — Article 226
High Courts09 Apr 1965Allowed
S. Murugesan Vs The Collector of North Arcot (Inspector of Panchayat), Vellore-cum-Election Authority and Others
Madras High Court · (1966) ILR (Mad) 18
Constitution of India, 1950 — Article 14, 15(1), 19(1), 19(5), 19(6)Essential Commodities Act, 1955 — Section 3(5), 3(6)Madras Village Panchayats Act, 1950 — Section 10, 5(1), 61, 93
High Courts08 Apr 1965
A. Sambandam and Another Vs G. Natesan
Madras High Court · AIR 1966 Mad 183 : (1966) CriLJ 554 : (1965) 78 LW 701 : (1965) 2 MLJ 380
Criminal Procedure Code, 1898 (CrPC) — Section 199Penal Code, 1860 (IPC) — Section 497, 498
High Courts08 Apr 1965
B. Kalyanasundaram, Proprietor, B.N. Press, Madras Vs Presiding Officer, Labour Court, Madras and Another
Madras High Court · AIR 1966 Mad 87 : (1966) 2 LLJ 430
Constitution of India, 1950 — Article 226
High Courts07 Apr 1965
Kaloogate Estate Vs Commissioner of Income Tax
Madras High Court · (1973) 87 ITR 215
Income Tax Act, 1961 — Section 66
High Courts07 Apr 1965Allowed
R. Ratnasabapathy Servai and others Vs Sannasi Ambalagaran and others
Madras High Court · (1965) 04 MAD CK 0047
Estates Abolition Act — Section 12
High Courts07 Apr 1965Dismissed
C.N. Nambudiri Vs Edwin Israel
Madras High Court · (1965) 04 MAD CK 0045
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 106
High Courts07 Apr 1965
C. T. NARAYANAN CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1966) 60 ITR 690
Income Tax Act, 1961 — Section 66(2)
High Courts05 Apr 1965Dismissed
R. Appavoo Vs The Corporation of Madras
Madras High Court · (1965) 04 MAD CK 0046
Madras City Municipal Act, 1904 — Section 220
High Courts05 Apr 1965Dismissed
Kamalam Vs The Special Tahsildar No. III for Land Acquisition, Tindivanam
Madras High Court · (1965) 04 MAD CK 0041
Land Acquisition Act, 1894 — Section 12(2), 17, 31(2), 4(1), 45
High Courts05 Apr 1965
Amalgamated Commercial Traders Private Ltd. Vs C. Hariprasad
Madras High Court · AIR 1966 Mad 161 : (1965) 78 LW 461 : (1965) 2 MLJ 477
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts01 Apr 1965
Venkitammal and Another Vs Muthukrishna Naidu and Others
Madras High Court · AIR 1967 Mad 196 : (1966) ILR (Mad) 99
Limitation Act, 1908 — Article 141
High Courts01 Apr 1965Dismissed
K. Suburamu Pillai and another Vs Ramayi Ammal and others
Madras High Court · (1965) 04 MAD CK 0049
Evidence Act, 1872 — Section 108
High Courts01 Apr 1965
V. RAMANATHAN Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1966) 62 ITR 293
Income Tax Act, 1961 — Section 66(2)
High Courts01 Apr 1965
Tarachand Ghanshyamdas Vs Commissioner of Income Tax
Madras High Court · (1966) 59 ITR 378
Income Tax Act, 1922 — Section 10(1), 10(2)(xv), 66(1)Industrial Disputes Act, 1947 — Section 25F
High Courts01 Apr 1965
S.P. Narayaaswami Pillai Vs Dhanakoti Ammal
Madras High Court · AIR 1967 Mad 220 : (1966) ILR (Mad) 668 : (1966) 79 LW 486
Specific Relief Act, 1963 — Section 16, 22(2)
High Courts01 Apr 1965
S. Rajam, Proprietor, Murray and Co. Vs The Indian Union
Madras High Court · (1966) 79 LW 733 : (1966) 2 MLJ 251
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Apr 1965
S. Govindan Chettiar and Another Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1966 Mad 263
Income Tax Act, 1961 — Section 13, 66
High Courts31 Mar 1965
The State of Madras and Another Vs Sambandamurthi Mudaliar
Madras High Court · (1966) ILR (Mad) 36 : (1967) 80 LW 90 : (1966) 2 MLJ 337
Constitution of India, 1950 — Article 226