High Courts23 Apr 1965

Corporation of Madras Vs Arumugham

Madras High Court · AIR 1966 Mad 194 : (1966) CriLJ 668 : (1965) 2 MLJ 403

Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(3), 13(5), 16, 2Prevention of Food Adulteration Rules, 1955 — Rule 44, 46, 5