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Madras High Court judgments, 1965

445 judgments · page 14 of 23

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High Courts14 Jul 1965

PL. CT. PL. Palaniappa Chettiar Vs A. RM. A. L. A. Muthu Veerappa Chettiar and Another

Madras High Court · AIR 1966 Mad 406 : (1966) ILR (Mad) 211 : (1965) 2 MLJ 499

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21 Rule 57(1), 115, 73
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High Courts13 Jul 1965Allowed

K.S. Gopalaswami Iyer and Others Vs The Sales Tax Appellate Tribunal and Others

Madras High Court · (1965) 16 STC 854

Constitution of India, 1950 — Article 13, 226Income Tax Act, 1961 — Section 35
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High Courts12 Jul 1965

S.T.S. Swaminathan Chettiar and Others Vs Commissioner of Income Tax, Madras

Madras High Court · AIR 1967 Mad 328

Income Tax Act, 1922 — Section 66(2)
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High Courts12 Jul 1965

P. Doraikannu Vs The Proprietor, Hotel Savoy, Madras

Madras High Court · AIR 1966 Mad 201 : (1966) ILR (Mad) 113 : (1965) 78 LW 746

Payment of Wages Act, 1936 — Section 15, 15(1), 15(2)
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High Courts09 Jul 1965

S.V. Ramakrishna Mudaliar and Another Vs Rajabu Fathima Bukari and Another

Madras High Court · AIR 1966 Mad 187 : (1966) ILR (Mad) 185 : (1965) 58 ITR 288 : (1965) 2 MLJ 338

Evidence Act, 1872 — Section 74Finance Act, 1964 — Section 32, 33General Clauses Act, 1897 — Section 6
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High Courts09 Jul 1965Allowed

M. Muthukrishna Reddiar Vs Ponnuswami Naicker alias Ponnappa Naicker and others

Madras High Court · (1965) 07 MAD CK 0003

Transfer of Property Act, 1882 — Section 106
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High Courts08 Jul 1965Allowed

P. Chandrasekara Gramani Vs The Collector of Madras

Madras High Court · (1966) ILR (Mad) 428

Civil Procedure Code, 1908 (CPC) — Section 115, 80Land Acquisition Act, 1894 — Section 11, 12(2), 17, 18, 18(1)
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High Courts02 Jul 1965Allowed

Krishna Thevar Vs Muthammal

Madras High Court · (1968) ILR (Mad) 538

Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 — Section 15, 9(2)
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High Courts02 Jul 1965Allowed

Ahilandathammal Vs Kathayya Konar

Madras High Court · (1965) 07 MAD CK 0004

Evidence Act, 1872 — Section 112
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High Courts01 Jul 1965

Palaniswami Gounder and Others Vs Special Tahsildar, Land Acquisition, Harijan Welfare Erode and Others

Madras High Court · AIR 1967 Mad 362 : (1966) ILR (Mad) 107 : (1967) 80 LW 286

Land Acquisition Act, 1894 — Section 5
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High Courts01 Jul 1965Dismissed

Nallaswami Gounder Vs Smt. Kamakshi Ammal and others

Madras High Court · (1965) 07 MAD CK 0026

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High Courts01 Jul 1965Allowed

Govindaswamy Chetty and Another Vs Sakunthala Ammal and Others

Madras High Court · (1966) ILR (Mad) 414

Succession Act, 1925 — Section 14
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High Courts01 Jul 1965

The Income Tax Officer, Madras Vs P. Ramaratnam and Others

Madras High Court · AIR 1966 Mad 164 : (1966) CriLJ 549 : (1965) 58 ITR 297 : (1965) 2 MLJ 336

Finance Act, 1964 — Section 138General Clauses Act, 1897 — Section 6Income Tax Act, 1922 — Section 54
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High Courts28 Jun 1965

East India Corporation Ltd., Madurai Vs State of Madras, Madurai

Madras High Court · AIR 1966 Mad 404 : (1966) ILR (Mad) 133 : (1965) 16 STC 1067

Madras General Sales Tax Act, 1939 — Section 5Tamil Nadu General Sales Tax Act, 1959 — Section 5, 5(3)Tamil Nadu General Sales Tax Rules, 1959 — Rule 4
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High Courts25 Jun 1965

Ramaswamy Goundar and Another Vs Baghyammal and Others

Madras High Court · (1967) 80 LW 12 : (1966) 2 MLJ 579

Hindu Adoptions and Maintenance Act, 1956 — Section 28
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High Courts25 Jun 1965

Late A.Y. Arulanandaswami Nadar Vs Commissioner of Income Tax, Excess Profits Tax, Madras

Madras High Court · AIR 1967 Mad 94

Income Tax Act, 1961 — Section 66
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High Courts24 Jun 1965

Corporation of Madras Vs Srimathi Ch. Balamoney and Others

Madras High Court · (1966) ILR (Mad) 206 : (1965) 78 LW 743 : (1966) 2 MLJ 567

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High Courts24 Jun 1965Allowed

Srivelu Vaidyanathaswami Devasthanam and Others Vs State of Madras

Madras High Court · (1967) ILR (Mad) 283

Constitution of India, 1950 — Article 226, 31(2), 31ATamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 3, 5, 7, 8
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High Courts23 Jun 1965

Rangaswami Gounder and Others Vs Ramana Goundar

Madras High Court · AIR 1966 Mad 308

Civil Procedure Code, 1908 (CPC) — Section 2(2), 47, 47(2)
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High Courts21 Jun 1965

Amalgamated Commercial Traders (P) Ltd. Vs A.C.K. Krishnaswami

Madras High Court · AIR 1967 Mad 337 : (1968) 69 ITR 361 : (1965) 2 MLJ 275

General Clauses Act, 1897 — Section 6Income Tax Act, 1922 — Section 54, 66Income Tax Act, 1961 — Section 137
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