High Courts13 Aug 1965Dismissed
Santhanam Kachapalaya Gurukkal Vs V. Subramania Gurukkal
Madras High Court · (1967) ILR (Mad) 68
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
COURT ARCHIVE
Madras High Court judgments, 1965
445 judgments · page 12 of 23
High Courts12 Aug 1965
State of Madras Vs Employees State Insurance Corporation, Madras
Madras High Court · AIR 1967 Mad 372 : (1966) ILR (Mad) 517 : (1968) 2 LLJ 305
Employees State Insurance Act, 1948 — Section 67Motor Vehicles Act, 1939 — Section 43(1)
High Courts11 Aug 1965Dismissed
The Collector of North Arcot, Vellore Vs V.K. Kannan and another
Madras High Court · (1965) 08 MAD CK 0041
Madras Revenue Recovery Act, 1864 — Section 27, 36
High Courts11 Aug 1965
Umar Lebbai Vs Ambasamudram Taluk Inam, Pottalpuddur Mohideen Andavar, Pallivasal Managing Committee
Madras High Court · (1967) ILR (Mad) 390 : (1967) 80 LW 646 : (1967) 2 MLJ 218
High Courts10 Aug 1965
Dasu Reddiar Vs The Inspector of Panchayats (Collector of Chingleput), Madras and Others
Madras High Court · AIR 1966 Mad 147 : (1966) ILR (Mad) 347 : (1966) 79 LW 93
Constitution of India, 1950 — Article 226
High Courts10 Aug 1965Dismissed
V.S. Ramaswamy Iyer and Another Vs Brahmayya and Co., Official Liquidators, Hanuman Bank Ltd. (In Liquidation)
Madras High Court · (1966) ILR (Mad) 217
Banking Companies Act, 1949 — Section 45A, 45B, 45N, 45O, 45O(1)Companies Act, 1913 — Section 235Succession Act, 1925 — Section 306
High Courts10 Aug 1965
Veerappa Thevar Vs Kathaswami Chettiar
Madras High Court · AIR 1967 Mad 318 : (1966) ILR (Mad) 546 : (1966) 79 LW 163
Tamil Nadu Agriculturists Relief Act, 1938 — Section 28, 38
High Courts10 Aug 1965
T. Seshadri Iyengar and Sons Vs P.S. Doraiswami Iyer
Madras High Court · (1965) 08 MAD CK 0032
Limitation Act, 1963 — Section 20
High Courts06 Aug 1965Dismissed
Dr. K.C. Nambiar Vs The Rent Controller, Madras and others
Madras High Court · (1966) ILR (Mad) 334
Land Acquisition Act, 1894 — Section 4
High Courts06 Aug 1965
Roopchand Chabildass and Sons and Others Vs Commissioner of Income Tax, Madras
Madras High Court · (1967) 63 ITR 166
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 12, 12(2), 66(2)
High Courts06 Aug 1965
Srinivasa Gounder Vs Kannu Gounder
Madras High Court · AIR 1966 Mad 176 : (1965) 2 MLJ 518
Negotiable Instruments Act, 1881 (NI) — Section 64
High Courts06 Aug 1965Dismissed
Dr. K.C. Nambiar and Others Vs The Rent Controller and Others
Madras High Court · (1966) ILR (Mad) 334
Land Acquisition Act, 1894 — Section 4Madras Buildings (Lease and Rent Control) Rules, 1961 — Rule 10, 11, 12(1), 12(2), 13Madras Local Boards Rules — Rule 18
High Courts05 Aug 1965Dismissed
A. Somasundaram Servai and Another Vs The State of Madras and Another
Madras High Court · (1966) ILR (Mad) 539
Constitution of India, 1950 — Article 226Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 12, 13, 14, 15
High Courts05 Aug 1965
Ponniah Pillai Vs T. Natarajan Asari
Madras High Court · (1967) ILR (Mad) 739 : (1967) 80 LW 562 : (1967) 2 MLJ 281
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146
High Courts03 Aug 1965
Unnamalai Ammal Vs P.A.J. Seyyadu Mohideen and Others
Madras High Court · AIR 1967 Mad 231 : (1965) 78 LW 741 : (1965) 2 MLJ 554
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 93, 151
High Courts03 Aug 1965
S.S. Sivan Pillai and Others Vs Commissioner of Income Tax
Madras High Court · (1966) 2 MLJ 468
Income Tax Act, 1922 — Section 15C, 15C(4)
High Courts02 Aug 1965
S.S. Sivan Pillai and Others Vs Commissioner of Income Tax, Madras
Madras High Court · (1966) ILR (Mad) 142 : (1966) 61 ITR 179
Income Tax Act, 1922 — Section 15C
High Courts02 Aug 1965
Kutti Nadar and Others Vs Swamikutty Nadar and Others
Madras High Court · (1966) ILR (Mad) 299 : (1966) 79 LW 273 : (1965) 2 MLJ 575
Part B States (Laws) Act, 1951 — Section 6