High Courts08 Jul 1953Dismissed
Nagoor Ammal and Another Vs M.K.M. Meeran and Others
Madras High Court · AIR 1954 Mad 770
COURT ARCHIVE
Madras High Court judgments, 1953
337 judgments · page 9 of 17
High Courts08 Jul 1953Dismissed
Nidugonda Rudramani and Another Vs Chaduvula Srisailam and Another
Madras High Court · AIR 1954 Mad 200 : (1953) 2 MLJ 403
Court Fees Act, 1870 — Article 17(B), 7
High Courts07 Jul 1953
Income Tax Officer (Circle I), Salem Vs Indian Insurance and Banking Corporation Ltd., Salem and Another
Madras High Court · AIR 1954 Mad 197 : (1953) 24 ITR 334 : (1953) 2 MLJ 496
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Transfer of Property Act, 1882 — Section 48
High Courts12 May 1953Dismissed
P.G. Brookes Vs The Industrial Tribunal, Madras and Others
Madras High Court · AIR 1954 Mad 369 : (1953) 23 CompCas 351 : (1954) ILR (Mad) 463 : (1953) 2 LLJ 1 : (1953) 2 MLJ 630
Industrial Disputes Act, 1947 — Section 18Trustees and Mortgagees Powers Act, 1866 — Section 13
High Courts12 May 1953
Prattipati Dandaiah and Another Vs Nori Venkatrama Dikshitulu, Managing Trustee of Sri Brahmeswaraswami Temple at Vathcharukur and Others
Madras High Court · AIR 1954 Mad 500 : (1954) ILR (Mad) 441 : (1953) 66 LW 929 : (1953) 2 MLJ 550
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14, 19, 226Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 87
High Courts01 May 1953Dismissed
V. Gopalakrishna Vs The Secretary, Board of Revenue, Madras and Another
Madras High Court · AIR 1954 Mad 362 : (1953) 66 LW 1034 : (1953) 1 MLJ 744
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 4Land Acquisition Act, 1894 — Section 6, 6(1)
High Courts01 May 1953Dismissed
V.G. Row Vs The State of Madras
Madras High Court · AIR 1954 Mad 240 : (1954) ILR (Mad) 399 : (1953) 2 MLJ 413
Constitution of India, 1950 — Article 14, 19, 19(1), 226Passports Act, 1967 — Section 5
High Courts01 May 1953Dismissed
Khata Chinna Eswarareddi and Others Vs Kukkala Reddigari Venkatachelamma Reddi
Madras High Court · AIR 1954 Mad 83 : (1953) 2 MLJ 467
Limitation Act, 1908 — Article 91Specific Relief Act, 1877 — Section 39
High Courts01 May 1953Allowed
The University of Madras Vs Shantha Bai and Another
Madras High Court · AIR 1954 Mad 67 : (1954) ILR (Mad) 426 : (1953) 66 LW 665 : (1953) 2 MLJ 287
Constitution of India, 1950 — Article 12, 15(1), 15(3), 29, 29(2)
High Courts01 May 1953Allowed
Raman Chettiar and Others Vs Raman Chettiar and Others
Madras High Court · AIR 1954 Mad 97 : (1953) 66 LW 773 : (1953) 2 MLJ 405
Civil Procedure Code, 1908 (CPC) — Section 151, 34, 47
High Courts01 May 1953
In the matter of S.R. No. 8238 of 1953
Madras High Court · AIR 1953 Mad 974 : (1953) 2 MLJ 282
Drugs and Cosmetics Act, 1940 — Section 12Drugs and Cosmetics Rules, 1945 — Rule 29General Clauses Act, 1897 — Section 3, 3(15)
High Courts01 May 1953Allowed
Selva alias G. Sarangapani Chettiar Vs C.L. Aravamudha Iyengar and Another
Madras High Court · AIR 1953 Mad 969 : (1953) 66 LW 703 : (1953) 2 MLJ 293
Constitution of India, 1950 — Article 226Tamil Nadu District Municipalities Act, 1920 — Section 12(7), 303(2)
High Courts30 Apr 1953Dismissed
Velugubantla Narayya Vs Kona Venkanna and Others
Madras High Court · AIR 1954 Mad 264 : (1954) ILR (Mad) 329 : (1953) 66 LW 834 : (1954) 1 MLJ 203
Tamil Nadu Agriculturists Relief Act, 1938 — Section 7
High Courts30 Apr 1953Allowed
M.V. Amirdhalakshmi Ammal and Others Vs Narayanaswami Mudaliar and Others
Madras High Court · AIR 1954 Mad 128 : (1953) 2 MLJ 366
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts28 Apr 1953Dismissed
In Re: Suruttayyan alias Vayyapuri Goundan
Madras High Court · AIR 1954 Mad 523
Penal Code, 1860 (IPC) — Section 300, 302, 85, 86
High Courts28 Apr 1953
Muttangi Jaggayya Vs Ramanujam Venkata Narsimharao and Others
Madras High Court · AIR 1954 Mad 471
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 53(1), Order 22 Rule 10, Order 22 Rule 10(1)
High Courts28 Apr 1953Allowed
Rachabhathuni Brahmam and Another Vs State of Madras
Madras High Court · AIR 1954 Mad 277 : (1954) ILR (Mad) 200 : (1953) 66 LW 656 : (1953) 2 MLJ 307
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 13, Order 41 Rule 10
High Courts24 Apr 1953Dismissed
Pullancheri Thiruvoth Kunhirama Kurup Vs Changaroth Kunnummel Narayanan Nambiar
Madras High Court · AIR 1954 Mad 375 : (1953) 2 MLJ 670
Guardians and Wards Act, 1890 — Section 19