High Courts17 Aug 1953
In Re: A. Vaidyanatha Iyer
Madras High Court · AIR 1954 Mad 350 : (1954) 1 MLJ 15
Criminal Law (Amendment) Act, 1952 — Section 8(1), 8(3)Criminal Procedure Code, 1898 (CrPC) — Section 350
COURT ARCHIVE
Madras High Court judgments, 1953
337 judgments · page 7 of 17
High Courts17 Aug 1953Dismissed
Indian Tobacco Corporation and Others Vs The State of Madras
Madras High Court · AIR 1954 Mad 549 : (1954) ILR (Mad) 754 : (1954) 1 MLJ 429
Constitution of India, 1950 — Article 226
High Courts17 Aug 1953
Parakkotan Alippi Sahib Vs Province of Madras
Madras High Court · AIR 1954 Mad 562 : (1954) 1 MLJ 13
Madras General Sales Tax Act, 1939 — Section 8
High Courts14 Aug 1953Dismissed
K. Vajravelu Mudaliar Vs Rajalakshmi Ammal
Madras High Court · AIR 1954 Mad 358 : (1953) 66 LW 941 : (1953) 2 MLJ 619
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts14 Aug 1953Allowed
P. Venkateswararao Vs State of Madras
Madras High Court · AIR 1954 Mad 1043 : (1955) 1 LLJ 391
Constitution of India, 1950 — Article 226, 309, 310, 311(2)Provincial and Subordinate Services General Rules (Madras) — Rule 22
High Courts12 Aug 1953Dismissed
P. Abdul Azeez and Co. and Others Vs New India Assurance Co. Ltd.
Madras High Court · AIR 1954 Mad 520 : (1954) ILR (Mad) 747 : (1954) 67 LW 19 : (1953) 2 MLJ 714
Contract Act, 1872 — Section 39, 4
High Courts12 Aug 1953Allowed
Karuppanan Servai Vs Daivasigamania Pillai
Madras High Court · AIR 1954 Mad 650 : (1954) ILR (Mad) 664 : (1954) 67 LW 89 : (1954) 2 MLJ 12
Limitation Act, 1908 — Article 124, 134, 148Transfer of Property Act, 1882 — Section 59A, 60, 67
High Courts12 Aug 1953Allowed
In Re: V.V.L. Narasimhamurthy
Madras High Court · AIR 1955 Mad 237 : (1955) CriLJ 716 : (1954) 1 MLJ 650
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 215, 439Penal Code, 1860 (IPC) — Section 193, 467, 471
High Courts10 Aug 1953
Kanthy Balavendram Vs S. Harry
Madras High Court · AIR 1954 Mad 316 : (1954) ILR (Mad) 15 : (1953) 66 LW 1029 : (1953) 2 MLJ 689
Divorce Act, 1869 — Section 18, 19, 19(1)
High Courts10 Aug 1953Dismissed
Chidambara Iyer Vs Bhavadasan Nambudiripad and Others
Madras High Court · AIR 1954 Mad 287 : (1954) ILR (Mad) 4 : (1953) 66 LW 1007 : (1953) 2 MLJ 673
Malabar Compensation for Tenants Improvements Act, 1899 — Section 10, 19
High Courts07 Aug 1953Dismissed
R.M.V. Seshasayana Rao and Others Vs Manuri Venkatesa Rao and Others
Madras High Court · AIR 1954 Mad 531 : (1953) 66 LW 1022 : (1953) 2 MLJ 647
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7(3)
High Courts05 Aug 1953Dismissed
Hussain Kasam Dada, represented by Sakoor Dawood, agent and Another Vs Vijayanagaram Commercial Association (Regd.) and Another
Madras High Court · AIR 1954 Mad 528 : (1954) 1 MLJ 27
Arbitration Act, 1940 — Section 3Contract Act, 1872 — Section 25, 28, 65Oil Seeds (Forward Contracts Prohibition) Order, 1943 — Section 2(2)
High Courts05 Aug 1953
In Re: Sellamuthu Padayachi
Madras High Court · AIR 1954 Mad 313
Criminal Procedure Code, 1898 (CrPC) — Section 495, 495(4), 537
High Courts04 Aug 1953Dismissed
Chinnadorai alias Loganathan (minor by guardian P. Ramaswami Pillai) Vs R. Doraisundaram and Others
Madras High Court · AIR 1954 Mad 642 : (1954) ILR (Mad) 336 : (1954) 1 MLJ 100
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts03 Aug 1953Dismissed
Public Prosecutor Vs Rajanga Chetti and Others
Madras High Court · AIR 1954 Mad 285 : (1953) 2 MLJ 499
Madras Local Boards Act, 1920 — Section 194Tamil Nadu District Municipalities Act, 1920 — Section 250, 250(1)
High Courts31 Jul 1953Allowed
In Re: Dr. P.M. Kamath
Madras High Court · AIR 1954 Mad 561
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182, 195(1), 211Tamil Nadu District Police Act, 1859 — Section 47
High Courts31 Jul 1953Allowed
Thummalapenta Dhanalakshmi Vs Pulipati Subbarayudu
Madras High Court · AIR 1954 Mad 581 : (1954) 67 LW 59 : (1954) 1 MLJ 299
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, Order 21 Rule 83, Order 21 Rule 89, 73
High Courts31 Jul 1953Dismissed
South India Bank Ltd., Tirunelveli Vs T.D. Pichuthayappan and Another
Madras High Court · AIR 1954 Mad 377 : (1954) 1 LLJ 289 : (1953) 66 LW 1038 : (1953) 2 MLJ 639
Constitution of India, 1950 — Article 14, 226Tamil Nadu Shops and Establishments Act, 1947 — Section 1, 2(3), 2(6), 41, 41(2)
High Courts30 Jul 1953Dismissed
Mulugu Raghavacharyulu Vs Mulugu Sri Venkata Ramanuja Charyulu and Others
Madras High Court · AIR 1954 Mad 406
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133