COURT ARCHIVE

Madras High Court judgments, 1953

337 judgments · page 8 of 17

High Courts30 Jul 1953

In Re : Swamikannu Padayachi and Others

Madras High Court · (1953) 2 MLJ 669

High Courts30 Jul 1953Dismissed

Varuda Suryanarayana Vs Maturu Venkata Suryanarayana Sastrulu and Others

Madras High Court · AIR 1954 Mad 239 : (1954) ILR (Mad) 338 : (1953) 2 MLJ 495

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts29 Jul 1953Dismissed

Kovvuri Sathireddi Vs Tadi Anasuya and Another

Madras High Court · AIR 1954 Mad 431

Provincial Insolvency Act, 1920 — Section 53

High Courts29 Jul 1953

R.M. Seshadri Vs The Province of Madras

Madras High Court · AIR 1954 Mad 543 : (1954) ILR (Mad) 643 : (1954) 67 LW 43 : (1954) 1 MLJ 206

Constitution of India, 1950 — Article 225Government of India (Amendment) Act, 1935 — Section 223, 224Government of India Act, 1915 — Section 106, 107

High Courts29 Jul 1953Dismissed

Kothalanka Surya Kameswara Rao Vs Ajjarapu Lakshminarayana

Madras High Court · AIR 1954 Mad 347 : (1953) 66 LW 962 : (1953) 2 MLJ 549

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2

High Courts24 Jul 1953Allowed

Paru Kutty Amma and Others Vs Chettath Navoth Lakshmi Amma and Others

Madras High Court · AIR 1954 Mad 556

Succession Act, 1925 — Section 180Transfer of Property Act, 1882 — Section 35

High Courts24 Jul 1953

J. Nageswara Rao Vs The State of Madras

Madras High Court · AIR 1954 Mad 643 : (1953) 2 MLJ 724

Constitution of India, 1950 — Article 162, 19(1), 277Madras Prohibition Act, 1937 — Section 16, 16(1), 18, 18A, 23

High Courts23 Jul 1953

In Re: Manu Iyer

Madras High Court · AIR 1954 Mad 485

Supplies and Services (Temporary Provisions) Act, 1946 — Section 7

High Courts22 Jul 1953

In Re: Singaram and Another

Madras High Court · (1954) ILR (Mad) 602 : (1953) 66 LW 795 : (1953) 2 MLJ 526

Evidence Act, 1872 — Section 114, 3Penal Code, 1860 (IPC) — Section 300, 302, 34, 460

High Courts17 Jul 1953

In Re: K. Chockalingam

Madras High Court · (1954) CriLJ 400 : (1954) 1 MLJ 23

High Courts17 Jul 1953

Muthiah Muthirian Vs Vairaperumal Muthirian

Madras High Court · (1954) CriLJ 207 : (1953) 66 LW 875

High Courts17 Jul 1953Dismissed

C. Ratnavelu Mudaliar Vs Commr. for Hindu Religious and Charitable Endowments

Madras High Court · AIR 1954 Mad 398 : (1955) ILR (Mad) 241 : (1953) 66 LW 944 : (1953) 2 MLJ 574

Madras Hindu Religious Endowments Act, 1926 — Section 9(12)

High Courts17 Jul 1953

Karuppanna Gounder and Others Vs Kolandaswami Gounder and Others

Madras High Court · AIR 1954 Mad 486 : (1953) 66 LW 1055 : (1953) 2 MLJ 717

Evidence Act, 1872 — Section 65, 90Registration Act, 1908 — Section 57(5)

High Courts17 Jul 1953

Jaya Bharat Tiles Works Vs State of Madras and Others

Madras High Court · (1953) 1 MLJ 329

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 18, 22, 23

High Courts16 Jul 1953Dismissed

A.K. Subbaraya Goundar Vs Muthusami Goundar and Others

Madras High Court · AIR 1954 Mad 813 : (1954) 1 MLJ 191

Representation of the People (Conduct of Elections and Election Petitions) Rules, 1951 — Rule 5Representation of the People Act, 1951 — Section 33(3), 36(4), 40

High Courts15 Jul 1953Dismissed

C.S. Narasiah and Another Vs Province of Madras

Madras High Court · (1953) 07 MAD CK 0029

Madras General Sales Tax Act, 1939 — Section 6

High Courts13 Jul 1953Dismissed

Public Prosecutor Vs M. Thommaia Feruando and Others

Madras High Court · AIR 1954 Mad 184 : (1953) 66 LW 838 : (1953) 2 MLJ 616

Madras General Sales Tax Act, 1939 — Section 15, 2

High Courts10 Jul 1953Dismissed

P.P. Kutti Keya and Others Vs The State of Madras and Others

Madras High Court · AIR 1954 Mad 621 : (1954) 1 MLJ 117

Constitution of India, 1950 — Article 13, 14, 19, 19(1), 19(6)Madras Commercial Crops Markets Act, 1933 — Section 11(1), 11A, 14, 18(11), 18(2)Madras Commercial Crops Markets Rules, 1948 — Rule 10(3), 10(4), 28(3), 37, 38

High Courts10 Jul 1953Allowed

Public Prosecutor Vs K. Sesha Shet

Madras High Court · AIR 1954 Mad 77 : (1953) 66 LW 776 : (1953) 2 MLJ 364

Madras General Sales Tax Act, 1939 — Section 15

High Courts09 Jul 1953Allowed

Ammalammal and Others Vs Gnanammal and Others

Madras High Court · AIR 1954 Mad 473 : (1953) 66 LW 1017 : (1953) 2 MLJ 649

Contract Act, 1872 — Section 38