Constitution of India, 1950 — Article 14Madras Village Panchayats Act, 1950 — Section 10(3), 112(2)(1), 5, 7Madras Village Panchayats Rules, 1950 — Rule 1(2), 9

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High Courts23 Apr 1953

M.K. Govinda Reddi Vs E.K. Pattabhi Rama Reddi and Others

Madras High Court · AIR 1954 Mad 161 : (1953) 66 LW 916 : (1953) 2 MLJ 478

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115

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High Courts22 Apr 1953Dismissed

N.C. Ramanatha Iyer, President, Nurani Grama Jana Sabha Nurani Village Vs Board of Commrs. for Hindu Religious Endowments, Madras

Madras High Court · AIR 1954 Mad 492 : (1953) 66 LW 1024

Madras Hindu Religious Endowments Act, 1926 — Section 84, 9(12)

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High Courts22 Apr 1953Dismissed

In Re: K.T. Pappanna Rowther

Madras High Court · AIR 1954 Mad 96 : (1953) 66 LW 789 : (1953) 2 MLJ 409

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High Courts22 Apr 1953Allowed

In Re: Kasi Viswanathan

Madras High Court · AIR 1954 Mad 263 : (1953) 2 MLJ 687

Motor Vehicles Act, 1939 — Section 82

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High Courts22 Apr 1953Dismissed

S. Raja Chetty Vs Khiaram Kushiram and Another

Madras High Court · AIR 1954 Mad 272 : (1953) 66 LW 874 : (1953) 2 MLJ 523

Presidency Towns Insolvency Act, 1909 — Section 13, 9

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High Courts21 Apr 1953

In Re: T.K. Ratna Mudaliar

Madras High Court · AIR 1953 Mad 926 : (1953) 66 LW 657 : (1953) 2 MLJ 278

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High Courts20 Apr 1953Dismissed

In Re: M.M. Abdul Khader, Advocate, High Court of Travancore-Cochin

Madras High Court · AIR 1954 Mad 78 : (1953) 66 LW 840 : (1953) 2 MLJ 457

Stamp Act, 1899 — Article 25, 30

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High Courts17 Apr 1953Dismissed

K.R. Srinivasa Ayyar and Others Vs T.A. Ramachandra Rao

Madras High Court · AIR 1954 Mad 367 : (1953) 1 MLJ 680

Limitation Act, 1908 — Article 182Madras Estates Land Act, 1908 — Section 112, 115

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High Courts17 Apr 1953

Sri Kalahasteeswaraswami Temple Vs Madras State

Madras High Court · AIR 1954 Mad 498 : (1953) 66 LW 1004

Madras Estates Land Act, 1908 — Section 3(2)

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High Courts17 Apr 1953Dismissed

Aravala Chinapapinaidu and Others Vs Imperial Bank of India, Vizianagaram and Others

Madras High Court · AIR 1954 Mad 273

Reserve Bank of India Act, 1934 — Section 2Tamil Nadu Agriculturists Relief Act, 1938 — Section 10(2), 4

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High Courts17 Apr 1953

G. Ramachandra Gupta and Another Vs Pandurangam Chetty and Others

Madras High Court · AIR 1953 Mad 955 : (1953) 2 MLJ 315

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151

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High Courts17 Apr 1953Dismissed

Porkrakutty Vs Attancheri Velappil Mammad

Madras High Court · AIR 1954 Mad 381 : (1953) 2 MLJ 622

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7(3)

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High Courts17 Apr 1953

Santhanakrishna Odayar Vs Vaithilingam and Others

Madras High Court · AIR 1954 Mad 51 : (1953) ILR (Mad) 1114 : (1953) 66 LW 714 : (1953) 2 MLJ 325

Constitution of India, 1950 — Article 19(1), 19(5), 31(2)Tanjore Tenants and Pannaiyals Protection Act, 1952 — Section 12, 6

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High Courts17 Apr 1953Allowed

Dominion of India and Another Vs Nagardas and Co.

Madras High Court · AIR 1955 Mad 235 : (1954) 67 LW 318 : (1954) 1 MLJ 666

Limitation Act, 1908 — Article 115, 30, 31

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High Courts16 Apr 1953

Subbiah Thevar Vs Pichai Nadar

Madras High Court · AIR 1954 Mad 73 : (1953) 66 LW 791 : (1953) 1 MLJ 517

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 5

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High Courts15 Apr 1953Dismissed

C.P. Vasantarajan and Others Vs Parvathammani Garu and Others

Madras High Court · AIR 1954 Mad 201 : (1953) 2 MLJ 493

Civil Procedure Code, 1908 (CPC) — Section 115, 73

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