High Courts15 Apr 1953Dismissed
Ahilyamba Chatram and Devasthanam Vs R. Subramania Ayyar
Madras High Court · AIR 1954 Mad 101 : (1953) 2 MLJ 502
Limitation Act, 1908 — Article 145
COURT ARCHIVE
Madras High Court judgments, 1953
337 judgments · page 11 of 17
High Courts10 Apr 1953
In Re: Mukku Venkatrao
Madras High Court · AIR 1954 Mad 346 : (1953) 2 MLJ 410
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts10 Apr 1953Dismissed
In Re: Kuppunni
Madras High Court · AIR 1954 Mad 79 : (1953) 2 MLJ 411
Provincial Insolvency Act, 1920 — Section 59, 68
High Courts09 Apr 1953
Public Prosecutor Vs K.G. Sivaswamy and Another
Madras High Court · (1954) CriLJ 290 : (1954) ILR (Mad) 372 : (1953) 66 LW 877
High Courts09 Apr 1953Allowed
V.S.P. Subramanian Chettiar Vs Commr. of Income Tax, Madras
Madras High Court · AIR 1954 Mad 91 : (1954) ILR (Mad) 177 : (1953) 24 ITR 89 : (1953) 66 LW 968 : (1953) 2 MLJ 284
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Income Tax (Appellate Tribunal) Rules, 1946 — Rule 2Income Tax Act, 1922 — Section 61, 61(1), 66, 66(1), 66(3)
High Courts09 Apr 1953Allowed
Chembre Valiya Veettil Kunhu Kutty Amma's son Madhavan Nair Vs Chembre Valiya Veettil Kunhukutty Amma's son Karnavan and Another
Madras High Court · AIR 1954 Mad 112 : (1953) 66 LW 771
Limitation Act, 1908 — Section 4
High Courts09 Apr 1953Dismissed
Hindu Religious Endowments Board Vs P.N. Nallathambi Ayyaswami Mudaliar and Another
Madras High Court · (1953) 66 LW 794 : (1953) 1 MLJ 145
Madras Hindu Religious Endowments Act, 1926 — Section 54Presidency Towns Insolvency Act, 1909 — Section 41
High Courts08 Apr 1953Dismissed
Thunoli Kelu Nair Vs Nambron Chirutheyi Amma and Others
Madras High Court · AIR 1954 Mad 76 : (1953) 66 LW 792
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 33 Rule 1
High Courts08 Apr 1953Allowed
S.J. Bashyam Achari Vs G. Parthasarathi
Madras High Court · AIR 1954 Mad 195 : (1953) 66 LW 755 : (1953) 2 MLJ 371
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1908 — Article 164
High Courts08 Apr 1953Allowed
Karipineni Rajayya and Others Vs Vallurupalli Ramachandra Rao and Others
Madras High Court · AIR 1954 Mad 488
Tamil Nadu Agriculturists Relief Act, 1938 — Section 3Usurious Loans (Madras Amendment) Act, 1938 — Section 2Usurious Loans Act, 1918 — Section 3(2)
High Courts07 Apr 1953Dismissed
Nagappa Chowdry and Another Vs Rangaswami Chetti
Madras High Court · AIR 1954 Mad 475 : (1953) 66 LW 1031
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 20(2)Limitation Act, 1908 — Article 164, 166
High Courts07 Apr 1953Dismissed
Vali Venkataswami and Others Vs Gannabathulla Venkataswami
Madras High Court · AIR 1954 Mad 9 : (1953) 66 LW 708 : (1953) 2 MLJ 396
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100, 101Partnership Act, 1932 — Section 11, 44
High Courts06 Apr 1953Allowed
Official Assignee of Madras Vs A.P. Subramania Mudaliar and Others
Madras High Court · (1953) 2 MLJ 272
Presidency Towns Insolvency Act, 1909 — Section 53
High Courts06 Apr 1953Allowed
Prodattur Municipal Council Vs Gurnam Hanumanthu and Others
Madras High Court · AIR 1954 Mad 479 : (1953) 66 LW 1001 : (1953) 2 MLJ 614
Specific Relief Act, 1877 — Section 42Tamil Nadu District Municipalities Act, 1920 — Section 61Tamil Nadu Land Encroachment Act, 1905 — Section 2
High Courts06 Apr 1953Dismissed
In Re: Killi Suryanarayana Naidu
Madras High Court · AIR 1954 Mad 278 : (1953) 66 LW 927
Evidence Act, 1872 — Section 123, 124
High Courts06 Apr 1953
Manuri Venkata Ramana Rao, minor by mother and next friend Manuri Rukminamma Vs Jampani Seshayya and Others
Madras High Court · AIR 1954 Mad 246 : (1953) 2 MLJ 520
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8, 9
High Courts02 Apr 1953
Subbia Goundan Vs Ramaswami Goundan and Others
Madras High Court · (1954) ILR (Mad) 80 : (1953) 2 MLJ 766
High Courts02 Apr 1953
K.T.M.T.M. Abdul Kayoom and Another Vs Commr. of Income Tax, Madras
Madras High Court · AIR 1953 Mad 900 : (1953) ILR (Mad) 1133 : (1953) 24 ITR 116 : (1953) 66 LW 1117 : (1953) 2 MLJ 200
Income Tax Act, 1922 — Section 10, 10(2)
High Courts02 Apr 1953Dismissed
Bogi Arijisah Vs Kanniappa Mudaliar
Madras High Court · AIR 1954 Mad 266 : (1953) 2 MLJ 477
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 65Transfer of Property Act, 1882 — Section 67
High Courts02 Apr 1953Dismissed
The President, Hindu Religious Endowments Madras Vs Venkatarama Ayyangar and Others
Madras High Court · AIR 1954 Mad 65 : (1953) 66 LW 694 : (1953) 2 MLJ 357
Madras Hindu Religious Endowments Act, 1926 — Section 9(11A)