High Courts20 Mar 1953Dismissed
Gola Narasimhalu Vs Kodi Narasimham and Others
Madras High Court · AIR 1953 Mad 932
COURT ARCHIVE
Madras High Court judgments, 1953
337 judgments · page 13 of 17
High Courts20 Mar 1953Dismissed
Gubbala Suryanarayana and Another Vs Gadiyapu Ganesulu and Another
Madras High Court · AIR 1954 Mad 203 : (1953) 66 LW 845 : (1953) 2 MLJ 439
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 63, 11, 52, 53
High Courts19 Mar 1953Dismissed
Rahima Bi and Others Vs Vellore Municipal Council
Madras High Court · AIR 1954 Mad 495
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 35Easements Act, 1882 — Section 32
High Courts18 Mar 1953Dismissed
Palagani Balarami Reddy Vs Shaik Masthan Saheb
Madras High Court · AIR 1953 Mad 968 : (1953) 66 LW 654 : (1953) 2 MLJ 276
Civil Procedure Code, 1908 (CPC) — Section 110, 110(1)Constitution of India, 1950 — Article 133(1)
High Courts18 Mar 1953Dismissed
Illuru Hanumanthiah Vs Umnabad Thimmaiah and Others
Madras High Court · AIR 1954 Mad 87 : (1953) 2 MLJ 310
Contract Act, 1872 — Section 40Oil Seeds (Forward Contracts Prohibition) Order, 1943 — Section 2Sales of Goods Act, 1930 — Section 4
High Courts17 Mar 1953Dismissed
Sethuraman Thevar Vs Kameetha Rowther and Others
Madras High Court · AIR 1954 Mad 368 : (1953) 1 MLJ 742
Tamil Nadu Agriculturists Relief (Amendment) Act, 1948 — Section 23A
High Courts17 Mar 1953
In Re: Ramanath Bholgothra (of Jammu)
Madras High Court · AIR 1953 Mad 953 : (1953) 2 MLJ 399
Criminal Procedure Code, 1898 (CrPC) — Section 1, 6, 93AMadras City Police Act, 1888 — Section 7
High Courts17 Mar 1953Dismissed
The State of Madras Vs A.M.N.A. Abdul Kader Tharaganar Firm
Madras High Court · AIR 1953 Mad 905 : (1953) 2 MLJ 181
Limitation Act, 1908 — Article 16, 62Madras General Sales Tax Act, 1939 — Section 18
High Courts17 Mar 1953Dismissed
Simrathmull and Another Vs Jugraj and Another
Madras High Court · AIR 1954 Mad 334 : (1954) ILR (Mad) 354 : (1953) 66 LW 711 : (1953) 2 MLJ 354
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2Madras High Court (Original Side) Rules, 1956 — Order 7 Rule 1
High Courts17 Mar 1953Dismissed
Roddam Bhagyalakshmamma and Another Vs Sriram Kamalamma and Another
Madras High Court · (1953) 2 MLJ 249
Evidence Act, 1872 — Section 92
High Courts17 Mar 1953
Sabella Sahaba Reddy and Others Vs Karri Venkata Reddy and Others
Madras High Court · AIR 1953 Mad 832 : (1953) 66 LW 642 : (1953) 2 MLJ 279
Constitution of India, 1950 — Article 227(1)
High Courts13 Mar 1953Allowed
K.S.M. Guruswami Nadar Vs N.G. Ranganathan
Madras High Court · AIR 1954 Mad 402 : (1954) ILR (Mad) 341 : (1953) 1 MLJ 511
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 108(1)
High Courts13 Mar 1953Allowed
S. Srinivasan and Another Vs P. Bhakthavatsulu Naidu
Madras High Court · AIR 1953 Mad 909 : (1953) 66 LW 661 : (1953) 2 MLJ 180
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Limitation Act, 1908 — Article 159
High Courts13 Mar 1953Dismissed
A.S. Subbaraj Vs M. Muthiah and Others
Madras High Court · AIR 1954 Mad 336 : (1953) 66 LW 908 : (1953) 2 MLJ 577
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 5, Order 6 Rule 15, 151, 86Representation of the People Act, 1951 — Section 83, 83(1), 83(3), 85, 90(4)
High Courts13 Mar 1953Allowed
A. Rakkiyana Gounder Vs Chinnu Goundan and Another
Madras High Court · AIR 1954 Mad 84 : (1954) ILR (Mad) 271 : (1953) 66 LW 760 : (1953) 2 MLJ 450
Evidence Act, 1872 — Section 92Trusts Act, 1882 — Section 81
High Courts12 Mar 1953
In Re: D. Rajamannar and Others
Madras High Court · AIR 1953 Mad 746 : (1953) ILR (Mad) 572 : (1953) 66 LW 399 : (1953) 1 MLJ 676
Court Fees Act, 1870 — Article 1, 7(ivA)Suits Valuation Act, 1887 — Section 9Suits Valuation Rules, 1887 — Rule 2
High Courts12 Mar 1953
V.T.C. Chengama Naidu Vs Velayudha Mudaliar and Others
Madras High Court · AIR 1953 Mad 930 : (1953) 2 MLJ 183
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, 144, 151, 47Tamil Nadu Agriculturists Relief Act, 1938 — Section 23, 24
High Courts12 Mar 1953Dismissed
Kandaswamy and Others Vs The Deputy Registrar of Co-operative Societies, Coimbatore and Another
Madras High Court · AIR 1954 Mad 348 : (1953) 66 LW 905 : (1953) 1 MLJ 584
Constitution of India, 1950 — Article 19(1), 226
High Courts12 Mar 1953Dismissed
Chalakaran Kuttayi Lakshmi and Another Vs Chalakaran Puthia Purayil Mukundan Karnavan and Others
Madras High Court · AIR 1954 Mad 235 : (1953) 2 MLJ 545
High Courts11 Mar 1953
Dalmia Cement (Bharat) Ltd. Vs Registrar of Joint Stock Companies, Madras
Madras High Court · AIR 1954 Mad 276 : (1953) 23 CompCas 139 : (1953) 66 LW 554 : (1953) 2 MLJ 94
Companies Act, 1913 — Section 131, 76