COURT ARCHIVE

Madras High Court judgments, 1953

337 judgments · page 15 of 17

High Courts24 Feb 1953Dismissed

A.M.S.S.V.M. and Co., Ramanathapuram Chank Lessees, Kilakkarai, Ramanathapuram District by their managing partner S.V.M. Mohamed Jamaludeen Vs The State of Madras and Another

Madras High Court · (1953) ILR (Mad) 1175 : (1953) 66 LW 889 : (1953) 2 MLJ 587

Constitution of India, 1950 — Article 13(3), 245, 246, 251, 297Government of India Act, 1935 — Section 99(1)Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 20

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High Courts23 Feb 1953Dismissed

Kanakkasseril Kaliani Amma's daughter 3rd tavazhi Karnavansthi Pappikutty Vs Kanakkasseril 2nd tavazhi tarwad Karnavan and manager Sankunni Nayar and Others

Madras High Court · AIR 1953 Mad 910

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High Courts20 Feb 1953

In Re: C.G. Menon and Another

Madras High Court · AIR 1953 Mad 729 : (1953) 2 MLJ 61

Constitution of India, 1950 — Article 13, 13(1), 14, 372, 372(2)Fugitive Offenders Act, 1881 — Section 14

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High Courts20 Feb 1953Dismissed

Alphanso Pinto Vs Thukru Hengsu and Another

Madras High Court · AIR 1955 Mad 206 : (1954) 67 LW 346 : (1954) 2 MLJ 445

Transfer of Property Act, 1882 — Section 106, 116

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High Courts19 Feb 1953Dismissed

Padmanabha Bhatta and Others Vs H. Ramachandra Rao and Others

Madras High Court · AIR 1953 Mad 842 : (1953) 66 LW 457 : (1953) 2 MLJ 382

Limitation Act, 1908 — Article 142, 144, 10

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High Courts18 Feb 1953

In Re: V. Bayamma and Others

Madras High Court · AIR 1953 Mad 745 : (1953) 1 MLJ 793

Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193

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High Courts17 Feb 1953Dismissed

Kunjammal Vs Krishna Chettiar by agent, Velayudham Pillai

Madras High Court · AIR 1954 Mad 170 : (1953) 66 LW 558 : (1953) 2 MLJ 185

Civil Procedure Code, 1908 (CPC) — Section 48Court Fees Act, 1870 — Section 11Limitation Act, 1908 — Article 182

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High Courts13 Feb 1953Allowed

Chittirala Mahalakshmamma Vs Senisetti Hanumayya and Another

Madras High Court · AIR 1953 Mad 916 : (1953) 1 MLJ 808

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47

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High Courts13 Feb 1953Allowed

Gummadi Appayya and Others Vs Gavini Venkataratnam

Madras High Court · AIR 1954 Mad 1 : (1953) 2 MLJ 225

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 23, 11

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High Courts13 Feb 1953Allowed

Deva Venkatakrishna Reddi and Others Vs G. Govindaraja Mudaliar

Madras High Court · AIR 1953 Mad 854 : (1955) ILR (Mad) 552 : (1953) 2 MLJ 814

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 100

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High Courts09 Feb 1953

In Re: Nalla Baligadu and Others

Madras High Court · AIR 1953 Mad 801 : (1953) ILR (Mad) 691 : (1953) 66 LW 468

Criminal Procedure Code, 1898 (CrPC) — Section 209(1), 437

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High Courts06 Feb 1953Dismissed

Pottimurthi Sadasivayya Vs Tadepalli Venkata Narayana and Co.

Madras High Court · AIR 1953 Mad 845 : (1953) 1 MLJ 811

Contract Act, 1872 — Section 23

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High Courts06 Feb 1953Dismissed

Ponnuswami Gounder Vs Rengaswamy and Others

Madras High Court · AIR 1953 Mad 766 : (1953) 2 LLJ 222 : (1953) 1 MLJ 410

Workmens Compensation Act, 1923 — Section 2(1)

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High Courts06 Feb 1953Dismissed

E.S. Raghavendra Rao and Others Vs Venkammal and Others

Madras High Court · AIR 1953 Mad 855 : (1955) ILR (Mad) 635 : (1953) 66 LW 433 : (1953) 1 MLJ 801

Limitation Act, 1908 — Article 185, 185(5)

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High Courts06 Feb 1953Dismissed

In Re: K.A. Meera Sahib Tharaganar and Brothers

Madras High Court · AIR 1953 Mad 716 : (1953) 23 ITR 451 : (1953) 1 MLJ 674

Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 23, 5(8)

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High Courts05 Feb 1953Dismissed

Ananthoth Gopalan Vs Eram Veettil Kanaran and Another

Madras High Court · AIR 1953 Mad 925 : (1953) 1 MLJ 812

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 53A

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High Courts05 Feb 1953Allowed

Chellammal and Another Vs K.T.A. Abdul Rahiman Rowther and Others

Madras High Court · AIR 1953 Mad 856 : (1955) ILR (Mad) 675 : (1953) 2 MLJ 827

Court Fees Act, 1870 — Article 17Suits Valuation Act, 1887 — Section 8

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High Courts05 Feb 1953Dismissed

Kallubandi Nanjamma Vs Kethe Rangappa and Others

Madras High Court · AIR 1954 Mad 173 : (1953) 66 LW 729 : (1953) 2 MLJ 737

Transfer of Property Act, 1882 — Section 53

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High Courts05 Feb 1953

Rangaswami Naicker Vs Janakiammal

Madras High Court · AIR 1953 Mad 876 : (1953) 2 MLJ 110

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 34 Rule 15

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High Courts04 Feb 1953Dismissed

The Masulipatam Municipal Council Vs The Brundavan Talkies Ltd., Masulipatam

Madras High Court · AIR 1953 Mad 864 : (1953) 66 LW 394 : (1953) 1 MLJ 536

Tamil Nadu District Municipalities Act, 1920 — Section 131

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