High Courts23 Feb 1949
Pydah Suryanarayanamurthy Vs Pydah Ramakrishnayya and Others
Madras High Court · (1949) 62 LW 385 : (1949) 1 MLJ 513
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 21 of 24
High Courts21 Feb 1949
Salagrama Subramanyam and Others Vs Salagrama Narayanamma and Another
Madras High Court · (1949) 62 LW 336 : (1949) 1 MLJ 537
High Courts21 Feb 1949
Padmaraja Shetty and Others
Madras High Court · AIR 1951 Mad 746 : (1949) 62 LW 614
Evidence Act, 1872 — Section 114, 133, 30Penal Code, 1860 (IPC) — Section 300, 302, 34
High Courts21 Feb 1949
In Re: Padmaraja Shetty and Others
Madras High Court · (1949) 2 MLJ 428
Penal Code, 1860 (IPC) — Section 302
High Courts19 Feb 1949
A. Unnooli Vs M. Subramaniam and Another
Madras High Court · (1949) 62 LW 393 : (1949) 1 MLJ 527
High Courts19 Feb 1949
Koyithodi Amikutty Umma Vs Viruthiyam Parambath Ramochen Nedungadi and Another
Madras High Court · (1949) 62 LW 315 : (1949) 1 MLJ 486
High Courts18 Feb 1949
Miss Revathi by next friend and guardian, S. Parthasarathy Vs M. Venkataraman and Another
Madras High Court · AIR 1951 Mad 745 : (1949) 62 LW 826
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 8, Order 9 Rule 9, 11Madras Buildings (Lease and Rent Control) Act, 1946 — Section 10, 12(4)
High Courts18 Feb 1949Dismissed
Sree Bhagavathi Amman Temple by Pujaris and Trustees and Others Vs Krishna Goundar and Others
Madras High Court · AIR 1951 Mad 788
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1908 — Article 142, 144
High Courts18 Feb 1949
The Goripalayan Durga Vs P. Kesavaswamy Iyer (deceased) and Others
Madras High Court · AIR 1951 Mad 630
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Feb 1949
Thayyal and Another Vs Baggyathammal and Another
Madras High Court · (1949) 1 MLJ 484
High Courts18 Feb 1949
Miss Revathi by Next Friend and Guardian S. Parthasarathy Vs M. Venkataraman and Another
Madras High Court · (1949) 2 MLJ 594
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts18 Feb 1949
The Goripalayam Durga Vs P. Kesavaswamy Iyer (deceased) and Others
Madras High Court · (1949) 2 MLJ 153
Madras Estates Land Act, 1908 — Section 55
High Courts18 Feb 1949
Sree Bhagavathi Amman Temple and others Vs Krishna Goundar and Others
Madras High Court · (1949) 2 MLJ 609
Madras Hindu Religious Endowments Act, 1923 — Section 44B
High Courts16 Feb 1949
Mohammed Ibrahim Maracayar Vs Ismail Maracayar, Power-of-attorney agent of Fathima Bi
Madras High Court · AIR 1949 Mad 760
High Courts16 Feb 1949Allowed
Tansukhrai M. Karundia Vs The Official Liquidator, Andhra Paper Mills Co. Ltd., (In liqn.)
Madras High Court · AIR 1952 Mad 595 : (1949) 62 LW 484
Companies Act, 1913 — Section 109, 231
High Courts16 Feb 1949
Tansukhrai M. Karundia Vs The Official Liquidator, Andhra Paper Mills Co., Ltd., (in liqn.)
Madras High Court · (1949) 2 MLJ 66
Companies Act, 1956 — Section 109
High Courts16 Feb 1949
Mohammed Ibrahim Maracayar Vs Ismail Maracayar Power of Attorney Agent of Fatima Bi
Madras High Court · AIR 1949 Mad 760 : (1950) CriLJ 173 : (1949) 62 LW 287
Penal Code, 1860 (IPC) — Section 504
High Courts15 Feb 1949
Mohammed Yusuf Bannay Sahib and Others Vs Khadir Badsha Sahib and Others
Madras High Court · (1950) ILR (Mad) 448 : (1949) 62 LW 290 : (1949) 1 MLJ 503
High Courts15 Feb 1949
T.C.A. Anandalwar Vs The Second Judge, Court of Small Causes and Another
Madras High Court · (1949) 62 LW 307 : (1949) 1 MLJ 528