High Courts15 Mar 1949
S. Narayanan Vs The District Board
Madras High Court · (1949) 2 MLJ 111
Madras Local Boards Act, 1884 — Section 225
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 19 of 24
High Courts14 Mar 1949
Sankaranarayanan Iyer Vs Sri Poovananathaswami Temple and Others
Madras High Court · (1949) 62 LW 508 : (1949) 2 MLJ 171
Trusts Act, 1882 — Section 88, 94
High Courts14 Mar 1949
T.S. Seshachariar Vs T.S. Pattammal and Another
Madras High Court · (1949) 2 MLJ 65
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts12 Mar 1949
O. Rm. M. SP. S.V. Meyyappa Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1943) 2 MLJ 8
Income Tax Act, 1922 — Section 66(3)
High Courts11 Mar 1949
Kayanna Variyan Madhathil Ramunni Variyar and Manger of Puthravakasam Tavazhi Vs Patinaari Veetil Narayani Varassiyar and Another
Madras High Court · (1949) 62 LW 379 : (1949) 1 MLJ 556
High Courts11 Mar 1949
The Jawahar Mills Ltd. Vs Sha Mulchand and Co. Ltd.
Madras High Court · AIR 1951 Mad 572 : (1950) ILR (Mad) 339 : (1949) 62 LW 635
Companies Act, 1913 — Section 38Limitation Act, 1908 — Article 120, 25, 48, 49
High Courts11 Mar 1949
The Jawahar Mills, Ltd. Vs Sha Mulchand and Co. Ltd.
Madras High Court · (1949) 2 MLJ 88
Companies Act, 1956 — Section 38
High Courts10 Mar 1949
Shanmugam alias Muthukaruppan Vs N.S. Radhakrishna Sarma and Another
Madras High Court · (1949) 2 MLJ 741
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 34 Rule 6
High Courts10 Mar 1949
K. Dasappa Vs The District Magistrate and Another
Madras High Court · (1949) 62 LW 383 : (1949) 1 MLJ 583
High Courts10 Mar 1949
K. Dasappa Vs District Magistrate and Another
Madras High Court · (1950) CriLJ 133
Criminal Procedure Code, 1898 (CrPC) — Section 431
High Courts07 Mar 1949
S.A. Narayanaswamy Aiyar Vs S.R. Muthurethnam Ayyar and Others
Madras High Court · (1949) 1 MLJ 620
High Courts07 Mar 1949
The Kshatriya Sandarare Nadar Uravinmurai at Usilampatti and Another Vs Malayappa Nadar and Another
Madras High Court · (1949) 62 LW 402 : (1949) 1 MLJ 608
High Courts07 Mar 1949
Vellingiri Naicken and Another Vs Sree Patteswaraswami Devasthanam and Others
Madras High Court · (1949) 62 LW 378 : (1949) 1 MLJ 558
High Courts04 Mar 1949
Chilukuri Tripura Sundaramma Vs Chilukuri Venkateswarlu alias Ramachandram and Others
Madras High Court · (1949) 62 LW 434 : (1949) 1 MLJ 586
High Courts04 Mar 1949
Sankaranarayana Ayyar Vs Sri Poovanatha Swami Temple and Others
Madras High Court · (1949) 03 MAD CK 0067
High Courts04 Mar 1949
Kandaswami Koundan Vs Sanni Krishnama Naidu
Madras High Court · (1949) 1 MLJ 579
High Courts04 Mar 1949
Sankara Pursa Vs Govinda Bhatta and Others
Madras High Court · (1949) 62 LW 360 : (1949) 1 MLJ 542
High Courts04 Mar 1949
Varry Mutyalamma alias Murtyalu and Others Vs Dasary Narayanaswamy and Others
Madras High Court · (1949) 1 MLJ 589
High Courts04 Mar 1949
The Mahalakshmi Textile Mills Ltd. Vs A.K.RM.M.K. Meyyappa Chettiar (died) and Others
Madras High Court · (1949) 2 MLJ 132
Companies Act, 1956 — Section 153
High Courts04 Mar 1949
Ediga Hanumanthappa and Another Vs Eeranti Seethayya and Company consisting of Eeranti Seethayya and Another
Madras High Court · (1949) 62 LW 539 : (1949) 2 MLJ 217
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2