High Courts19 Jan 1949Allowed
In Re: Paramban Mammadu and Others
Madras High Court · AIR 1951 Mad 737
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 133, 45
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 24 of 24
High Courts19 Jan 1949
Tirumalai Aiyangar Vs Arunachala Thevar and Another
Madras High Court · (1949) 1 MLJ 436
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts19 Jan 1949
M.V.P. Paramanandaswami alias Pichumuthu Pillai Vs A.K. Shanmugham Pillai
Madras High Court · (1949) 62 LW 220 : (1949) 1 MLJ 318
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts19 Jan 1949
Kaliappa Goundan Vs Valliammal
Madras High Court · (1950) ILR (Mad) 83 : (1949) 62 LW 163 : (1949) 1 MLJ 248
High Courts19 Jan 1949
Paramban Mammadu and Others Vs The King
Madras High Court · (1949) 2 MLJ 544
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts18 Jan 1949
Amina alias Beepathumma and Another Vs B. Ahmed bin Chayabba
Madras High Court · (1949) 1 MLJ 465
High Courts18 Jan 1949
In Re: Madda Peda Brahmayya Alias Satyanandam
Madras High Court · (1950) CriLJ 8 : (1949) 1 MLJ 386
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 1949
Sowcar Chinna Basamma Vs Veeradhi Veerappa and Another
Madras High Court · (1949) 1 MLJ 398
High Courts10 Jan 1949
Krishnamurthi Naidu Vs Ramakrishna Naidu and Others
Madras High Court · (1949) 62 LW 309 : (1949) 1 MLJ 459
High Courts10 Jan 1949
Palani Ammal Vs L. Sethurama Aiyangar
Madras High Court · (1949) 62 LW 204 : (1949) 1 MLJ 290
High Courts10 Jan 1949
In Re: Muruga Goundan
Madras High Court · (1949) 1 MLJ 228
Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 1949
Kayambu Servai Vs Karuppiah Servai and Others
Madras High Court · (1949) 62 LW 205 : (1949) 1 MLJ 297
High Courts07 Jan 1949
In Re: Chelliah alias Mariappa Kudumban
Madras High Court · (1949) 1 MLJ 282
Borstal Schools Act, 1925 — Section 10APenal Code, 1860 (IPC) — Section 302
High Courts07 Jan 1949
G. Rengaraja Rao Vs A. Tulasibai Ammal
Madras High Court · (1950) ILR (Mad) 436 : (1949) 1 MLJ 650
High Courts07 Jan 1949
In Re: Chelliah Alias Mariappa Kudumban
Madras High Court · AIR 1949 Mad 648 : (1949) CriLJ 896 : (1949) 62 LW 198
Penal Code, 1860 (IPC) — Section 302
High Courts07 Jan 1949
K. Muhammad Sukri Sahib Vs Thelapurath Madhava Kurup and Another
Madras High Court · 79 Ind. Cas. 1011 : (1949) 1 MLJ 376 : (1924) 46 MLJ 560
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Jan 1949
R. Krishnamurthy Vs S. Parthasarathy and Another
Madras High Court · (1949) 62 LW 226 : (1949) 1 MLJ 412
Transfer of Property Act, 1882 — Section 111(h)
High Courts05 Jan 1949
D. Jayalakshmi alias D. Jayam Vs R. Soundararajan
Madras High Court · (1950) ILR (Mad) 175 : (1949) 62 LW 291 : (1949) 1 MLJ 511
High Courts05 Jan 1949
A.M.A. Murugappa Chettiar and Others Vs Arunachala Goundan and Others
Madras High Court · (1949) 1 MLJ 449