High Courts15 Feb 1949
Yajju Adinarayana Vs Gurala Jagannadha Rao
Madras High Court · (1949) 62 LW 377 : (1949) 1 MLJ 557
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 22 of 24
High Courts15 Feb 1949
Chunduru Kanniah Gupta and Another Vs Pallamparthi Subbarami Reddi
Madras High Court · (1949) 2 MLJ 390
Specific Relief Act, 1877 — Section 27
High Courts14 Feb 1949
In Re: N.R. Sreenivasan a Detenu in the Central Jail
Madras High Court · (1950) CriLJ 183 : (1949) 62 LW 363
Criminal Procedure Code, 1898 (CrPC) — Section 491Penal Code, 1860 (IPC) — Section 147
High Courts11 Feb 1949
Puzhavakkath Madathil Gopala Pattar's sons Subramanya Iyer and Another Vs Puzhavakkath Madathil Gopal Pattar's sons Lakshmana Ayyar and Others
Madras High Court · AIR 1951 Mad 742
Civil Procedure Code, 1908 (CPC) — Section 14, 16
High Courts11 Feb 1949
Alla Subba Reddi Vs Vanga Koti Reddi and Another
Madras High Court · (1949) 62 LW 251 : (1949) 1 MLJ 425
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts11 Feb 1949
Puzhavakath Madathil Gopala Pattar's son Subramanya Iyer and Another Vs Puzhavakath Madathil Gopala Pattar's son Lakshmana Ayyar and Others
Madras High Court · (1949) 2 MLJ 785
High Courts11 Feb 1949
Dr. Edward Mathuram and Others Vs G.T.S. Abdul Latiff Sahib and Others
Madras High Court · (1949) 62 LW 311 : (1949) 1 MLJ 447
High Courts10 Feb 1949
Theruvath Vittil Muhammadunny Vs Melepurakkal Unniri and Another
Madras High Court · (1950) ILR (Mad) 152 : (1949) 1 MLJ 452
High Courts10 Feb 1949
Nataraja Pillai (died) and Another Vs Appasami Naidu
Madras High Court · (1949) 62 LW 328 : (1949) 1 MLJ 523
High Courts09 Feb 1949
Ponna Viyyanna Sarma Vs Reddi Manikyam and Another
Madras High Court · (1949) 62 LW 317 : (1949) 1 MLJ 468
High Courts08 Feb 1949
Kanamathareddi Seethamma Vs Kanamathareddi Kotareddi and Another
Madras High Court · (1950) ILR (Mad) 101 : (1949) 62 LW 337 : (1949) 1 MLJ 593
High Courts08 Feb 1949
Turlapaty Rajeswara Rao and Others Vs Kamarajugadda Rangamma and Others
Madras High Court · (1949) 62 LW 273 : (1949) 1 MLJ 480
High Courts08 Feb 1949
Mantharavadi Suryanarayana and Others Vs Merugu Venkatadu and Others
Madras High Court · (1949) 62 LW 279 : (1949) 1 MLJ 520
High Courts08 Feb 1949
Akkal Naicker Vs Kumarasami Reddiar
Madras High Court · (1949) 1 MLJ 432
Limitation Act, 1963 — Section 14
High Courts04 Feb 1949
The Province of Madras Vs The Firm of Kanigolla Sivalakshminarayana and Another
Madras High Court · (1950) ILR (Mad) 421 : (1949) 62 LW 322 : (1949) 1 MLJ 530
High Courts04 Feb 1949
Tiruchendur Sivathwaja Matam through Huqdars and Others Vs Sami Bhattar and Others
Madras High Court · (1949) 1 MLJ 448
High Courts04 Feb 1949
A. Krishnaraya Kodgi Vs A. Sarvothama Kodgi and Another
Madras High Court · (1949) 2 MLJ 459
Limitation Act, 1908 — Article 49
High Courts04 Feb 1949
Desayi Chelapathi Reddi Vs The Provincial Government of Madras
Madras High Court · (1949) 2 MLJ 438
Madras Estates Land Act, 1908 — Section 142(1)
High Courts04 Feb 1949
Kunda Chenchurama Reddi Vs Chintalapalli Ademma
Madras High Court · (1949) 62 LW 253 : (1949) 1 MLJ 428
Limitation Act, 1963 — Article 142