High Courts03 Feb 1949
Mulugu Nagamma Vs Mudigonda Aghorapathi Sastri and Others
Madras High Court · (1949) 62 LW 249 : (1949) 1 MLJ 456
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 23 of 24
High Courts02 Feb 1949
Hasan Badsha by his Father and next Friend K. Mahomed Ghouse Saheb Vs Sultan Raziah Begum by her Father and Guardian-ab-litem, Fathauddin Saheb
Madras High Court · AIR 1949 Mad 772 : (1949) 62 LW 313
High Courts01 Feb 1949
Nagireddi Pothuraju Vs Missula Veera Venkata Satyanarayana
Madras High Court · (1949) 62 LW 252 : (1949) 1 MLJ 420
High Courts01 Feb 1949
Ahmed Ali and Co. Vs The Commissioner, Corporation of Madras
Madras High Court · (1949) 62 LW 283 : (1949) 1 MLJ 455
High Courts01 Feb 1949
S. Rajam Ayyar Vs Pavanambal
Madras High Court · (1949) 62 LW 245 : (1949) 1 MLJ 419
Civil Procedure Code, 1908 (CPC) — Section 115, 24
High Courts27 Jan 1949
Marneedi Satyam Vs Masimukkula Venkataswami and Others
Madras High Court · (1949) 62 LW 256 : (1949) 1 MLJ 434
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts26 Jan 1949
Alluru Bapanayya Vs Chintalapati Bangarraju
Madras High Court · (1949) 62 LW 282 : (1949) 1 MLJ 479
High Courts26 Jan 1949
A. Rangaswamy Iyer Vs Thd Madura Urban Co-operative Bank Ltd.
Madras High Court · (1949) 1 MLJ 384
High Courts24 Jan 1949
K.G. Ramaswami Ayyar and Others Vs The Srirangam Municipal Council
Madras High Court · (1949) 62 LW 370 : (1949) 1 MLJ 508
High Courts24 Jan 1949
Thathi Naicker Vs The Co-operative Society and Others
Madras High Court · (1949) 1 MLJ 393
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts24 Jan 1949
Kalla Surayya and Sons Vs The Province of Madras and Another
Madras High Court · (1950) ILR (Mad) 34 : (1949) 62 LW 200 : (1949) 1 MLJ 379
Co-operative Societies Act, 1912 — Section 42(2)(b)
High Courts21 Jan 1949
V. Venugopal Naidu Vs The Third Judge of Small Causes Court and Others
Madras High Court · (1950) ILR (Mad) 28 : (1949) 62 LW 285 : (1949) 1 MLJ 471
High Courts21 Jan 1949
K.V. Govindan Nair and Another Vs Appukutty
Madras High Court · (1950) ILR (Mad) 19 : (1949) 1 MLJ 475
High Courts21 Jan 1949
D.P. Merchant Vs The Bank of Mysore Limited
Madras High Court · (1949) 1 MLJ 417
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7
High Courts21 Jan 1949
Sri T.D. Ramayya Pantulu, Industrial Tribunal for Engineering Firms and Type Foundries Vs Kutty and Rao (Engineer) Ltd. and Another
Madras High Court · (1949) 62 LW 192 : (1949) 1 MLJ 231
Industrial Disputes Act, 1947 — Section 7(1), 7(2)
High Courts20 Jan 1949
Punukollu Parandhamayya Vs Punukollu Navarathna Sikhamani
Madras High Court · (1949) 62 LW 281 : (1949) 1 MLJ 467
High Courts20 Jan 1949
T.D. Ramayya Pantulu, Industrial Tribunal for Engineering Firms and Type Foundries, Forst St. George Vs Kutty and Rao (Engineers), Ltd. and The Secretary, Engineering and Type Foundry Workers' Union
Madras High Court · (1949) 01 MAD CK 0023
Industrial Disputes Act, 1947 — Section 10, 11, 7Penal Code, 1860 (IPC) — Section 193, 228
High Courts20 Jan 1949
T.R. Govindaraja Mudaliar Vs Saravana Mudaliar and Others
Madras High Court · (1949) 62 LW 206 : (1949) 1 MLJ 331
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11