High Courts04 Mar 1949
Adiyalath Katheesumma and Another Vs Adiyalath Beechu alias Umma and Others
Madras High Court · (1949) 2 MLJ 268
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 20 of 24
High Courts04 Mar 1949Allowed
Mahalakshmi Textile Mills Ltd. Vs A.K. RM. M.K. Meyyappa Chettiar and Others
Madras High Court · AIR 1950 Mad 202 : (1950) ILR (Mad) 369 : (1949) 62 LW 479
High Courts03 Mar 1949
C. Tadulinga Mudaliar Vs M.R. Sakuntala Bai and Others
Madras High Court · (1949) 62 LW 365 : (1949) 1 MLJ 616
High Courts03 Mar 1949
B. Chandappa Indra Vs M. Jagathpala and Others
Madras High Court · (1949) 62 LW 380 : (1949) 1 MLJ 540
High Courts02 Mar 1949
Balasubramania and Company Vs Penukonda Radhakrishnamurthy and Others
Madras High Court · (1950) ILR (Mad) 245 : (1949) 62 LW 288 : (1949) 1 MLJ 518
High Courts01 Mar 1949
Abdul Rahim Saheb Vs Abdul Salam Sahib
Madras High Court · (1949) 62 LW 386 : (1949) 1 MLJ 522
High Courts01 Mar 1949
Sekuru Murahari Rao Vs Kandula Bapayya
Madras High Court · (1949) 62 LW 316 : (1949) 1 MLJ 514
High Courts01 Mar 1949
Karuppayee Ammal and Others Vs Periasami Goundan
Madras High Court · (1949) 2 MLJ 117
Court Fees Act, 1870 — Article 17A(1) Schedule II
High Courts28 Feb 1949Allowed
Swarna Rajamma Vs Thota Venkaiah
Madras High Court · AIR 1952 Mad 601
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts28 Feb 1949
In Re: Om Prakasha Gupta
Madras High Court · (1950) CriLJ 143 : (1949) 62 LW 394 : (1949) 1 MLJ 554
High Courts28 Feb 1949
Mrs. Barbara Goorgina Debnam Vs Mr. Fredrick Cecil Burnie Debnam
Madras High Court · (1950) ILR (Mad) 159 : (1949) 62 LW 335 : (1949) 1 MLJ 550
High Courts28 Feb 1949
Annamreddi Pichireddi Vs Sri Vighneswara Swami Varu of Nagamambapuram and Another
Madras High Court · (1949) 62 LW 395 : (1949) 1 MLJ 536
High Courts28 Feb 1949
Swarna Rajamma Vs Thota Venkiah
Madras High Court · (1949) 2 MLJ 13
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts24 Feb 1949
Bodi Venkataswami and Others Vs Adada Mahalakshmi and Another
Madras High Court · (1949) 62 LW 387 : (1949) 1 MLJ 602
High Courts24 Feb 1949Allowed
In Re: R.B.S.S.N. Lakshmanan Chettiar and Others
Madras High Court · AIR 1950 Mad 835 : (1942) 55 LW 229
Industrial Disputes Act, 1947 — Section 10, 34
High Courts24 Feb 1949
Chiratla Venkatarayudu and Another Vs Chiratla Seshamma and Another
Madras High Court · (1949) 62 LW 381 : (1949) 1 MLJ 552
High Courts24 Feb 1949
Chandana Satyanarayana and Another Vs Sri Venkatachalaswami Temple of Gudur
Madras High Court · (1949) 1 MLJ 615
High Courts24 Feb 1949
S.P. Thiruvengadasami Naidu Vs Municipal Health Officer
Madras High Court · (1949) CriLJ 823 : (1950) ILR (Mad) 118 : (1949) 62 LW 293 : (1949) 1 MLJ 488
High Courts23 Feb 1949
Narayanaswami Reddi and Others Vs AL. VR. ST. Veerappa Chettiar and Another
Madras High Court · (1949) 62 LW 368 : (1949) 1 MLJ 656
High Courts23 Feb 1949
Chunilal Vs The Governor-General in Council
Madras High Court · (1949) 62 LW 372 : (1949) 1 MLJ 538