High Courts05 Apr 1949
P. Ramiah and Others Vs The Chief Secretary to the Government of Madras and Another
Madras High Court · (1950) ILR (Mad) 167 : (1949) 2 MLJ 61
Madras Maintenance of Public Order Act, 1949 — Section 15
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 17 of 24
High Courts05 Apr 1949
Ponnammal Ammal Vs Modern Stores and Others
Madras High Court · (1949) 2 MLJ 142
High Courts04 Apr 1949
Kota Ananda Krishna Chetty Vs M.K. and Company alias Mahomed Kasim and Company and Another
Madras High Court · AIR 1950 Mad 56
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7(3)
High Courts04 Apr 1949Allowed
Karra Lakshminarasimhayya Vs Sri Mahant Prayag Dossjee Varu (since deceased) and Another
Madras High Court · AIR 1950 Mad 114
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts01 Apr 1949
Maria Pillai and Another Vs Muthukumaran and Others
Madras High Court · (1949) 2 MLJ 104
High Courts01 Apr 1949
Clement Aaron Vs Kallat Pathanhara Veethil Chatu Nayar and Others
Madras High Court · (1949) 2 MLJ 106
High Courts31 Mar 1949
T.S. Sivaprakasa Mudaliar and Another Vs K.M. Samarapuri and Others
Madras High Court · (1949) 2 MLJ 382
High Courts28 Mar 1949Allowed
K. Perumal Mudaliar Vs Province of Madras
Madras High Court · AIR 1950 Mad 194 : (1949) 62 LW 609
Government of India Act, 1935 — Section 175(3)
High Courts28 Mar 1949
K. Perumal Mudaliar Vs The Province of Madras
Madras High Court · (1949) 2 MLJ 156
Government of India Act, 1935 — Section 175
High Courts25 Mar 1949Dismissed
Gummalapura Tegginamatada Kotturuswami Vs Setra Viravva and Others
Madras High Court · AIR 1952 Mad 609 : (1949) 62 LW 752
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts25 Mar 1949
In Re: Vellingiri
Madras High Court · AIR 1950 Mad 613
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 411
High Courts25 Mar 1949
K.M. Oosman and Company alias K.M. Khadir Brothers and Another Vs K. Abdul Malik Sahib and Others
Madras High Court · (1950) ILR (Mad) 267 : (1949) 2 MLJ 84
High Courts25 Mar 1949
Gummalapura Tagginamatada Kotturuswami Vs Setra Viravva and Others
Madras High Court · (1949) 2 MLJ 582
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts25 Mar 1949
K.M. Oosman and Co. alias K.M. Khadir Brothers and Another Vs K. Abdul Malick Sahib and Others
Madras High Court · AIR 1951 Mad 681 : (1949) 62 LW 461
Evidence Act, 1872 — Section 115
High Courts24 Mar 1949
H.M. Muhammad Ibrahim Vs M.R. Abdul Hafeez Sahib
Madras High Court · (1950) ILR (Mad) 260 : (1949) 2 MLJ 114
Lunacy Act, 1912 — Section 62
High Courts24 Mar 1949Dismissed
Kuppuswami Asari Vs Manickasari
Madras High Court · AIR 1950 Mad 196 : (1949) 62 LW 584
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 1, 1(2)
High Courts23 Mar 1949
K.R. Kesavan Vs The South Indian Bank, Ltd.
Madras High Court · (1950) ILR (Mad) 251 : (1949) 2 MLJ 70
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2
High Courts23 Mar 1949
In Re: L. Papayyaswamy
Madras High Court · (1949) 2 MLJ 152
Penal Code, 1860 (IPC) — Section 465, 471
High Courts23 Mar 1949
Nagamma Shedthi Vs Korathu Hengsu and Others
Madras High Court · (1949) 2 MLJ 413
General Clauses Act, 1897 — Section 3(20)
High Courts23 Mar 1949Dismissed
K.R. Kesavan Vs The South Indian Bank Ltd.
Madras High Court · AIR 1950 Mad 226 : (1949) 62 LW 465
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2Madras High Court (Original Side) Rules, 1956 — Order 7 Rule 6