High Courts06 Jul 1949
Mangalapurapu Dakshayani, by Next Friend Koniki Nagabhushanam Vs Mangalapurapu Brahmayya and Others
Madras High Court · (1949) 2 MLJ 303
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 15 of 24
High Courts06 Jul 1949Allowed
Koduri Narayana Reddi and Others Vs Levur Gopalareddi and Others
Madras High Court · AIR 1950 Mad 36
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts06 Jul 1949
Koduri Narayana Reddi and Others Vs Lebur Gopalareddi and Others
Madras High Court · (1949) 2 MLJ 243
High Courts06 Jul 1949
Mangalapurapu Dakshayani, minor by next friend Koniki Nagabhushanam Vs Mangalapurapu Brahmayya and Others
Madras High Court · AIR 1950 Mad 37
Guardians and Wards Act, 1890 — Section 25
High Courts06 Jul 1949
Malladi Seetharama Sastri Vs The Hyderabad State
Madras High Court · (1949) 2 MLJ 298
High Courts04 Jul 1949
Arunachala Reddiar Vs Muthusadasiva Mudaliar and Another
Madras High Court · (1949) 2 MLJ 617
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(3), 157
High Courts04 Jul 1949Dismissed
Arunachala Reddiar Vs Muthusadasiva Mudaliar and Others
Madras High Court · AIR 1950 Mad 261 : (1950) ILR (Mad) 651 : (1949) 62 LW 804
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 11(3), 157Limitation Act, 1908 — Article 182(5)Madras Civil Rules of Practice — Rule 142
High Courts22 Apr 1949Dismissed
Revenue Divisional Officer Vs S. Venkatarama Iyer
Madras High Court · AIR 1950 Mad 97
Land Acquisition Act, 1894 — Section 9
High Courts22 Apr 1949
C.M. Mathu Kutty Vs Varee Kutty
Madras High Court · (1949) 2 MLJ 239
Arbitration Act, 1940 — Section 34
High Courts22 Apr 1949
Molugu Lakshminarasimhacharyulu and Others Vs Marisetti Ratnam and Others
Madras High Court · (1950) ILR (Mad) 10 : (1949) 62 LW 536 : (1949) 2 MLJ 235
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4, Order 45 Rule 7
High Courts22 Apr 1949
The Revenue Divisional Officer Vs S. Venkatarama Iyer
Madras High Court · (1949) 2 MLJ 245
Land Acquisition Act, 1894 — Section 9
High Courts22 Apr 1949
Captain S. Sunkavally Vs Singaraju Malaparaju
Madras High Court · (1949) 2 MLJ 339
House Rent Control Order, 1941 — Section 7(2), 7(a)(1)
High Courts21 Apr 1949
Bysani Krishniya Chetty Vs Dr. Varadachari
Madras High Court · (1949) 2 MLJ 246
Limitation Act, 1963 — Section 5
High Courts21 Apr 1949Allowed
Bysani Krishnaiya Chetty Vs Dr. Varadachari
Madras High Court · AIR 1950 Mad 52
Limitation Act, 1908 — Article 177, 5
High Courts20 Apr 1949
In Re: K. Rajagopala Rao and Others
Madras High Court · (1949) 2 MLJ 612
Criminal Procedure Code, 1898 (CrPC) — Section 491Madras Maintenance of Public Order Act, 1949 — Section 15
High Courts20 Apr 1949
Venktrapragada Viraraghava Rao and Another Vs Sri Rao Bahadur Mothey Narasimharao Zamindar Garu and Others
Madras High Court · (1949) 2 MLJ 343
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts20 Apr 1949
In Re: Sheik Khader Sahib and Another
Madras High Court · (1949) 62 LW 768 : (1949) 2 MLJ 451
Penal Code, 1860 (IPC) — Section 411
High Courts20 Apr 1949
S.A. Seshadri Aiyangar Vs Narayana Nair
Madras High Court · (1949) 2 MLJ 396
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts20 Apr 1949Dismissed
In Re: Sheikh Khader Sahib and Another
Madras High Court · AIR 1950 Mad 108
Evidence Act, 1872 — Section 27