High Courts19 Apr 1949Dismissed
Sreeman Madabusi Vadi Matheba Kanteeravam Satagoparamanujacharyulu Vs Madepalli Venkatarayudu and Others
Madras High Court · AIR 1950 Mad 88
Madras Estates Land (Amendment) Act, 1945 — Section 3(2)
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 16 of 24
High Courts18 Apr 1949
Venkataswami Naidu and Another Vs Muniappa Mudaliar and Others
Madras High Court · (1949) 2 MLJ 406
High Courts18 Apr 1949
C.V. Muni Samappa Vs Kolala Gurunanjappa (dead) and Others
Madras High Court · (1949) 2 MLJ 342
High Courts14 Apr 1949
Puthiya Velappil Ayissamma Vs Chowakkaram Puthiya Purayil Bavachi Keyi
Madras High Court · (1949) 2 MLJ 295
Civil Procedure Code, 1908 (CPC) — Section 35(a)
High Courts14 Apr 1949Dismissed
Puthiya Velappil Ayissama Vs Chowakkaram Puthiya Purayil Bavachi Keyi
Madras High Court · AIR 1950 Mad 61
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 12(1), 7(5)
High Courts14 Apr 1949
Vemuri Parandhamiah Vs R. Narasimha Rao and Another
Madras High Court · (1949) 2 MLJ 147
Companies Act, 1956 — Section 235
High Courts12 Apr 1949
V.M.R. Malaiperumal Pillai Vs The Deputy Registrar of Co-operative Societies and Others
Madras High Court · (1949) 2 MLJ 247
Madras Co-operative Societies Act, 1932 — Section 51
High Courts12 Apr 1949
Nalliboyina Ganga Bhavanamma and Others Vs Kethu Surayya and Another
Madras High Court · (1949) 2 MLJ 145
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts08 Apr 1949Dismissed
Vasavattula Sarabhamma Vs Vasabattula Peda Veeranna and Another
Madras High Court · AIR 1950 Mad 57
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts08 Apr 1949
Herbert Richard Farrington Vs D. Munisami and Others
Madras High Court · (1949) 2 MLJ 143
High Courts08 Apr 1949
In Re: M. Ganesan
Madras High Court · (1949) 2 MLJ 255
Motor Vehicles Act, 1988 — Section 116Penal Code, 1860 (IPC) — Section 338
High Courts08 Apr 1949
Perla Satteyya Chetti Vs Grandhi Venkataramanayya
Madras High Court · AIR 1950 Mad 119 : (1942) 55 LW 1074
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 4, 151
High Courts08 Apr 1949
Perla Sattayya Chetti Vs Gandhi Venkataramanayya
Madras High Court · (1949) 2 MLJ 258
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 4
High Courts08 Apr 1949
Vasavattula Sarabhamma Vs Vasavattula Peda Veeranna and Another
Madras High Court · (1949) 2 MLJ 159
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts06 Apr 1949
Panangipalli Suryanarayanacharyulu and Another Vs Panangipalli Seshamma (died) and Another
Madras High Court · (1950) ILR (Mad) 451 : (1949) 2 MLJ 75
High Courts06 Apr 1949
Velicheti Achutaramayya and Others Vs Velicheti Satyanarayana and Others
Madras High Court · (1949) 2 MLJ 139
Succession Act, 1925 — Section 119
High Courts06 Apr 1949Dismissed
Panangipalli Suryanarayanacharyulu and Another Vs Panagipalli Seshamma (died) and Another
Madras High Court · AIR 1950 Mad 103 : (1949) 62 LW 469
Hindu Womens Right to Property Act, 1937 — Section 3
High Courts05 Apr 1949
Venneti Sundara Rama Rao Vs Chamarti Satyanarayanamurti being minor by Natural Father and Guardian Chamarti Bulli Venkatarao and Another
Madras High Court · (1950) ILR (Mad) 461 : (1949) 62 LW 591 : (1949) 2 MLJ 199
High Courts05 Apr 1949
Venneti Sundara Rama Rao Vs Chamarti Satyanarayanamurthi being minor by natural father and guardian, Chamarti Bulli Venkatarao and Another
Madras High Court · AIR 1950 Mad 74
High Courts05 Apr 1949Dismissed
P. Ramiah and Others Vs Chief Secretary to the Government of Madras and Another
Madras High Court · AIR 1950 Mad 100 : (1949) 62 LW 473
Madras Maintenance of Public Order Act, 1949 — Section 13, 15, 2(1)