High Courts15 Jul 1949Dismissed
M. Jaswantmall Sowcar Vs Collector of Madras
Madras High Court · AIR 1950 Mad 201 : (1949) 62 LW 749
Civil Procedure Code, 1908 (CPC) — Section 109Land Acquisition Act, 1894 — Section 54
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 14 of 24
High Courts14 Jul 1949Dismissed
Ramaswami Pillai Vs Sankara Mudaliar and Others
Madras High Court · AIR 1951 Mad 635 : (1942) 55 LW 210
Tamil Nadu Agriculturists Relief Act, 1938 — Section 8
High Courts14 Jul 1949
P. Venkatachala Udayan Vs The Executive Officer, Rasipuram Panchayat Board
Madras High Court · (1949) 2 MLJ 263
Madras Local Boards Act, 1920 — Section 194(1)(b)
High Courts14 Jul 1949
P. Venkatachala Udayan Vs Executive Officer, Rasipuram Panchayat Board
Madras High Court · AIR 1950 Mad 38 : (1949) 62 LW 611
Madras Local Boards Act, 1920 — Section 194(1), 212(11)
High Courts13 Jul 1949
Budaraju Venkatarathna Rao (since deceased) and Others Vs Budaraju Venkatasubbiah and Others
Madras High Court · (1949) 2 MLJ 539
Civil Procedure Code, 1908 (CPC) — Section 11(6)
High Courts13 Jul 1949Dismissed
Province of Madras Vs Sri Vedaranyeswaraswami Devasthanam at Vedaranyam and Another
Madras High Court · AIR 1950 Mad 95 : (1949) 62 LW 660
Civil Procedure Code, 1908 (CPC) — Section 11Madras Estates Land Act, 1908 — Section 189, 189(2), 189(3), 20A
High Courts13 Jul 1949
In Re: C.V. Rajagopalachari
Madras High Court · (1949) 2 MLJ 300
Press (Emergency Powers) Act, 1931 — Section 18
High Courts13 Jul 1949Dismissed
Budaraju Venkatarathna Rao and Others Vs Budaraju Venkata Subbaiah and Others
Madras High Court · AIR 1950 Mad 136 : (1949) 62 LW 762
High Courts13 Jul 1949
The Province of Madras Vs Sri Vedaranyeswaraswami Devasthanam and Another
Madras High Court · (1949) 2 MLJ 454
Madras Estates Land Act, 1908 — Section 20A
High Courts12 Jul 1949
K. Devarajulu Naidu Vs C. Ethirajavalli Thayaramma, by Power-of-attorney Agent, C. Ranganayakalu Chetty and Others
Madras High Court · (1949) 2 MLJ 423
High Courts12 Jul 1949Allowed
K. Devarajulu Naidu Vs C. Ethirajavathi Thayaramma by power-of-attorney agent C. Ranganayakulu Chetty and Others
Madras High Court · AIR 1950 Mad 25 : (1949) 62 LW 653
Transfer of Property Act, 1882 — Section 111
High Courts11 Jul 1949Allowed
Kotrike Venkata Ramiah Chetty Vs Chinna Pulliah and Another
Madras High Court · AIR 1950 Mad 41 : (1949) 62 LW 715
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 92, Order 21 Rule 99
High Courts08 Jul 1949
T.G. Varadarajulu Naidu and Others Vs K.J. Narayanaswami Naidu alias Lakshminarayana Naidu and Others
Madras High Court · (1949) 2 MLJ 457
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts08 Jul 1949
Saraswathi Madthi Vs Rama Shetty and Others
Madras High Court · (1949) 2 MLJ 419
Transfer of Property Act, 1882 — Section 100
High Courts08 Jul 1949
T.G. Varadarajulu Naidu and Others Vs K.G. Narayanaswami Naidu alias Lakshminarayana Naidu and Others
Madras High Court · AIR 1950 Mad 40
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts08 Jul 1949
Pentakota Naryudu and Others Vs Yellapu Venkata Ramanamurthi and Others
Madras High Court · (1949) 2 MLJ 623
Civil Procedure Code, 1908 (CPC) — Section 115Madras Estates Land Act, 1908 — Section 3(10)(a)
High Courts07 Jul 1949Allowed
Melarkode Bank Ltd. and Others Vs Damodaraswami Naidu and Another
Madras High Court · AIR 1950 Mad 34
Civil Procedure Code, 1908 (CPC) — Section 63, 73
High Courts07 Jul 1949
Ganapathi Subramania Ayyar and Another Vs Alloor Gopalaswami Naidu and Others
Madras High Court · (1949) 2 MLJ 394
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts07 Jul 1949Dismissed
Thiruvendipuram Dorairajam Nayanim Varu and Others Vs Vemaswami Rama Naidu and Others
Madras High Court · AIR 1950 Mad 47
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 47
High Courts07 Jul 1949
The Melarkode Bank Ltd. and Others Vs Damodaraswami Naidu and Another
Madras High Court · (1949) 2 MLJ 403
Civil Procedure Code, 1908 (CPC) — Section 63