High Courts04 Aug 1949Dismissed
Udipi Municipal Council Vs K. Vasudevacharya and Others
Madras High Court · AIR 1950 Mad 222 : (1949) 62 LW 801
Tamil Nadu District Municipalities Act, 1920 — Section 354(1), 81(4)
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 12 of 24
High Courts04 Aug 1949
The Udipi Municipal Council Vs K. Vasudevacharya and Others
Madras High Court · (1949) 2 MLJ 629
Tamil Nadu District Municipalities Act, 1920 — Section 81(3), 81(4)
High Courts03 Aug 1949
Chebrole Narayana Vs Chendra Rudrayya
Madras High Court · (1949) 2 MLJ 559
Penal Code, 1860 (IPC) — Section 420
High Courts03 Aug 1949Dismissed
Ramanujulu Naidu Vs Gajaraja Ammal
Madras High Court · AIR 1950 Mad 146
Contract Act, 1872 — Section 21Transfer of Property Act, 1882 — Section 58(1)
High Courts29 Jul 1949
Thangasami Pillai by Agent Ganapathi Nadar Vs Dhanabagyammal and Others
Madras High Court · (1949) 2 MLJ 565
Court Fees Act, 1870 — Section 17, 7(v)
High Courts29 Jul 1949
In Re: A. Govindaswamy and Others
Madras High Court · (1950) CriLJ 253 : (1949) 2 MLJ 297
City Police Act — Section 75Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts29 Jul 1949Allowed
Thangaswami Pillai by Agent, Ganapathi Nadar Vs Dhanabagyammal and Others
Madras High Court · AIR 1950 Mad 155
High Courts29 Jul 1949
Saboora Bivi Ammal Vs Julaika Bivi Ammal
Madras High Court · AIR 1950 Mad 144 : (1949) 62 LW 759
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15
High Courts27 Jul 1949
C.T. Ramanathan Chettiar Vs A.R.L.N.L.N. Ramanathan Chettiar
Madras High Court · (1949) 2 MLJ 751
Partnership Act, 1932 — Section 45, 47
High Courts27 Jul 1949
M. Sundararajulu Naidu Vs Natesa Mudaliar and Others
Madras High Court · (1949) 2 MLJ 593
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts27 Jul 1949
In Re: Varadadesikachariar
Madras High Court · AIR 1950 Mad 93 : (1949) 62 LW 712
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4
High Courts27 Jul 1949Allowed
M. Sundararajalu Naidu Vs Natesa Mudaliar and Others
Madras High Court · AIR 1950 Mad 154 : (1949) 62 LW 779
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts27 Jul 1949
Kallampudi Narayanappa Vs Kaligotla Suryanarayana and Others
Madras High Court · (1949) 2 MLJ 422
Transfer of Property Act, 1882 — Section 53A
High Courts26 Jul 1949Dismissed
Palaniswami Goundan Vs Ramasami Goundan and Another
Madras High Court · AIR 1951 Mad 802
Limitation Act, 1908 — Article 132Limitation Act, 1963 — Section 20, 20(2)
High Courts26 Jul 1949
Bammidi Nagula alias Nagula Vs A.V. Bhanoji Row
Madras High Court · (1949) 2 MLJ 532
Tamil Nadu District Municipalities Act, 1920 — Section 49(2)
High Courts26 Jul 1949
Dadi Appala Naidu and Others Vs Kolluru Bhimalingam and Others
Madras High Court · (1949) 2 MLJ 520
Transfer of Property Act, 1882 — Section 92
High Courts26 Jul 1949Dismissed
Bammidi Nagula Vs Bhanoji Row
Madras High Court · AIR 1950 Mad 123
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu District Municipalities Act, 1920 — Section 303
High Courts26 Jul 1949
Palaniswami Goundan Vs Ramaswami Goundan and Another
Madras High Court · (1949) 2 MLJ 829
Limitation Act, 1963 — Section 20(2)
High Courts25 Jul 1949
Bhagavatula Gopalakrishnamurthi and Others Vs Dhulipalla Sreedhara Rao and Another
Madras High Court · (1949) 2 MLJ 421
Provincial Insolvency Act, 1920 — Section 28A
High Courts25 Jul 1949
Muthu Nadar Vs Chinnadorai Nadar and Others
Madras High Court · (1949) 2 MLJ 809