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Madras High Court judgments, 1949

479 judgments · page 10 of 24

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High Courts31 Aug 1949

S. Rangaraju Naidu Vs D.J. Keymer and Co., Ltd.

Madras High Court · (1949) 2 MLJ 591

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High Courts31 Aug 1949

Sri Rajah Yenumula Suryanarayanamurthy Dora Garu Vs Sri Chitrapu Buchi Venkayya Pantulu

Madras High Court · (1949) 2 MLJ 774

Guardians and Wards Act, 1890 — Section 47
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High Courts31 Aug 1949

A.S. Govindan Vs Mrs. Margaret Jayammal

Madras High Court · (1949) 2 MLJ 557

Criminal Procedure Code, 1898 (CrPC) — Section 488
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High Courts30 Aug 1949

Kutoor Vengayil Rayarappen Nayanar of Kullon Vengayil Tarwad Vs Kutoor Vengayil Valiyu Madhavi Amma and Others

Madras High Court · (1949) 2 MLJ 601

Civil Procedure Code, 1908 (CPC) — Section 109(a), 109(c)
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High Courts30 Aug 1949Dismissed

Kutoor Vengayil Rayarappen Nayanar Karnavan of Kullon Vengayil Tarwad Vs Kutoor Vengayil Valiyu Madhavi Amma and Others

Madras High Court · AIR 1950 Mad 215 : (1949) 62 LW 792

Civil Procedure Code, 1908 (CPC) — Section 109
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High Courts28 Aug 1949

The Kandan Textile Ltd. Vs The Industrial Tribunal (1) and Others

Madras High Court · AIR 1951 Mad 616

Industrial Disputes Act, 1947 — Section 10(1), 2Trade Unions Act, 1926 — Section 8
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High Courts26 Aug 1949

The Kandan Textile Ltd. Vs The Industrial Tribunal I and Others

Madras High Court · (1949) 2 MLJ 789

Industrial Disputes Act, 1947 — Section 10(1)(c)
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High Courts26 Aug 1949

Nari Chinnabba Chetty Vs E. Chengalroya Chetty and Others

Madras High Court · (1949) 2 MLJ 705

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32(5)
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High Courts26 Aug 1949

Kuteer Vengayil Rayarappan Nayanar, Karnavan of Kuteer Vengayil Tarwad Vs Kuteer Vengayil Valiya Madhavi Amma and Others

Madras High Court · (1949) 2 MLJ 599

Civil Procedure Code, 1908 (CPC) — Section 104
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High Courts26 Aug 1949

Kakumanu Pattabhiramayya Vs Mekala Mallareddi and Others

Madras High Court · (1949) 2 MLJ 747

Civil Procedure Code, 1908 (CPC) — Section 21
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High Courts26 Aug 1949Dismissed

Kutteer Vengayil Rayarappan Nayanar, Karnavan of Kutteer Vengayil Tarwad Vs Kutteer Vengayil Valiya Madhavi Amma and Others

Madras High Court · AIR 1950 Mad 212 : (1949) 62 LW 799

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 104
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High Courts25 Aug 1949

Anumolu Tirupatirayolu (died) and Others Vs Kaluri Venkata Subba Rao and Others

Madras High Court · (1949) 2 MLJ 768

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High Courts25 Aug 1949

Sripada Sambasiva Rao Vs Kaki Venkatasuryanarayanamurthy and Others

Madras High Court · (1949) 2 MLJ 543

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High Courts24 Aug 1949

Gamoji Venkata Ramakrishnarao Vs Gullapalli Sambamurti

Madras High Court · (1949) 2 MLJ 833

Agriculturists Relief Act — Section 21
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High Courts23 Aug 1949

M.A. Malik Vs V.S. Thiruvengadaswami Mudaliar

Madras High Court · (1949) 2 MLJ 604

Civil Procedure Code, 1908 (CPC) — Section 51
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High Courts23 Aug 1949

S. Muhammad Eusoof Maricar Vs K. Subramanian Chettiar and Others

Madras High Court · (1949) 2 MLJ 735

Civil Procedure Code, 1908 (CPC) — Section 20
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High Courts22 Aug 1949

Naranamangalath Manakkal Parameswaran Nambudiripad Vs Kuttah Narayanan and Others

Madras High Court · (1949) 2 MLJ 633

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High Courts19 Aug 1949Dismissed

Mangapathi Naidu Vs M.K. Krishnaswami Naidu and Others

Madras High Court · AIR 1950 Mad 762

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High Courts19 Aug 1949

Krishnammal Vs R. Lakshmi Ammal

Madras High Court · (1949) 2 MLJ 647

Succession Act, 1925 — Section 371
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High Courts19 Aug 1949

M. Nataraja Mudaliar Vs Ponnu Kannammal

Madras High Court · (1949) 2 MLJ 737

Presidency Small Cause Courts Act, 1882 — Section 38
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