High Courts14 Sept 1949Allowed
In Re: K.K.N. Mallick
Madras High Court · AIR 1950 Mad 307 : (1950) 63 LW 66 : (1942) 55 LW 66
Extradition Act, 1903 — Section 3, 9
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 9 of 24
High Courts12 Sept 1949Dismissed
Jayanabibi Vs Jayarabi
Madras High Court · AIR 1950 Mad 761 : (1942) 55 LW 221
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts12 Sept 1949
Rekapalli Radhakrishnayya alias Frank R. Anderson and Another Vs Bhamidipati Sakuntala and Others
Madras High Court · (1950) 2 MLJ 239
High Courts09 Sept 1949Dismissed
Ahamad Abdul Sukkoor Vs Vallabhadas Kanji Firm
Madras High Court · AIR 1950 Mad 219 : (1949) 62 LW 795
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Sept 1949
Ahamed Abdul Sukkoor Vs Vallabhadas Kanji Firm and Others
Madras High Court · (1949) 2 MLJ 645
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Sept 1949
Muhammad Amin Sahib (died) Vs Tiruvannamalai Co-operative Society and Others
Madras High Court · (1949) 2 MLJ 682
Madras Co-operative Societies Act, 1932 — Section 57A
High Courts09 Sept 1949Allowed
P.A. Munusami Reddi and Others Vs C.N. Thirunavukkarasu Mudaliar and Another
Madras High Court · AIR 1950 Mad 764 : (1942) 55 LW 177
Madras Estates Land Act, 1908 — Section 112, 113
High Courts07 Sept 1949
Chunduru Krishnayya Vs Kolluri Subba Rao and Another
Madras High Court · AIR 1950 Mad 206 : (1949) 62 LW 797
Negotiable Instruments Act, 1881 (NI) — Section 50
High Courts07 Sept 1949
Sayyaparaju Surayya Vs Koduri Kondamma
Madras High Court · (1949) 2 MLJ 684
Registration Act, 1908 — Section 77
High Courts06 Sept 1949
Sri Muthangi Butchi Ramayya Vs Gurrala Venkata Subbarao and Others
Madras High Court · (1949) 2 MLJ 639
Partition Act, 1893 — Section 4
High Courts06 Sept 1949Dismissed
Sayyaparaju Surayya Vs Nekkanti Anandayya and Others
Madras High Court · AIR 1951 Mad 525 : (1942) 55 LW 777 : (1950) 2 MLJ 313
Arbitration Act, 1940 — Section 14, 31, 32, 33Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Sept 1949Allowed
Srinivasa Mudaliar Vs Abraham Pillai
Madras High Court · AIR 1950 Mad 824
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5, 115Transfer of Property Act, 1882 — Section 6
High Courts02 Sept 1949
In Re: T. Ethirajulu Naidu
Madras High Court · (1949) 2 MLJ 558
Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts02 Sept 1949Dismissed
T.R.K. Ramaswami Servai and Another Vs The Board of Commissioners of the Hindu Religious Endowments
Madras High Court · AIR 1951 Mad 473 : (1950) ILR (Mad) 799 : (1950) 2 MLJ 511
Madras Hindu Religious Endowments Act, 1926 — Section 62, 84(1), 84(2), 84(3), 9
High Courts02 Sept 1949
Bhagavathula Venkatachalapathi Vs The Province of Madras
Madras High Court · (1949) 2 MLJ 632
High Courts02 Sept 1949Dismissed
Yalamanchilli Venkataramiah Vs Garikipati Janapaiyya and Another
Madras High Court · AIR 1950 Mad 831
Criminal Procedure Code, 1898 (CrPC) — Section 144, 209
High Courts01 Sept 1949Allowed
S. Soora Reddi Vs S. Chenna Reddi and Others
Madras High Court · AIR 1950 Mad 306 : (1942) 55 LW 29
Guardians and Wards Act, 1890 — Section 17
High Courts01 Sept 1949Allowed
Velavala Subbayya Vs Gazula Bapayya and Others
Madras High Court · AIR 1950 Mad 294
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts31 Aug 1949Dismissed
S. Rangaraju Naidu Vs D.J. Keymer and Co. Ltd.
Madras High Court · AIR 1950 Mad 230 : (1949) 62 LW 783
Madras High Court (Original Side) Rules, 1956 — Order 7 Rule 7(2)