High Courts07 Oct 1949
Kandaswami Naick Vs Ponnu Naick alias Veerappa Naick and Others
Madras High Court · (1949) 2 MLJ 839
Madras Estates Land Act, 1908 — Section 112
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 8 of 24
High Courts06 Oct 1949Allowed
Parisa Mudaliar and Others Vs Nataraja Udayar alias Natesa Udayar and Others
Madras High Court · AIR 1950 Mad 337 : (1950) ILR (Mad) 788 : (1942) 55 LW 250
High Courts06 Oct 1949
Ayyammal and Another Vs Thangavelu Padayachi
Madras High Court · (1949) 2 MLJ 764
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts05 Oct 1949
The Indian Sugars and Refineries, Ltd. Vs V.M.P. Malaiperumal Pillai
Madras High Court · AIR 1950 Mad 755 : (1950) 63 LW 217 : (1942) 55 LW 217
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8Presidency Towns Insolvency Act, 1909 — Section 82A, 82B
High Courts05 Oct 1949
T.A. Menon Vs K.P. Parvathi Ammal
Madras High Court · (1949) 2 MLJ 823
Madras Marumakkathayam Act, 1932 — Section 6
High Courts04 Oct 1949Dismissed
Penujuri Govindappa Vs D. Chayappa
Madras High Court · AIR 1950 Mad 277
Madras Estates Land Act, 1908 — Section 27, 28, 3, 3(11)
High Courts04 Oct 1949
Penjuri Govindappa Vs D- Chayyappa
Madras High Court · (1949) 2 MLJ 770
Madras Estates Land Act, 1908 — Section 77
High Courts04 Oct 1949
Amaravathamma Vs Chinna Venkat Reddi and Others
Madras High Court · (1949) 2 MLJ 779
High Courts16 Sept 1949Dismissed
In Re: Balakrishna Ayyar and Another
Madras High Court · AIR 1950 Mad 753
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 9
High Courts16 Sept 1949Allowed
Thalluri Lakshminarasayya Vs Narella Appalaswami and Another
Madras High Court · AIR 1950 Mad 756
Civil Procedure Code, 1908 (CPC) — Section 55, 55(4)Limitation Act, 1908 — Article 182, 182(7)
High Courts16 Sept 1949Allowed
S. Raja Ghetty and Others Vs Jagannathadas Govindas and Others
Madras High Court · AIR 1950 Mad 284 : (1949) 62 LW 860
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 2, 7(2)
High Courts16 Sept 1949Allowed
Jagadambal Vs Saraswathi Ammal and Another
Madras High Court · AIR 1950 Mad 303 : (1950) ILR (Mad) 755 : (1942) 55 LW 167
High Courts16 Sept 1949Allowed
Rasa Goundan and Another Vs Ramai Goundan
Madras High Court · AIR 1950 Mad 276 : (1950) 63 LW 59 : (1942) 55 LW 59
Madras Hindu Religious Endowments Act, 1926 — Section 44B, 44B(2)
High Courts15 Sept 1949Dismissed
In Re: Gadiraju Narayanaraju and Others
Madras High Court · AIR 1952 Mad 790 : (1952) 2 MLJ 141
Criminal Procedure Code, 1898 (CrPC) — Section 350, 350(1), 526(8)
High Courts15 Sept 1949
Kanumarla Polamma (died) and Others Vs Dandaga Sooramma and Others
Madras High Court · (1949) 2 MLJ 817
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Sept 1949
Shah Shantilal and Co. Vs T.E. Shiborwalla
Madras High Court · (1949) 2 MLJ 815
Limitation Act, 1963 — Article 164
High Courts14 Sept 1949Allowed
In Re: Pesala Subrahmanyam
Madras High Court · AIR 1950 Mad 308(1) : AIR 1950 Mad 308 : (1950) 63 LW 26 : (1942) 55 LW 26
Essential Supplies (Temporary Powers) Act, 1946 — Section 3(2)
High Courts14 Sept 1949
In Re: Gannon Dunkerly and Co. Ltd.
Madras High Court · AIR 1950 Mad 837
Criminal Procedure Code, 1898 (CrPC) — Section 255Motor Vehicles Act, 1939 — Section 123, 42, 53(2)
High Courts14 Sept 1949
M. Maniappa Pillai Vs I. Anthonisami Mudaliar and Others
Madras High Court · AIR 1950 Mad 289 : (1950) ILR (Mad) 697 : (1949) 62 LW 871
Contract Act, 1872 — Section 73Trusts Act, 1882 — Section 88, 90