COURT ARCHIVE

Madras High Court judgments, 1949

479 judgments · page 6 of 24

High Courts25 Oct 1949Dismissed

Sri Raja Velugoti Sarbagna Kumara Krishna Yachendra Bahadur Varu, Rajah of Venkatagiri Vs Nookalapati Rami Reddi and Others

Madras High Court · AIR 1950 Mad 347 : (1942) 55 LW 84

Madras Estates Land Act, 1908 — Section 112, 145, 145(5), 147, 77

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High Courts24 Oct 1949

Lakshmi Ammal and Others Vs Narayanaswami Naicker and Others

Madras High Court · AIR 1950 Mad 321 : (1942) 55 LW 21

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 25, Order 7 Rule 7, 107, 107(2)Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2, 2(4)

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High Courts24 Oct 1949Allowed

M. Varadarajulu Pillai Vs Gendapodinanniar and Others

Madras High Court · AIR 1950 Mad 392 : (1950) 63 LW 225 : (1942) 55 LW 225

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, 115

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High Courts24 Oct 1949

Raja Suraneni Suryaprakasa Rayanimgar and Another Vs Dodla Balaramireddi and Others

Madras High Court · AIR 1950 Mad 766 : (1942) 55 LW 182

Tamil Nadu Agriculturists Relief Act, 1938 — Section 7

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High Courts24 Oct 1949Dismissed

R.M. Muthukrishnan Chettiar and Another Vs R.M. Muthalagiri Chettiar and Another

Madras High Court · AIR 1950 Mad 295

Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13

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High Courts20 Oct 1949Dismissed

N.V. Kuppuswami Ayyar Vs P. Mahadeva Chettiar

Madras High Court · AIR 1950 Mad 746 : (1950) ILR (Mad) 844 : (1942) 55 LW 67

Madras Buildings (Lease and Rent Control) Act, 1945 — Section 7Transfer of Property Act, 1882 — Section 116

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High Courts20 Oct 1949

In Re: K.S.M. Mohammad Abdul Kadar Marakayar

Madras High Court · (1949) 2 MLJ 773

Penal Code, 1860 (IPC) — Section 282

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High Courts20 Oct 1949

In Re: K. Vedanta Desikan

Madras High Court · (1949) 2 MLJ 745

Madras General Sales Tax Act, 1939 — Section 15

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High Courts20 Oct 1949Dismissed

M. Munuswami Naicker Vs P. Kanniappa Naicker

Madras High Court · AIR 1950 Mad 273

Penal Code, 1860 (IPC) — Section 504

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High Courts20 Oct 1949Dismissed

J.V. Venkatakrishna Ayyar Vs The Official Receiver

Madras High Court · AIR 1950 Mad 311

Provincial Insolvency Act, 1920 — Section 68

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High Courts20 Oct 1949

M. Muniswami Naicker Vs P. Kanniappa Naicker

Madras High Court · (1949) 2 MLJ 767

Penal Code, 1860 (IPC) — Section 504

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High Courts19 Oct 1949

In Re: Devata Lakshminarayana

Madras High Court · AIR 1950 Mad 266

Criminal Procedure Code, 1898 (CrPC) — Section 491Madras Maintenance of Public Order Act, 1949 — Section 2, 3

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High Courts19 Oct 1949

In Re: Ponnuswami

Madras High Court · (1949) 2 MLJ 819

Penal Code, 1860 (IPC) — Section 304A

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High Courts19 Oct 1949Dismissed

In Re: M. Abraham

Madras High Court · AIR 1950 Mad 233 : (1950) ILR (Mad) 858 : (1949) 62 LW 864

Penal Code, 1860 (IPC) — Section 341

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High Courts18 Oct 1949Dismissed

Appat Krishna Poduval Vs Lakshmi Nathiar and Others

Madras High Court · AIR 1950 Mad 751

Civil Procedure Code, 1908 (CPC) — Section 152, 21Suits Valuation Act, 1887 — Section 11

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High Courts18 Oct 1949

Penumetcha Annapurnamma Vs Polisetti Jagannadham

Madras High Court · (1949) 2 MLJ 836

Limitation Act, 1908 — Section 182(5)

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High Courts14 Oct 1949

Avudainayagam Pillai Vs Pitchiah Chettiar alias Pitchiah Pillai and Others

Madras High Court · AIR 1950 Mad 358 : (1942) 55 LW 97

Limitation Act, 1908 — Article 12Madras Estates Land Act, 1908 — Section 112, 116, 117, 145, 147

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High Courts14 Oct 1949Dismissed

Kuthiravattath Kottayil Kotharayan alias Nallapata Nayar alias Prabakaran Thamban Vs Muthu alias Muhammad and Others

Madras High Court · AIR 1950 Mad 355

Limitation Act, 1908 — Section 144

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High Courts14 Oct 1949Dismissed

Arunachala Pillai Vs Ponnusami Naidu and Another

Madras High Court · AIR 1950 Mad 404 : (1950) 63 LW 73 : (1942) 55 LW 73

Madras Hindu Religious Endowments (Amendment) Act, 1946 — Section 84(3)

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High Courts13 Oct 1949

Veluchami Pillai by Next Friend Chellathayee alias Meenakshi Ammal Vs K.R. Sankaralingam Pillai and Others

Madras High Court · (1949) 2 MLJ 782

Court Fees Act, 1870 — Article 17B

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