High Courts04 Nov 1949
C.N. Annadurai Vs The Government of the Province of Madras
Madras High Court · (1951) ILR (Mad) 8 : (1950) 2 MLJ 189
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 5 of 24
High Courts04 Nov 1949
In Re: A.K. Gopalan
Madras High Court · (1949) 2 MLJ 730
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts03 Nov 1949Dismissed
Navan Kattayya Goundan Vs Mambattanveettu Kannan alias Periabbu Goundan
Madras High Court · AIR 1950 Mad 598 : (1942) 55 LW 81
Easements Act, 1882 — Section 4
High Courts03 Nov 1949
Viramallu Swarajya Lakshmi Mancharamma Vs Viramallu Satyanarayana and Another
Madras High Court · AIR 1950 Mad 356 : (1950) 63 LW 20 : (1942) 55 LW 20
Hindu Married Womens Right to Separate Residence and Maintenance Act, 1946 — Section 2(4), 2(7)
High Courts03 Nov 1949
In Re: E.P.T. Valyudam and Others
Madras High Court · AIR 1950 Mad 324
Government of India Act, 1935 — Section 42, 88Madras Maintenance of Public Order (Removal of doubts and Amendment) Ordinance, 1949 — Section 1(3), 19, 3, 4A
High Courts01 Nov 1949
Ramamurthi Ayyar and Others Vs Kuppuswami Ayyar
Madras High Court · AIR 1950 Mad 621 : (1942) 55 LW 399
Contract Act, 1872 — Section 124Registration Act, 1908 — Section 32, 34Transfer of Property Act, 1882 — Section 35, 55(2)
High Courts01 Nov 1949Dismissed
Arumuga Mudaliar Vs Muruga Mudaliyar (died) and Others
Madras High Court · AIR 1950 Mad 603 : (1942) 55 LW 222
Registration Act, 1908 — Section 17, 17(1), 49
High Courts01 Nov 1949Dismissed
SV. L. SV. Sevugan Chettiar Vs Chinnasami Reddiar and Another
Madras High Court · AIR 1950 Mad 654 : (1951) ILR (Mad) 30 : (1942) 55 LW 104
Usurious Loans Act, 1918 — Section 3(2)
High Courts31 Oct 1949
Godavari Lakshminarasamma Vs Godavari Rama Brahman and Others
Madras High Court · AIR 1950 Mad 680 : (1950) ILR (Mad) 1084 : (1942) 55 LW 258
Limitation Act, 1908 — Article 144
High Courts28 Oct 1949Dismissed
Manda Subbamma and Another Vs Karri Venkanna
Madras High Court · AIR 1950 Mad 749
Limitation Act, 1908 — Article 73, 80
High Courts28 Oct 1949Dismissed
Vadlamudi Venkateswarlu and Another Vs Ravipati Ramamma and Another
Madras High Court · AIR 1950 Mad 379 : (1950) ILR (Mad) 874 : (1942) 55 LW 32
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts28 Oct 1949Dismissed
Chunduru Krishnayya and Another Vs Sree Seethanagara Veeranjaneya Cin and Oil Mills, Nagasarapu Krishnamurthi and Co. and Others
Madras High Court · AIR 1950 Mad 386
Madras Civil Rules of Practice — Rule 21Provincial Insolvency Act, 1920 — Section 19, 19(1), 27, 79
High Courts27 Oct 1949Dismissed
Ethilavulu Ammal and Others Vs Pethakkal and Others
Madras High Court · AIR 1950 Mad 390 : (1942) 55 LW 82
Limitation Act, 1908 — Article 44
High Courts27 Oct 1949Dismissed
Vasudevayya Vs Bhagirathi Bai and Others
Madras High Court · AIR 1950 Mad 333
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 72
High Courts27 Oct 1949Dismissed
In Re: M. Pachiappan and Others
Madras High Court · AIR 1950 Mad 364
Criminal Procedure Code, 1898 (CrPC) — Section 206Penal Code, 1860 (IPC) — Section 124A
High Courts26 Oct 1949Allowed
Golden Knitting Co. Vs Mural Traders (India)
Madras High Court · AIR 1950 Mad 293 : (1942) 55 LW 25
Civil Procedure Code, 1908 (CPC) — Section 44A
High Courts26 Oct 1949
Venkatarama Ayyangar Vs Thulasi Ammal
Madras High Court · (1949) 2 MLJ 802
Guardians and Wards Act, 1890 — Section 25
High Courts26 Oct 1949
Golden Knitting Co. Vs Mural Traders (India) in Sind Market
Madras High Court · (1949) 2 MLJ 822
Civil Procedure Code, 1908 (CPC) — Section 44A
High Courts25 Oct 1949Dismissed
A. Ramalingaswami Naicker and Others Vs Venkitaswami Naicker
Madras High Court · AIR 1950 Mad 296
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 2(2), 47, 96