High Courts01 Dec 1949Allowed
Kamala Gangalamma Vs Venkatarami Reddi
Madras High Court · AIR 1950 Mad 385 : (1950) 63 LW 66 : (1942) 55 LW 66
Criminal Procedure Code, 1898 (CrPC) — Section 488
COURT ARCHIVE
Madras High Court judgments, 1949
479 judgments · page 3 of 24
High Courts30 Nov 1949Allowed
Nagammal and Others Vs Varada Kandar and Others
Madras High Court · AIR 1950 Mad 606 : (1942) 55 LW 318
Transfer of Property Act, 1882 — Section 38
High Courts30 Nov 1949Dismissed
In Re: M. Venkataswami
Madras High Court · AIR 1950 Mad 406 : (1942) 55 LW 66
Railways Act, 1890 — Section 120
High Courts30 Nov 1949
V.S. Subramania Iyer Vs Rm. V.V. Ramasami Pillai
Madras High Court · AIR 1951 Mad 531 : (1950) 63 LW 347 : (1942) 55 LW 347
Specific Relief Act, 1877 — Section 42
High Courts30 Nov 1949Allowed
In Re: T. Venkataraya Chetti
Madras High Court · AIR 1950 Mad 440 : (1950) 63 LW 155 : (1942) 55 LW 155
Penal Code, 1860 (IPC) — Section 40
High Courts29 Nov 1949
Commissioner of Income Tax Vs Sri M.P. Viswanatha Rao (died) and Another
Madras High Court · AIR 1950 Mad 393 : (1950) ILR (Mad) 1031 : (1950) 18 ITR 68 : (1942) 55 LW 106
Income Tax Act, 1922 — Section 2, 2(6A), 2(6C), 6
High Courts25 Nov 1949Dismissed
Menankandi Madhavi Amma Vs Kannoli Kalathi Sucheela
Madras High Court · AIR 1950 Mad 613 : AIR 1950 Mad 612 : (1950) 63 LW 321 : (1942) 55 LW 321
Malabar Tenancy Act, 1930 — Section 3(1)Transfer of Property Act, 1882 — Section 105, 58
High Courts25 Nov 1949Dismissed
The Governor-General in Council Vs Khadi Mandali
Madras High Court · AIR 1950 Mad 438 : (1942) 55 LW 190
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Limitation Act, 1908 — Article 31Provincial Small Cause Courts Act, 1887 — Section 25
High Courts25 Nov 1949Dismissed
Katragadda Bapayya (died) and Others Vs Dokku Bhushayya and Others
Madras High Court · AIR 1950 Mad 397 : (1950) ILR (Mad) 974 : (1942) 55 LW 155
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 32 Rule 7
High Courts24 Nov 1949
In Re: Gigina Pasha Saheb
Madras High Court · AIR 1950 Mad 619
Madras General Sales Tax Act, 1939 — Section 15, 16A
High Courts24 Nov 1949Allowed
Public Prosecutor Vs Munuswamy and Others
Madras High Court · AIR 1950 Mad 365 : (1950) ILR (Mad) 1035 : (1950) 63 LW 18 : (1942) 55 LW 18
Penal Code, 1860 (IPC) — Section 353Tamil Nadu District Police Act, 1859 — Section 21
High Courts23 Nov 1949Allowed
C. Ramaswami and Others Vs Kunjammal and Others
Madras High Court · AIR 1950 Mad 832
High Courts23 Nov 1949Dismissed
Rev. A. Rampus and Others Vs Alumuri Subba Reddi and Another
Madras High Court · AIR 1950 Mad 658 : (1942) 55 LW 409
Criminal Procedure Code, 1898 (CrPC) — Section 145(2)
High Courts23 Nov 1949
In Re: S.V. Kishta Pillai
Madras High Court · AIR 1950 Mad 389 : (1950) 63 LW 67 : (1942) 55 LW 67
Criminal Procedure Code, 1898 (CrPC) — Section 403Madras General Sales Tax Act, 1939 — Section 15
High Courts23 Nov 1949
In re : N.P. Sethuram Naidu
Madras High Court · (1952) CriLJ 1004 : (1951) 64 LW 419 : (1951) 1 MLJ 586
High Courts21 Nov 1949
Jonnagadla Seethamma and Another Vs Jonnagadla Veerana Chetty and Others
Madras High Court · AIR 1950 Mad 785 : (1950) ILR (Mad) 1076 : (1942) 55 LW 569 : (1950) 2 MLJ 21
Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts21 Nov 1949
In Re: Rachakonda Nagarathnam
Madras High Court · AIR 1950 Mad 629 : (1942) 55 LW 180
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Nov 1949
K.S.S. Soundarapandia Nadar and Bros. Vs Commissioner of Income Tax
Madras High Court · AIR 1950 Mad 704 : (1951) ILR (Mad) 37 : (1950) 18 ITR 163
Income Tax Act, 1922 — Section 24(2), 66(5)
High Courts18 Nov 1949
Commissioner of Income Tax Vs Anamallais Timber Trust Ltd.
Madras High Court · AIR 1951 Mad 551 : (1950) 18 ITR 333
Income Tax Act, 1922 — Section 4, 4(1), 42, 42(3), 4A
High Courts17 Nov 1949
In Re: Mrs. B. Gervase
Madras High Court · AIR 1950 Mad 599
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 3(2)Penal Code, 1860 (IPC) — Section 1, 188, 2, 40, 41