High Courts17 Mar 1948
Commissioner, Municipal Council Vs Srimathi Siddeswara Devi and Others
Madras High Court · (1948) 2 MLJ 111
Tamil Nadu District Municipalities Act, 1920 — Section 354
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 16 of 19
High Courts16 Mar 1948
In Re: A.T. Vasudevan and Others minors., A.S. Thiruvengada Mudaliar
Madras High Court · (1948) 2 MLJ 47
Guardians and Wards Act, 1890 — Section 3
High Courts16 Mar 1948
In Re: Meerasa Rowther
Madras High Court · (1949) CriLJ 76 : (1948) 2 MLJ 162
Criminal Procedure Code, 1898 (CrPC) — Section 401
High Courts16 Mar 1948
A.KN.V. Valliappa Chettiar Vs P.KL.S. Nachiappa Chettiar and Others
Madras High Court · (1948) 61 LW 404 : (1948) 1 MLJ 416
High Courts15 Mar 1948
In Re: D.H. Satyam
Madras High Court · (1949) CriLJ 68 : (1948) 61 LW 509 : (1948) 2 MLJ 114
High Courts15 Mar 1948
A. Vs SREENIVASALU NAIDU v. COMMISSIONER OF Income Tax MADRAS.
Madras High Court · (1948) 16 ITR 341
Income Tax Act, 1961 — Section 33A(2)
High Courts12 Mar 1948
M.V. Kalyanasundaram Chetty Vs Nagalinga Achari and Another
Madras High Court · (1948) 2 MLJ 141
High Courts12 Mar 1948
In Re: K.S. Doraiswami Iyer
Madras High Court · (1948) 61 LW 648 : (1948) 2 MLJ 116
Penal Code, 1860 (IPC) — Section 120B
High Courts12 Mar 1948
V. Ramaswami Gupta Vs Pasuparthi Krishnayya
Madras High Court · (1948) 61 LW 653 : (1948) 2 MLJ 104
Court Fees Act, 1870 — Section 7(x)(a)
High Courts12 Mar 1948
In Re: K. S. Doraiswamy Iyer
Madras High Court · (1949) CriLJ 98
Penal Code, 1860 (IPC) — Section 120B
High Courts11 Mar 1948
In Re: The French India Central Transport, Limited
Madras High Court · AIR 1948 Mad 497 : (1948) 61 LW 406 : (1948) 1 MLJ 401
High Courts11 Mar 1948
In Re: Pedda Muni Reddi and Another
Madras High Court · AIR 1948 Mad 472 : (1948) 61 LW 363 : (1948) 1 MLJ 377
Penal Code, 1860 (IPC) — Section 353
High Courts10 Mar 1948
B. Rangaswami Naidu Vs Vummidi Bangaru Chetty and Sons and Another
Madras High Court · (1948) 61 LW 486 : (1948) 2 MLJ 82
High Courts05 Mar 1948
THE COIMBATORE TRANSPORT LTD., COIMBATORE Vs THE GOVERNOR-GENERAL IN COUNCIL.
Madras High Court · (1948) 16 ITR 169
Income Tax Act, 1961 — Section 66
High Courts05 Mar 1948
The Public Prosecutor Vs Kupandra Chetty
Madras High Court · AIR 1948 Mad 478 : (1948) 61 LW 400 : (1948) 1 MLJ 468
Madras Prevention of Food Adulteration Act, 1918 — Section 20(2)(b)
High Courts05 Mar 1948
The Coimbatore Transport Ltd. Vs The Governor-General in Council
Madras High Court · (1949) ILR (Mad) 99 : (1948) 61 LW 459 : (1948) 1 MLJ 407
Companies Act, 1956 — Section 162(v)
High Courts04 Mar 1948
Thikka Surya Rao and Others Vs Sirangu Sathiraju and Another
Madras High Court · AIR 1948 Mad 510 : (1949) ILR (Mad) 293 : (1948) 61 LW 344 : (1948) 1 MLJ 396
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Feb 1948
Sathya Engineering Contractors Vs S. Nachammal and Another
Madras High Court · (1992) 2 MLJ 221
Contract Act, 1872 — Section 70
High Courts26 Feb 1948
Verkattil Unnyethamma's son Raman Nambiar and Another Vs K.K. Govindan Nayar
Madras High Court · (1948) 61 LW 646 : (1948) 2 MLJ 381
High Courts26 Feb 1948
Karai Chinnappa Naidu Vs B.K. Deenadayalu Naidu
Madras High Court · (1948) 61 LW 395 : (1948) 1 MLJ 411
Limitation Act, 1963 — Section 5