High Courts31 Mar 1948
Chandu Kunhan Panikker Vs Ukkappan and Others
Madras High Court · (1948) 61 LW 618 : (1948) 2 MLJ 177
Madras Debt Conciliation Act, 1936 — Section 4
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 15 of 19
High Courts31 Mar 1948
In Re: C.W. Casse
Madras High Court · (1949) CriLJ 28
Evidence Act, 1872 — Section 157
High Courts30 Mar 1948
Suddapalli Ramaiya and Others Vs Yelavarthi Suryanarayana
Madras High Court · (1948) 61 LW 609 : (1948) 2 MLJ 314
High Courts25 Mar 1948
Kandaswami Udayan and Another Vs Annamalai Pillai and Others
Madras High Court · (1948) 61 LW 637 : (1948) 2 MLJ 130
Court Fees Act, 1870 — Section 7(ivA)
High Courts25 Mar 1948
In Re: P. Venkatachala Thevar
Madras High Court · (1949) CriLJ 89
Madras Maintenance of Public Order Act, 1949 — Section 2(1)(a)
High Courts25 Mar 1948
In Re: P. Venkatachala Thevar; In Re: M.V. Sivasankara Thevar
Madras High Court · (1948) 61 LW 480 : (1948) 2 MLJ 67
Criminal Procedure Code, 1898 (CrPC) — Section 491Madras Maintenance of Public Order Act, 1949 — Section 2(1)(a)
High Courts25 Mar 1948
In Re: Sadagopa Naidu
Madras High Court · (1948) 61 LW 405 : (1948) 1 MLJ 414
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts24 Mar 1948
Arjuna Mudaliar Vs Lakshmi Ammal and Others
Madras High Court · (1948) 61 LW 601 : (1948) 2 MLJ 271
High Courts23 Mar 1948
K. Kannabhiran Mudaliar Vs Mullangi Lakshmana Perumal Chetty, Trustee of Mullangi Charities
Madras High Court · (1948) 2 MLJ 174
High Courts23 Mar 1948
K. Gopalan being minor by his Mother and Guardian, Mrs. Jagadambal Vs Travancore National and Quilon Bank Ltd.
Madras High Court · (1948) 61 LW 641 : (1948) 2 MLJ 113
Companies Act, 1956 — Section 153
High Courts22 Mar 1948
In Re : Rao Saheb C. P. Kuppuswami Mudaliar
Madras High Court · (1949) 62 LW 210 : (1949) 1 MLJ 333
Stamp Act, 1899 — Section 2(17)
High Courts19 Mar 1948
Kambham Ramamurthy Vs Sagiraju Tirupatiraju
Madras High Court · (1948) 61 LW 605 : (1948) 2 MLJ 287
High Courts19 Mar 1948
In Re: Antony D'Silva and Others
Madras High Court · (1948) 61 LW 503 : (1948) 2 MLJ 132
Penal Code, 1860 (IPC) — Section 415, 420
High Courts19 Mar 1948
Arjuna Goundan and Others Vs Jayakeerthi Nainar and Others
Madras High Court · (1948) 61 LW 644 : (1948) 2 MLJ 99
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts19 Mar 1948
In Re: Antony D' Silva and Others
Madras High Court · (1949) CriLJ 70
Penal Code, 1860 (IPC) — Section 420
High Courts18 Mar 1948
Abdul Shukoor Sait Vs The Official Assignee of Madras and Others
Madras High Court · (1948) 61 LW 632 : (1948) 2 MLJ 274
High Courts18 Mar 1948
Pyndah Ramakrishnaiah Vs The Official Receiver and Others
Madras High Court · (1948) 61 LW 592 : (1948) 2 MLJ 285
High Courts18 Mar 1948
Rose Mary Vs T.S. Arulswamy
Madras High Court · AIR 1948 Mad 509 : (1948) 61 LW 396 : (1948) 1 MLJ 399
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts18 Mar 1948
D. Gnanambal and Another Vs Sreemathi Meenambal Sundaram and Others
Madras High Court · (1948) 61 LW 628 : (1948) 2 MLJ 202
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 1
High Courts17 Mar 1948
Subramania Kandar Vs Ramaswami Kandar
Madras High Court · (1949) CriLJ 201 : (1948) 61 LW 405 : (1948) 1 MLJ 406
Criminal Procedure Code, 1898 (CrPC) — Section 203