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Madras High Court judgments, 1948

375 judgments · page 19 of 19

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High Courts20 Jan 1948

Chinniah Thevar Vs F.M. Badsha

Madras High Court · (1948) 61 LW 364 : (1948) 1 MLJ 314

Madras Buildings (Lease and Rent Control) Act, 1946 — Section 12(1)(a), 12(3)
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High Courts20 Jan 1948

H. Shiva Rao Vs The Collector of Madras

Madras High Court · (1948) 61 LW 277 : (1948) 1 MLJ 266

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High Courts20 Jan 1948

The Public Prosecutor Vs Jeevarathnam and Others

Madras High Court · AIR 1948 Mad 503 : (1948) 1 MLJ 452

Defence of India Rules, 1962 — Rule 84(vi)
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High Courts19 Jan 1948

Mappillaisami Thevar and Others Vs Muthuswami Iyer

Madras High Court · (1949) ILR (Mad) 58 : (1948) 61 LW 296 : (1948) 1 MLJ 301

Criminal Procedure Code, 1898 (CrPC) — Section 259Penal Code, 1860 (IPC) — Section 352, 355
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High Courts19 Jan 1948

Mohamed Ismail Sait Vs Abdul Hameed Sait and Others

Madras High Court · (1948) 61 LW 489 : (1948) 2 MLJ 87

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High Courts19 Jan 1948

Sha Devichand Moolchand Vs Sha Dhanraj Kantilal

Madras High Court · (1948) 61 LW 267 : (1948) 1 MLJ 276

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High Courts16 Jan 1948

Mohammed Haji Gani Vs A. Mohsin Raja

Madras High Court · AIR 1948 Mad 440 : (1948) 61 LW 387 : (1948) 1 MLJ 456

Presidency Small Cause Courts Act, 1882 — Section 41
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High Courts16 Jan 1948

Nagupudi Krishnamma Naidu and Others Vs Polidili Chinna Venkapathi Naidu

Madras High Court · AIR 1948 Mad 450 : (1948) 61 LW 362 : (1948) 1 MLJ 359

Madras Estates Land Act, 1908 — Section 42(3), 77
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High Courts16 Jan 1948

In Re: Jayarama Chettiar

Madras High Court · (1949) ILR (Mad) 121 : (1948) 61 LW 169 : (1948) 1 MLJ 161

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High Courts09 Jan 1948

Swarnavalli Achi and Another Vs P.L.N.K.M. Nagappa Chettiar

Madras High Court · AIR 1948 Mad 331 : (1948) 61 LW 214 : (1948) 1 MLJ 230

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High Courts09 Jan 1948

Gadiraju Srirama Sarma and Others Vs Gadiraju Venkatappa and Others

Madras High Court · AIR 1948 Mad 334 : (1948) 1 MLJ 334

Court Fees Act, 1870 — Section 7(v)
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High Courts09 Jan 1948

Muthuvenkatasubba Reddiar and Another Vs Thangavel Chetti and Others

Madras High Court · AIR 1948 Mad 462 : (1949) ILR (Mad) 88 : (1948) 61 LW 302 : (1948) 1 MLJ 327

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High Courts07 Jan 1948

Pemmani Rangappa Naidu Vs Gurram Venkalakshamma and Others

Madras High Court · (1948) 61 LW 375 : (1948) 1 MLJ 462

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High Courts07 Jan 1948

In Re: Chinnayya Goundan and Others

Madras High Court · (1948) 61 LW 467 : (1948) 1 MLJ 448

Penal Code, 1860 (IPC) — Section 188
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High Courts06 Jan 1948

Nakka Appala Naidu Vs Nakka Latchu Naidu and Others

Madras High Court · (1948) 61 LW 272 : (1948) 1 MLJ 280

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