High Courts07 Feb 1948
In Re: Andi Thevan
Madras High Court · (1949) 1 MLJ 182
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 18 of 19
High Courts06 Feb 1948
Chivatapu Lakshminarayana Vs Maddirala Subbayya and Others
Madras High Court · AIR 1948 Mad 514 : (1948) 61 LW 413 : (1948) 1 MLJ 459
Madras Hindu Religious Endowments Act, 1923 — Section 43
High Courts06 Feb 1948
In Re: Kista Pillai and Another
Madras High Court · (1949) CriLJ 106 : (1948) 2 MLJ 83
Criminal Procedure Code, 1898 (CrPC) — Section 182
High Courts04 Feb 1948
V. Vr. Bank Vs L.M. Bank, Cusba Kangayam by Managing Partner Muthayya Chettiar by Agent Srinivasa Raghava Ayyangar
Madras High Court · (1948) 61 LW 382 : (1948) 1 MLJ 458
High Courts03 Feb 1948
A. Mohammad Hassan Sahib and Others Vs The Podanur Sunnath Jamath by President C.A. Alli Sahib and Others
Madras High Court · AIR 1948 Mad 516 : (1948) 61 LW 381 : (1948) 1 MLJ 379
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts03 Feb 1948
V. Gurulinga Mudaliar Vs Thayyanayaki Ammal
Madras High Court · AIR 1948 Mad 522 : (1948) 61 LW 415 : (1948) 1 MLJ 343
Succession Act, 1925 — Section 373(4), 375(1)
High Courts03 Feb 1948
Battepati Parthasarathy Gupta Vs The Calcutta Glass and Silicate Works (1936) Ltd.
Madras High Court · (1948) 61 LW 510 : (1948) 2 MLJ 101
High Courts28 Jan 1948
Kapa Kasi Viswanadham Vs Bondili Madan Singh and Others
Madras High Court · AIR 1948 Mad 422 : (1949) ILR (Mad) 64 : (1948) 61 LW 208 : (1948) 1 MLJ 223
High Courts28 Jan 1948
In Re: Swaranath Bhatia
Madras High Court · AIR 1948 Mad 427 : (1948) 61 LW 211 : (1948) 1 MLJ 219
High Courts27 Jan 1948
Sanka Punnaiya Vs Battu Bhadraiya
Madras High Court · AIR 1948 Mad 441 : (1948) 61 LW 395 : (1948) 1 MLJ 394
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts26 Jan 1948
In Re: M.P. Gopal Menon (Advocate)
Madras High Court · AIR 1948 Mad 525 : (1948) 61 LW 349 : (1948) 1 MLJ 361
High Courts23 Jan 1948
Harichandran Pagadai Vs Thangaswami Nadar
Madras High Court · (1949) CriLJ 778 : (1948) 61 LW 841 : (1948) 2 MLJ 571
High Courts23 Jan 1948
H. Syed Abbas Saheb and Others Vs I. Syed Amir Hamiza Saheb and Others
Madras High Court · (1948) 1 MLJ 469
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts23 Jan 1948
In Re: Mudduleti Buggappa and Another
Madras High Court · (1948) 61 LW 386 : (1948) 1 MLJ 440
High Courts22 Jan 1948
Muhammad Abdul Halim Baig Vs Muhammad Ali Hussain and Others
Madras High Court · AIR 1948 Mad 335 : (1948) 61 LW 281 : (1948) 1 MLJ 264
High Courts22 Jan 1948
The Official Receiver, representing the estate of Tadi Bulli Gangireddi of Rajahmundry Vs Tadi Murali Mohan Reddi and Others
Madras High Court · (1948) 61 LW 409 : (1948) 1 MLJ 473
Transfer of Property Act, 1882 — Section 82
High Courts22 Jan 1948
Chadalavada Satyanarayana Vs Alladi Suryanarayana
Madras High Court · (1949) 62 LW 156 : (1949) 1 MLJ 116
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7
High Courts21 Jan 1948
Panchaksharam Pillai Vs Rangaswami Pillai, trustee of Selva Vinayakar Koil Mutt and Others
Madras High Court · AIR 1948 Mad 332 : (1948) 61 LW 328 : (1948) 1 MLJ 337
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jan 1948
Pamudurthi Suryanarayana Reddi and Others Vs Pamudurthi Venkata Reddi and Others
Madras High Court · AIR 1948 Mad 436 : (1949) ILR (Mad) 111 : (1948) 61 LW 289 : (1948) 1 MLJ 317
Arbitration Act, 1940 — Section 14, 17