High Courts25 Feb 1948
Srirangam Municipality Vs R.V. Palaniswami Pillai
Madras High Court · AIR 1948 Mad 479 : (1948) 1 MLJ 418
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 17 of 19
High Courts25 Feb 1948
Musaliyam Veettil Kottulungal Muhammad Vs Vallur Manakkal Akkiraman Namboodiri
Madras High Court · (1948) 61 LW 681 : (1948) 2 MLJ 428
High Courts23 Feb 1948
Kaliammal and Others Vs Sundarammal and Others
Madras High Court · (1949) ILR (Mad) 171 : (1948) 61 LW 332 : (1948) 1 MLJ 366
Evidence Act, 1872 — Section 32(3)
High Courts20 Feb 1948
W. Kanniah Lal by his duly constituted agent W. Narasingh Prasad Vs The Corporation of Madras
Madras High Court · AIR 1948 Mad 508 : (1948) 61 LW 390 : (1948) 1 MLJ 435
High Courts20 Feb 1948
In Re: Jayaraman and Others
Madras High Court · (1949) ILR (Mad) 137 : (1948) 61 LW 343 : (1948) 1 MLJ 341
Penal Code, 1860 (IPC) — Section 147, 148, 149
High Courts20 Feb 1948
Ellappa Naicken Vs K. Lakshmana Naicken (dead) and Others
Madras High Court · (1948) 61 LW 365 : (1948) 1 MLJ 383
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Feb 1948
Nallai Chakravarthulu Andalamma Vs P. Natesam Pillai and Another
Madras High Court · (1948) 61 LW 487 : (1948) 2 MLJ 85
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts19 Feb 1948
Kalahasti Veeramma Vs Prattipati Lakshmayya and Others
Madras High Court · (1948) 61 LW 407 : (1948) 1 MLJ 427
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5
High Courts18 Feb 1948
In Re: Arunachala Goundan and Others
Madras High Court · (1948) 61 LW 476 : (1948) 1 MLJ 444
Penal Code, 1860 (IPC) — Section 353
High Courts18 Feb 1948
In Re: Ganeshmal Sait and Others
Madras High Court · AIR 1948 Mad 513 : (1949) CriLJ 33 : (1948) 61 LW 400 : (1948) 1 MLJ 412
Penal Code, 1860 (IPC) — Section 384
High Courts17 Feb 1948
In Re: Pedda Iswara Reddy
Madras High Court · AIR 1948 Mad 520 : (1949) ILR (Mad) 106 : (1948) 61 LW 305 : (1948) 1 MLJ 310
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Provincial Insolvency Act, 1920 — Section 75, 75(1)
High Courts17 Feb 1948
A. Vedachala Mudaliar Vs The Central Road Traffic Board and Another
Madras High Court · AIR 1948 Mad 454 : (1949) ILR (Mad) 194 : (1948) 61 LW 297 : (1948) 1 MLJ 322
Motor Vehicles Act, 1939 — Section 57(3), 64
High Courts16 Feb 1948
Mohammed Ibrahim Maracayar Vs Ismail Maracayar, Power-of-attorney Agent of Fathima Bi
Madras High Court · (1949) 1 MLJ 445
High Courts16 Feb 1948
Nalluru Veera Raghavayya and Another Vs Nalluru Koti Rattamma and Others
Madras High Court · (1948) 61 LW 392 : (1948) 1 MLJ 425
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6(2)
High Courts13 Feb 1948
Potru Subbiah Vs Palaparthi Venkteswarlu and Others
Madras High Court · AIR 1948 Mad 464 : (1948) 61 LW 397 : (1948) 1 MLJ 478
High Courts13 Feb 1948
Munuswami Chetti and Another Vs Muniswami Chetti and Others
Madras High Court · AIR 1948 Mad 477 : (1948) 61 LW 387 : (1948) 1 MLJ 395
Easements Act, 1882 — Section 36
High Courts11 Feb 1948
Kammala Seshagiri Rao alias Prof. Giri Rao Vs Kammala Somasundaramma (first petitioner) and Another
Madras High Court · (1949) ILR (Mad) 94 : (1948) 61 LW 326 : (1948) 1 MLJ 315
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts11 Feb 1948
Katragadda Rajagopala Rao, Publisher of the abovesaid Newspaper "Prajasakti" Vs The Province of Madras
Madras High Court · AIR 1948 Mad 326 : (1949) ILR (Mad) 149 : (1948) 61 LW 306 : (1948) 2 MLJ 165
Press (Emergency Powers) Act, 1931 — Section 23
High Courts10 Feb 1948
P.N.S. Aiyar Vs K.J. Nathan
Madras High Court · (1949) ILR (Mad) 130 : (1948) 61 LW 293 : (1948) 1 MLJ 295
High Courts09 Feb 1948
Kuppammal and Others Vs Seetharama Aiyar
Madras High Court · AIR 1948 Mad 528 : (1948) 61 LW 358 : (1948) 1 MLJ 355
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1