High Courts08 Apr 1948
Datla Sanyasi Seetharamaraju Vs Datla Satyanarayanamurthi Raju and Others
Madras High Court · (1948) 61 LW 576 : (1948) 2 MLJ 259
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 14 of 19
High Courts08 Apr 1948
Mulukulla Kumaraswami Vs Ghantasala Mahalakshmamma and Another
Madras High Court · (1948) 61 LW 576 : (1948) 2 MLJ 232
High Courts08 Apr 1948
In Re: Narasingamuthu Chettiar
Madras High Court · (1949) CriLJ 118 : (1949) ILR (Mad) 357 : (1948) 2 MLJ 93
Madras General Sales Tax Act, 1939 — Section 15(a), 15(c)
High Courts08 Apr 1948
K.N. Adikesavalu Naidu Vs Manni Munuswami Chetty
Madras High Court · (1948) 61 LW 766 : (1948) 2 MLJ 486
High Courts07 Apr 1948
Puvvada Venkata Subbayya Vs Attar Sheik Mastan
Madras High Court · (1948) 61 LW 603 : (1948) 2 MLJ 198
Madras Abkari Act, 1886 — Section 15
High Courts07 Apr 1948
In Re: Chelamcherla Venkateswara Rao
Madras High Court · (1948) 61 LW 623 : (1948) 2 MLJ 201
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 12
High Courts07 Apr 1948
A.B.M.S. Mohamed Ali Maracoir and Others Vs P.S.N.S. Ambalavana Chettiar
Madras High Court · (1949) ILR (Mad) 319 : (1948) 61 LW 531 : (1948) 2 MLJ 191
High Courts07 Apr 1948
T. Radhakrishna Chettiar Vs The Province of Madras
Madras High Court · (1949) ILR (Mad) 497 : (1948) 61 LW 527 : (1948) 2 MLJ 159
Land Acquisition Act, 1894 — Section 18
High Courts06 Apr 1948
In Re: Krishnaswami Alias Kittan
Madras High Court · AIR 1949 Mad 109 : (1949) CriLJ 115 : (1949) ILR (Mad) 354 : (1948) 2 MLJ 115
Borstal Schools Act, 1925 — Section 10A, 10A
High Courts05 Apr 1948
Kunjammal and Another Vs P.S. Rajagopala Iyer
Madras High Court · (1948) 61 LW 612 : (1948) 2 MLJ 291
High Courts05 Apr 1948
Subramanian and Others Vs Seetarama Aiyar
Madras High Court · (1949) ILR (Mad) 316 : (1948) 61 LW 541 : (1948) 2 MLJ 188
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Apr 1948
A.S. Mohammad Ibrahim Ummal alias Shahul Hameed Ummal of Unsound mind by next Friend, M.T.S. Md. Thambi Vs Shaik Mohammad Marakayar and Another
Madras High Court · (1949) ILR (Mad) 343 : (1948) 61 LW 557 : (1948) 2 MLJ 277
High Courts02 Apr 1948
In Re: Chelliah Servai
Madras High Court · (1949) CriLJ 227 : (1948) 61 LW 562 : (1948) 2 MLJ 267
High Courts02 Apr 1948
Ippagunta Lakshminarasinga Rao Vs Ippagunta Balasubramanyam and Another
Madras High Court · (1948) 61 LW 565 : (1948) 2 MLJ 249
High Courts02 Apr 1948
In Re: Kotta Veeraiah and Others
Madras High Court · AIR 1949 Mad 22 : (1949) CriLJ 93 : (1948) 2 MLJ 107
High Courts02 Apr 1948
Honna Reddy, minor by Guardian and Mother, Subbamma Vs The Official Receiver
Madras High Court · (1948) 2 MLJ 108
High Courts01 Apr 1948
Nadimpalli Chandrakantam and Another Vs Velavartipati Chandramowliprasada Rao and Others
Madras High Court · (1948) 61 LW 562 : (1948) 2 MLJ 206
High Courts01 Apr 1948
P. Venugopala Pillai Vs V. Thirunavukkarasu and Others
Madras High Court · (1948) 61 LW 514 : (1948) 2 MLJ 155
Transfer of Property Act, 1882 — Section 105
High Courts01 Apr 1948
R. Ramachandra Rao Vs T.G. Narayana Rao
Madras High Court · (1948) 61 LW 508 : (1948) 2 MLJ 109
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts31 Mar 1948
Mudigonda Veerabhadraiah Vs Lavu Seshiah
Madras High Court · (1948) 61 LW 651 : (1948) 2 MLJ 369