High Courts09 Jul 1948
Sri Yerri Swami by Committee Members, Thaiyiveera Bhadrappa and Others Vs Madiga Chinna Vannurappa and Others
Madras High Court · (1948) 61 LW 587 : (1948) 2 MLJ 254
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 12 of 19
High Courts09 Jul 1948
V.K. Kandasami Chettiar (since deceased) and Others Vs Shanmugha Thevar and Another
Madras High Court · (1948) 61 LW 642 : (1948) 2 MLJ 356
High Courts08 Jul 1948
Sukraji Bikaji Vs Kundammal Packraj
Madras High Court · (1948) 61 LW 588 : (1948) 2 MLJ 270
High Courts08 Jul 1948
Addakula Subbamma and Another Vs Doddi Ademma
Madras High Court · (1949) CriLJ 85 : (1948) 61 LW 533 : (1948) 2 MLJ 142
Criminal Procedure Code, 1898 (CrPC) — Section 264Penal Code, 1860 (IPC) — Section 352
High Courts08 Jul 1948Dismissed
P. Umanath Bhandary and Another Vs Pedru Souza
Madras High Court · AIR 1950 Mad 19
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 98, 144, 151
High Courts07 Jul 1948
Sri S. Krishna Aiyar Vs The Superintending Engineer, P.W.D.
Madras High Court · (1949) ILR (Mad) 578 : (1948) 61 LW 773 : (1948) 2 MLJ 508
High Courts06 Jul 1948
Vappuluri Venkata Ramamurthi Vs Pappala Venkayya and Others
Madras High Court · (1948) 61 LW 593 : (1948) 2 MLJ 268
High Courts06 Jul 1948
Balaramireddigari Soma Reddi and Another Vs Gowkanapalle Thippa Reddi
Madras High Court · (1948) 61 LW 595 : (1948) 2 MLJ 282
High Courts06 Jul 1948
Mrs. Sivagnanammal Vs Thirumagal Mills, Ltd., Gudiyatham and Others
Madras High Court · (1949) ILR (Mad) 519 : (1948) 2 MLJ 496
High Courts06 Jul 1948
Kopram Dhanalakshmamma and Another Vs Gadam Chetty Namberumal Chetty
Madras High Court · (1948) 61 LW 673 : (1948) 2 MLJ 385
High Courts06 Jul 1948
In Re: Gowleru Kotrappa and Others
Madras High Court · (1949) CriLJ 83 : (1949) ILR (Mad) 598 : (1948) 61 LW 530 : (1948) 2 MLJ 126
Criminal Procedure Code, 1898 (CrPC) — Section 438, 439
High Courts25 May 1948
In Re: V. Venkataraman
Madras High Court · AIR 1948 Mad 100 : (1949) CriLJ 792 : (1948) 61 LW 790 : (1948) 2 MLJ 513
High Courts19 May 1948
In Re: V. Venkataraman
Madras High Court · (1949) CriLJ 748
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts04 May 1948
In Re: Narahari Balaji Parkhi
Madras High Court · (1948) 61 LW 860 : (1948) 2 MLJ 594
High Courts23 Apr 1948
Kizhekke Kizhukkott Kunhothi and Another Vs Payikkat Mammad Koya and Others
Madras High Court · (1949) ILR (Mad) 276 : (1949) 62 LW 905 : (1948) 2 MLJ 293
High Courts23 Apr 1948
Gopalakrishna Chetty Vs R. Dorai Babu being minor by Mother and next friend and Others
Madras High Court · (1948) 61 LW 566 : (1948) 2 MLJ 221
High Courts23 Apr 1948
Kurapati Radhakrishna and Another Vs Kurapati Satyanarayana and Others
Madras High Court · (1949) ILR (Mad) 229 : (1949) 62 LW 884 : (1948) 2 MLJ 331
High Courts23 Apr 1948
In Re: P. Venkatachala Thevar; In Re: M.V. Sivasankara Thevar
Madras High Court · (1949) ILR (Mad) 515 : (1948) 61 LW 490 : (1948) 2 MLJ 76
Criminal Procedure Code, 1898 (CrPC) — Section 491