High Courts10 Aug 1948
W.L. Knopp Vs The Commissioner of Income Tax
Madras High Court · (1948) 61 LW 754 : (1948) 2 MLJ 482
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 10 of 19
High Courts09 Aug 1948
The Commissioner of Income Tax Vs D. Arokiaswami Chetti and Co.
Madras High Court · (1948) 61 LW 700 : (1948) 2 MLJ 439
High Courts09 Aug 1948
COMMISSIONER OF Income Tax, MADRAS Vs D. AROKIASWAMI CHETTI AND CO.
Madras High Court · (1949) ILR (Mad) 617 : (1948) 16 ITR 404
Partnership Act, 1932 — Section 17
High Courts06 Aug 1948
Ponnambalam Pillai Vs Panjaksharam Pillai and Others
Madras High Court · (1948) 61 LW 855 : (1948) 2 MLJ 600
High Courts06 Aug 1948
Karamadai Naicken Vs R. Raju Pillai and Another
Madras High Court · (1948) 61 LW 786 : (1948) 2 MLJ 454
High Courts06 Aug 1948
R. Srinivasan and Others Vs The Andhra Bank, Ltd.,
Madras High Court · (1948) 61 LW 859 : (1948) 2 MLJ 569
High Courts05 Aug 1948
Maramreddi Ramireddi, minor by Guardian and Natural Mother, Nagabhushanamma Vs Vallapareddi Ramakrishnareddi and Another
Madras High Court · (1948) 61 LW 846 : (1948) 2 MLJ 473
High Courts04 Aug 1948
In Re: Amirthalingam Pillai
Madras High Court · (1949) ILR (Mad) 593 : (1948) 61 LW 779 : (1948) 2 MLJ 416
High Courts04 Aug 1948
P. CHELLAIAH PILLAI Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1949) ILR (Mad) 544 : (1948) 16 ITR 350
Income Tax Act, 1961 — Section 66(1)
High Courts04 Aug 1948
P. Chellaiah Pillai Vs The Commissioner of Income Tax
Madras High Court · (1948) 61 LW 683 : (1948) 2 MLJ 418
High Courts04 Aug 1948
In re: Amirthalingam Pillai
Madras High Court · AIR 1949 Mad 385 : (1949) CriLJ 541
Criminal Procedure (Amendment) Act, 2010 — Section 1Government of India Act, 1935 — Section 205, 223, 228, 233
High Courts04 Aug 1948
The Official Receiver of Ramnad Vs P.L.P. Devarayan Chettiar and Others
Madras High Court · (1948) 61 LW 708 : (1948) 2 MLJ 415
High Courts02 Aug 1948
M.V. Shanmugavel Nadar and Sons, by Partner, M.V.S. Singaravel Nadar Vs The Commissioner of Income Tax
Madras High Court · (1948) 61 LW 783 : (1948) 2 MLJ 409
High Courts02 Aug 1948
M. Vs SHANMUGAVEL NADAR AND SONS v. COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1948) 16 ITR 355
Excess Profits Tax Act, 1940 — Section 8(1)
High Courts31 Jul 1948
In Re: Periaswami Nadar
Madras High Court · (1948) 61 LW 698 : (1948) 2 MLJ 411
High Courts30 Jul 1948
Sudarsana Venkatacharyulu and Others Vs Sri Venugopalaswami Varu and Others
Madras High Court · (1948) 2 MLJ 570
High Courts30 Jul 1948
S. Venkatrama Aiyar Vs Unnamalai Ammal and Another
Madras High Court · (1948) 2 MLJ 404
High Courts30 Jul 1948
G. Narayanaswami Naidu and Others Vs Inspector of Police and Another
Madras High Court · (1949) CriLJ 405 : (1949) ILR (Mad) 377 : (1949) 62 LW 51
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts30 Jul 1948
G. Narayanaswami Naidu and Others Vs The Inspector of Police
Madras High Court · (1949) 1 MLJ 1
Criminal Procedure Code, 1898 (CrPC) — Section 491