High Courts27 Jul 1948
The Public Prosecutor Vs Bondada Ramalingeswaraswamy
Madras High Court · (1949) CriLJ 326 : (1948) 61 LW 675 : (1948) 2 MLJ 351
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 11 of 19
High Courts23 Jul 1948
Pedapudi Nookaratnam Vs Pedapudi Venkata Suryanarayana
Madras High Court · (1949) ILR (Mad) 589 : (1948) 61 LW 655 : (1948) 2 MLJ 372
High Courts23 Jul 1948
In Re: Parasa Mangadu and Others
Madras High Court · (1949) CriLJ 324 : (1948) 61 LW 703 : (1948) 2 MLJ 375
High Courts23 Jul 1948
T.A. Janakumara Nainar Vs Periaswamy Goundan and Others
Madras High Court · (1948) 61 LW 636 : (1948) 2 MLJ 368
High Courts23 Jul 1948
M.V. Berankutty Haji Vs C.I. Raman and Others
Madras High Court · (1949) CriLJ 223 : (1948) 61 LW 590 : (1948) 2 MLJ 257
High Courts23 Jul 1948
In re: Periaswami Nadar
Madras High Court · AIR 1949 Mad 375 : (1949) CriLJ 523
Penal Code, 1860 (IPC) — Section 392, 397
High Courts23 Jul 1948
In Re: Valluri Kamanna and Others
Madras High Court · (1949) ILR (Mad) 569 : (1948) 61 LW 809 : (1948) 2 MLJ 515
High Courts22 Jul 1948
Paturu Viswanatham and Another Vs Gunupati Balarami Reddi and Others
Madras High Court · (1948) 2 MLJ 542
High Courts22 Jul 1948
Govinda Nair Vs Srinivasa Pattar
Madras High Court · (1948) 61 LW 730 : (1948) 2 MLJ 463
High Courts21 Jul 1948
The Public Prosecutor Vs K.M. Ibrahim Sahib
Madras High Court · (1949) CriLJ 213 : (1948) 61 LW 635 : (1948) 2 MLJ 273
High Courts21 Jul 1948
R. Muthiah Thevar Vs P. Lakshmanan Pandithar
Madras High Court · (1948) 61 LW 792 : (1948) 2 MLJ 500
High Courts20 Jul 1948
Chaturvedula Venkata Lakshminarasimham and Another Vs Sha Ven Vaktaji Gomaji and Co., Sait Vummaji Manrupchand Firm
Madras High Court · (1948) 61 LW 760 : (1948) 2 MLJ 488
High Courts16 Jul 1948
Chava Lakshmidevamma Vs Chava Nagayya and Others
Madras High Court · (1948) 61 LW 659 : (1948) 2 MLJ 362
High Courts16 Jul 1948
In Re: Kandaswami Goundan and Others
Madras High Court · (1948) 61 LW 704 : (1948) 2 MLJ 400
High Courts16 Jul 1948
Sabapathi Pillai (died) and Others Vs Mohammad Ilais Sait and Another
Madras High Court · (1948) 61 LW 670 : (1948) 2 MLJ 352
High Courts16 Jul 1948
In re: Kandaswami Goundan
Madras High Court · AIR 1949 Mad 355 : (1949) CriLJ 457
Explosives (Temporary Provisions) Act, 1947 — Section 3
High Courts16 Jul 1948
Girjaram Singh Vs Moopu Samban and Others
Madras High Court · (1949) 62 LW 488 : (1949) 2 MLJ 305
High Courts15 Jul 1948
A.V. Sreenivasalu Naidu Vs The Commissioner of Income Tax
Madras High Court · (1948) 2 MLJ 386
High Courts13 Jul 1948
Alla Subbareddi Vs Lankireddi Narayanaswamireddi and Others
Madras High Court · AIR 1949 Mad 283 : (1948) 61 LW 596 : (1948) 2 MLJ 251
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts12 Jul 1948
Thelepurath Madhavakurup Vs K. Muhammad Sukri Sahib
Madras High Court · (1948) 61 LW 639 : (1948) 2 MLJ 359