High Courts22 Apr 1948
Talangare Mammunhi Vs P. Abbul Rahiman
Madras High Court · AIR 1949 Mad 524
Penal Code, 1860 (IPC) — Section 500
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 13 of 19
High Courts22 Apr 1948
Sivagaminatha Pillai Vs S.A. Venkitaswami Naicker
Madras High Court · (1948) 61 LW 647 : (1948) 2 MLJ 367
High Courts22 Apr 1948
Vimala and Co. Vs Sivam and Co., by Partners, N.K.M.S.P. Valliyappa Chettiar, M.S. Chockalingam Chettiar and K.RM.T.T.V. Vedachalam Chettiar
Madras High Court · (1948) 2 MLJ 477
High Courts22 Apr 1948
M.S. Chockalingam Chettiar Vs Vimala and Co.
Madras High Court · (1948) 2 MLJ 479
High Courts22 Apr 1948
Kunda Chinna Dasappa and Another Vs Gopalakrishna Co., by Managing Partner, Venkadari Gattu Venkatasubbiah
Madras High Court · (1948) 61 LW 599 : (1948) 2 MLJ 312
High Courts22 Apr 1948
Talangare Mammunhi Vs P. Abdul Rahiman
Madras High Court · (1949) CriLJ 710
Penal Code, 1860 (IPC) — Section 500
High Courts22 Apr 1948
V.R. Ramanatha Aiyar Vs The Corporation of Madras
Madras High Court · (1948) 61 LW 523 : (1948) 2 MLJ 144
Madras City Municipal Act, 1904 — Section 321(2)
High Courts21 Apr 1948
Periyasami Padayachi and Another Vs Ulaganathan by next Friend Mother, Muthammal and Others
Madras High Court · (1949) ILR (Mad) 333 : (1948) 61 LW 624 : (1948) 2 MLJ 150
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts21 Apr 1948
In Re: Major F.K. Mistry
Madras High Court · (1949) 2 MLJ 44
Penal Code, 1860 (IPC) — Section 409
High Courts20 Apr 1948
Koduri Krishnamma Vs Koduri Chennayya and Another
Madras High Court · (1948) 61 LW 571 : (1948) 2 MLJ 365
High Courts20 Apr 1948
M. Narayanaswami Naidu (died) and Others Vs Parvati Bai and Others
Madras High Court · (1948) 61 LW 542 : (1948) 2 MLJ 211
High Courts19 Apr 1948
Vepa Nagasurya Venkata Joga Kusuma Harnath being minor by his Mother, Bepu Seethamma Vs Chakka Bhavanarayana and Others
Madras High Court · (1948) 61 LW 631 : (1948) 2 MLJ 164
Agriculturists Relief Act — Section 20
High Courts16 Apr 1948
Ratnaswami Padayachi and Others Vs Kuppuswami Ayyar and Others
Madras High Court · (1948) 61 LW 573 : (1948) 2 MLJ 234
High Courts16 Apr 1948
Rajam Naidu and Another Vs Meenakshi Ammal and Others
Madras High Court · (1949) ILR (Mad) 504 : (1948) 61 LW 552 : (1948) 2 MLJ 215
High Courts16 Apr 1948
Kotha Appa Rao Vs M. Mohammad Haneef
Madras High Court · (1948) 61 LW 561 : (1948) 2 MLJ 236
High Courts12 Apr 1948
Vedachala Gramani Vs Sivasankari Ammal
Madras High Court · (1948) 61 LW 589 : (1948) 2 MLJ 241
High Courts12 Apr 1948
In Re: Seraje Narayana Bhatta and Others
Madras High Court · (1949) CriLJ 80 : (1949) ILR (Mad) 220 : (1948) 61 LW 536 : (1948) 2 MLJ 138
Penal Code, 1860 (IPC) — Section 109, 302
High Courts09 Apr 1948
Ponnath Kalyani Amma's son Eacharan Nair Vs Cherikkottil Sayed Rowther's son Family Manager, Chinnayya Rowther (died) and Another
Madras High Court · (1948) 61 LW 574 : (1948) 2 MLJ 256
High Courts09 Apr 1948
The Official Trustee of Madras as Receiver Vs S.V.L.L. Sethu Chettiar and Others
Madras High Court · (1949) ILR (Mad) 323 : (1948) 61 LW 614 : (1948) 2 MLJ 194
Provincial Insolvency Act, 1920 — Section 9
High Courts09 Apr 1948
Chaganty Katamraju Vs Madavarappu Paripurnanandam
Madras High Court · (1948) 61 LW 622 : (1948) 2 MLJ 301