High Courts13 Aug 1948
Penukonda Rathakrishnamurthy Vs Balasubramania and Co. and Others
Madras High Court · (1948) 2 MLJ 601
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 9 of 19
High Courts12 Aug 1948
R.A. Coodzer and Company Vs The Commissioner of Excess Profits Tax
Madras High Court · (1948) 61 LW 735 : (1948) 2 MLJ 442
High Courts12 Aug 1948
The Commissioner of Income Tax and Excess Profits Tax Vs Chari and Ram
Madras High Court · (1948) 61 LW 802 : (1948) 2 MLJ 525
High Courts12 Aug 1948
Alla Annapurnamma Vs P.L. Swami
Madras High Court · AIR 1949 Mad 245 : (1948) 61 LW 712
Registration Act, 1908 — Section 17(2)(vi)
High Courts12 Aug 1948
P. A. RAJU CHETTIAR AND BROTHERS Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1949) ILR (Mad) 644 : (1949) 17 ITR 51
Income Tax Act, 1961 — Section 26A, 66
High Courts12 Aug 1948
R. A. GOODSIR AND CO., MADRAS Vs COMMISSIONER OF EXCESS PROFITS TAX, MADRAS.
Madras High Court · (1949) ILR (Mad) 550 : (1948) 16 ITR 367
Income Tax Act, 1961 — Section 10(4)(b)
High Courts12 Aug 1948
G.M. Madappa Vs The Commissioner of Income Tax
Madras High Court · (1948) 61 LW 755 : (1948) 2 MLJ 483
High Courts12 Aug 1948
Chekku and Others Vs Mukthiar Managers of Poomulli Mana Krishnan Nambudripad and Another
Madras High Court · (1948) 61 LW 709 : (1948) 2 MLJ 406
High Courts12 Aug 1948
In Re: Periyaswami Asari
Madras High Court · (1949) CriLJ 240 : (1948) 2 MLJ 452
Penal Code, 1860 (IPC) — Section 302
High Courts12 Aug 1948
G. M. MADAPPA Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1948) 16 ITR 385
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts12 Aug 1948
Commissioner of Income Tax and Excess Profits Tax Vs Chari and Ram
Madras High Court · (1949) ILR (Mad) 559 : (1949) 17 ITR 1
Income Tax Act, 1961 — Section 13
High Courts12 Aug 1948
COMMISSIONER OF Income Tax AND EXCESS PROFITS TAX, MADRAS Vs MESSRS. CHARI AND RAM, MADURA.
Madras High Court · (1949) ILR (Mad) 559 : (1949) 17 ITR 1
Income Tax Act, 1961 — Section 13
High Courts12 Aug 1948
P.A. Raju Chettiar and Brothers, Jewellers Vs The Commissioner of Income Tax
Madras High Court · (1948) 61 LW 738 : (1948) 2 MLJ 430
High Courts11 Aug 1948
The Maharajah of Pithapuram Vs Cittoori Venkataraju
Madras High Court · (1948) 2 MLJ 631
High Courts11 Aug 1948
T.V. Varada Pillai Vs The Corporation of Madras
Madras High Court · (1948) 61 LW 657 : (1948) 2 MLJ 379
High Courts11 Aug 1948
C. Vs GOVINDARAJULU IYER v. COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1948) 16 ITR 391
Income Tax Act, 1961 — Section 22(1)
High Courts11 Aug 1948
C.V. Govindarajulu Iyer Vs The Commissioner of Income Tax
Madras High Court · (1949) ILR (Mad) 624 : (1948) 61 LW 744 : (1948) 2 MLJ 436
High Courts10 Aug 1948
W. L. KNOPP Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1948) 16 ITR 398
High Courts10 Aug 1948
Vadula Satyanarayanamurty Vs The Official Receiver, West Godavary and Others
Madras High Court · (1948) 2 MLJ 426
High Courts10 Aug 1948
A. Nalliappa Pillai and Others Vs Palaniandi Ambalam
Madras High Court · AIR 1949 Mad 232 : (1949) CriLJ 256 : (1949) ILR (Mad) 601 : (1948) 2 MLJ 358
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203