High Courts15 Sept 1948
Mikkilineni Raghavayya Vs Mikkilineni Rangamma and Another
Madras High Court · (1948) 61 LW 833 : (1948) 2 MLJ 579
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 7 of 19
High Courts14 Sept 1948
The Madura Sri Meenakshi Sundareswaral Devasthanams Vs Sellathayee
Madras High Court · (1948) 61 LW 843 : (1948) 2 MLJ 592
High Courts13 Sept 1948
Katikara Simhagiri Dora alias Latchanna Dora and Others Vs Sri Vyricherla Chandramani Pattamahadevi, Zamindarini of Chemudu
Madras High Court · (1949) 1 MLJ 171
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Sept 1948Allowed
Katikara Simhagiri Dora alias Latchanna Dora and Others Vs Sri Vyricherla Chandramani Pattamahadevi Zemindarini of Chemudu
Madras High Court · AIR 1950 Mad 15
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Sept 1948
The Indo Commercial Bank Ltd. Vs The Corporation of Madras
Madras High Court · (1948) 2 MLJ 626
High Courts10 Sept 1948
A. Ramachandra Naidu Vs Kandaswami Mudaliar
Madras High Court · (1948) 61 LW 807 : (1948) 2 MLJ 577
High Courts10 Sept 1948
R.M.S.M.P. Subramanian Chettiar Vs The Official Receiver of Ramnad
Madras High Court · (1949) 1 MLJ 143
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Sept 1948
Maragani Ramalingam and Others Vs Maridu Koteswara Rao
Madras High Court · (1949) 1 MLJ 144
Limitation Act, 1963 — Section 5
High Courts09 Sept 1948
In Re: W. Kanniah Lal by his Agent, N. Narasinga Prasad
Madras High Court · (1948) 61 LW 840 : (1948) 2 MLJ 628
High Courts09 Sept 1948
Muhammad Ibrahim Sahib Vs Krishna Rao and Others
Madras High Court · (1948) 61 LW 759 : (1948) 2 MLJ 480
High Courts07 Sept 1948
Singaravelu alias Singaram Chettiar Vs Pattammal
Madras High Court · (1949) ILR (Mad) 613 : (1948) 61 LW 800 : (1948) 2 MLJ 519
High Courts07 Sept 1948
The Corporation of Madras Vs The Scindia Steam Navigation Co. Limited
Madras High Court · (1949) 1 MLJ 108
High Courts03 Sept 1948
COMMISSIONER OF Income Tax, MADRAS Vs SIDDAREDDY VENKATASUBBA REDDY AND BROS.
Madras High Court · (1949) ILR (Mad) 783 : (1949) 17 ITR 15 : (1949) 62 LW 940
Income Tax Act, 1961 — Section 10(2)
High Courts03 Sept 1948
The Commissioner of Income Tax Vs Siddareddy Venkatasubba Reddy and Bros.
Madras High Court · (1948) 2 MLJ 581
High Courts02 Sept 1948
Dr. C.S. Krishnaswamy Ayyar Vs Mohanlal Binjani and Another
Madras High Court · (1949) ILR (Mad) 657 : (1948) 2 MLJ 559
High Courts31 Aug 1948
Parthasarathy and Another Vs Krishnamoorthy and Another
Madras High Court · (1948) 61 LW 661 : (1948) 2 MLJ 391
High Courts31 Aug 1948
G. Narayanaswami Naidu Vs The Inspector of Police and Another
Madras High Court · (1949) 62 LW 573 : (1949) 2 MLJ 337
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts26 Aug 1948
CALICO PRINTERS ASSOCIATION LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1949) 17 ITR 149
High Courts26 Aug 1948
The Calico Printers' Association, Ltd. (Manchester) Vs The Commissioner of Income Tax
Madras High Court · (1949) ILR (Mad) 631 : (1948) 61 LW 813 : (1948) 2 MLJ 536