High Courts01 Oct 1948
In Re: G. Natesan and Others
Madras High Court · (1949) 1 MLJ 438
Companies Act, 1956 — Section 282
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 6 of 19
High Courts29 Sept 1948
In Re: Chekka Appa Rao
Madras High Court · (1948) 61 LW 837 : (1948) 2 MLJ 572
High Courts29 Sept 1948
In re: Chekka Appa Rao
Madras High Court · (1949) CriLJ 547
General Sales Tax Act — Section 15(b)
High Courts29 Sept 1948
Balammal Vs The Official Assignee of Madras
Madras High Court · (1949) 1 MLJ 72
High Courts24 Sept 1948
Payyavulu Kesanna Vs Payyavulu Vengamma and Others
Madras High Court · (1949) 62 LW 276 : (1949) 1 MLJ 462
Arbitration Act, 1940 — Section 21
High Courts24 Sept 1948Allowed
Payyavulu Kesanna Vs Payyavulu Venkamma and Others
Madras High Court · AIR 1950 Mad 16
Arbitration Act, 1940 — Section 30
High Courts24 Sept 1948
In Re: Madiga Narasigadu and Others
Madras High Court · AIR 1949 Mad 502 : (1949) CriLJ 775
Penal Code, 1860 (IPC) — Section 193, 302
High Courts23 Sept 1948
In Re: S. Mohammad Sheriff (deceased) and Others
Madras High Court · (1948) 61 LW 859 : (1948) 2 MLJ 555
High Courts23 Sept 1948
In Re: S. Mohammad Sheriff and Others
Madras High Court · AIR 1949 Mad 565 : (1949) CriLJ 876
Motor Vehicles Act, 1988 — Section 123, 42, 5
High Courts22 Sept 1948
Subbaraya Padayachi and Another Vs Kozhandaivel Udayar
Madras High Court · (1948) 61 LW 828 : (1948) 2 MLJ 567
High Courts17 Sept 1948
R. Thimmappa and Another Vs Lingutla Balayya and Others
Madras High Court · (1948) 61 LW 850 : (1948) 2 MLJ 590
High Courts17 Sept 1948
Maruthia Subrahmanyam Vs Nivarthi Lakshmi Narayanamma
Madras High Court · (1948) 61 LW 789 : (1948) 2 MLJ 523
High Courts17 Sept 1948
In Re: Selathu and Others
Madras High Court · (1949) CriLJ 797 : (1948) 61 LW 785 : (1948) 2 MLJ 522
High Courts17 Sept 1948
In Re: Thathi Reddi and Others
Madras High Court · (1949) CriLJ 672
Madras Gaming Act, 1980 — Section 8, 9
High Courts17 Sept 1948
In Re: J.F. Mathias
Madras High Court · AIR 1949 Mad 424 : (1949) CriLJ 556
Motor Vehicles Act, 1939 — Section 87(1)(a)
High Courts16 Sept 1948
K.E.M. Muhammad Ibrahim Maricar and Others Vs O.S.M. Ahmed Marica
Madras High Court · (1948) 61 LW 836 : (1948) 2 MLJ 576
High Courts16 Sept 1948
Manicka Goundan Vs Krishna Goundan
Madras High Court · (1948) 61 LW 853 : (1948) 2 MLJ 574
High Courts16 Sept 1948
Sri Lakshmi Narasimha Devaru by Adalthedar or Trustee, M. Narayana Acharya and Another Vs The Revenue Divisional Officer (Land Acquisition Officer) and Another
Madras High Court · (1949) 62 LW 140 : (1949) 1 MLJ 283
Land Acquisition Act, 1894 — Section 4(1)
High Courts15 Sept 1948
S. Alaga Pillai and Others Vs S. Doraiswami Pillai and Another
Madras High Court · (1948) 61 LW 805 : (1948) 2 MLJ 551