Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14, Order 21 Rule 17Limitation Act, 1908 — Article 182(5)

Read judgment

High Courts03 Nov 1948

In Re: Velayudha Mudali and Others

Madras High Court · (1949) CriLJ 698 : (1950) ILR (Mad) 946 : (1949) 62 LW 927 : (1948) 2 MLJ 653

Read judgment

High Courts03 Nov 1948

Ramineedi Ramachandra Rao, minor by Mother and Guardian, Tayaramma Vs Sri Rajah Inuganti Rajagopala Venkata Narasimhanarayanamgaru and Others

Madras High Court · (1949) 1 MLJ 76

Madras Estates Land Act, 1908 — Section 192(5)

Read judgment

High Courts03 Nov 1948

In Re: K.V.M. Parameswarayya

Madras High Court · (1949) 1 MLJ 145

Penal Code, 1860 (IPC) — Section 337

Read judgment

High Courts03 Nov 1948

Dunna Venkata Rao Vs Sree Rajah Saheb Meharban I Dostan Rajah Rao Venkatakumaramahipathi Surya Rao Bahadur Garu and Another

Madras High Court · (1950) ILR (Mad) 39 : (1949) 1 MLJ 320

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57

Read judgment

High Courts02 Nov 1948

Contractor Kattupuchi Arumugham Vs Nagammal and Others

Madras High Court · (1948) 2 MLJ 639

Read judgment

High Courts29 Oct 1948

The Public Prosecutor Vs Illur Thippayya and Another

Madras High Court · (1948) 2 MLJ 649

Read judgment

High Courts29 Oct 1948

Abdurahiman Settu Vs Muhammad Kasam Settu

Madras High Court · (1948) 2 MLJ 652

Read judgment

High Courts29 Oct 1948

Dharmalinga Chetti Vs A.M. Krishnaswami Chetty

Madras High Court · (1948) 2 MLJ 644

Read judgment

High Courts29 Oct 1948

Vyja Eswaramma Vs Dappili Chinna Kota Reddi and Others

Madras High Court · (1948) 2 MLJ 623

Read judgment

High Courts29 Oct 1948

Public Prosecutor Vs Illur Thippayya and Another

Madras High Court · AIR 1949 Mad 459 : (1949) CriLJ 641 : (1949) ILR (Mad) 371 : (1950) 63 LW 270 : (1942) 55 LW 270

Evidence Act, 1872 — Section 57, 57(l), 67, 67(1)

Read judgment

High Courts28 Oct 1948

In Re: Ramaswamy Chetty

Madras High Court · AIR 1949 Mad 434 : (1949) CriLJ 581 : (1948) 61 LW 845 : (1948) MhLj 646

Penal Code, 1860 (IPC) — Section 417, 471, 511

Read judgment

High Courts28 Oct 1948

In Re: Akkirayu Sanyasi

Madras High Court · (1949) 1 MLJ 610

Penal Code, 1860 (IPC) — Section 498

Read judgment

High Courts27 Oct 1948

Sanivarapu Venkata Reddi and Others Vs Nimmakayala alias Nagella Lakshmi Reddi

Madras High Court · (1949) 1 MLJ 68

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1

Read judgment

High Courts27 Oct 1948

Moodananchu Borrayya and Others Vs Kasa Vajjulu Ramakoti Sastri

Madras High Court · (1949) 62 LW 99 : (1948) 2 MLJ 641

Read judgment