High Courts27 Oct 1948
Kotha Venkatasubba Rao Vs Majeti Sreeramulu
Madras High Court · (1948) 2 MLJ 648
COURT ARCHIVE
Madras High Court judgments, 1948
375 judgments · page 5 of 19
High Courts27 Oct 1948
M.R. Venkataraman Vs The Commissioner of Police and Superintendent Central Jail
Madras High Court · (1949) CriLJ 881 : (1949) 62 LW 158
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts27 Oct 1948
M. R. Venkataraman Vs The Commissioner of Police and Another
Madras High Court · (1949) 1 MLJ 90
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts26 Oct 1948
Kamalammal Vs Rajarathna Naicker
Madras High Court · (1949) 1 MLJ 66
Limitation Act, 1963 — Article 182(5)
High Courts26 Oct 1948
Sri Vasudevandra Saraswathiswami Vs Sridhara Sivarama Moorthy
Madras High Court · AIR 1949 Mad 630 : (1949) 62 LW 161 : (1949) 1 MLJ 110
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 3
High Courts26 Oct 1948
Pydipalli Joga Rao Vs Pydipalli Venkata Rao
Madras High Court · (1949) 62 LW 413 : (1949) 1 MLJ 648
Court Fees Act, 1870 — Article 17B
High Courts07 Oct 1948
Kommineni Kotiah Vs Muvva Narasimham
Madras High Court · (1948) 61 LW 834 : (1948) 2 MLJ 596
High Courts07 Oct 1948
M.K. Shanmugam Pillai and Others Vs Sri Sankaranarayanaswami
Madras High Court · (1948) 2 MLJ 637
High Courts07 Oct 1948
In Re: Angamuthu and Others
Madras High Court · (1949) CriLJ 665 : (1948) 61 LW 838 : (1948) 2 MLJ 598
High Courts07 Oct 1948
Geddam Venkamma and Another Vs Geddam Venkataramayya and Others
Madras High Court · (1948) 2 MLJ 651
High Courts07 Oct 1948
Cherukur China Venkatasubba Naidu and Others Vs Kandadi Sundara Varadacharlu and Others
Madras High Court · (1949) 1 MLJ 207
Madras Estates Land Act, 1908 — Section 3(2), 6
High Courts07 Oct 1948
Vembu Ammal Vs Esakkia Pillai
Madras High Court · (1949) 1 MLJ 71
Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts07 Oct 1948
Koduru Kamalamma and Others Vs Koduru Pitchamma and Others
Madras High Court · (1949) ILR (Mad) 770 : (1942) 55 LW 490 : (1948) 2 MLJ 618
High Courts06 Oct 1948
V. Damodara Menon and Others Vs P. Chathu Achan
Madras High Court · (1949) 1 MLJ 50
Madras Marumakkathayam Act, 1932 — Section 4
High Courts06 Oct 1948
Ponnusami Goundan and Others Vs Alamelammal and Others
Madras High Court · (1949) 1 MLJ 61
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 5
High Courts05 Oct 1948
The Public Prosecutor Vs Nagappa Pujary and Others
Madras High Court · (1949) ILR (Mad) 840 : (1948) 61 LW 842 : (1948) 2 MLJ 630
High Courts05 Oct 1948Allowed
N.V.R. Nagappa Chettiar and Another Vs The Madras Race Club and Others
Madras High Court · AIR 1951 Mad 831(1) : (1949) 62 LW 341
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Companies Act, 1913 — Section 20, 81, 81(2)Evidence Act, 1872 — Section 101, 102, 103
High Courts05 Oct 1948
Public Prosecutor Vs Nagappa Pujary and Others
Madras High Court · AIR 1949 Mad 460 : (1949) CriLJ 656
Penal Code, 1860 (IPC) — Section 302, 304, 335